Kunal Surana v. ITO

36 Taxmann.com 319Reported decision2013#24654 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2018 to 2019.

Judgments citing Kunal Surana v. ITO

Anish Metals P.Ltd, Mumbai vs. DCIT 4(1), Mumbai

ITA 5474/MUM/2011[1999-00]Status: DisposedITAT Mumbai29 Mar 2019AY 1999-00

Bench: Hon‟Ble Sh. Sandeep Gosain, Jm & Hon‟Ble Sh. G. Manjunatha, Am

For Appellant: Shri Vipul Joshi & MsFor Respondent: Shri Satishchandra Rajore

Section 143(1)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE HON‟BLE SH. SANDEEP GOSAIN, JM & HON‟BLE SH. G. MANJUNATHA, AM आयकरअपीलसं./ I.T.A. No. 6274/Mum/2008 आयकरअपीलसं./ I.T.A. No. 5474/Mum/2011 (निर्धारणवर्ा / Assessment Year: 1999-2000) & आयकरअपीलसं./ I.T.A. No. 1093/Mum/2010 आयकरअपीलसं./ I.T.A. No. 5475/Mum/2011 (निर्धारणवर्ा / Assessment Year: 2005-2006) DCIT 4(1) Anish Metals Pvt. Ltd. 107, Natwar house, 1st Aayakar Bhavan, M. K. बिधम/ Road, Mumbai-400 020 floor, Room No. 7/8, C. P. Vs. Tank, V. P. Road, Mumbai-400004. स्थायीलेखासं./जीआइआरसं./ PAN No. AAACA5990L (अपीलाथी/Appellant) (प्रत्यथी / Respo…

Mahesh Pandurng Naik, Thane vs. Assistant Commissioner of Income Tax, Circle-4, Thane

In the result the appeal is dismissed

ITA 253/MUM/2018[2011-12]Status: DisposedITAT Mumbai18 Oct 2018AY 2011-12

Bench: Shri Pawan Singh () & Shri N.K. Pradhan () Assessment Year: 2011-12 Mahesh Pandurang Naik Acit, Circle- 4, Thane Flat No. 301, B-Wing, 3Rd 6Th, Floor, Ashar I.T. Vs. Floor, Festival Complex, Park, Road 16Z Wagle Achole Road, Nallasopara Indl. Estate, Thane- (E) Thane. 400604. Pan No. Adqpn4963L Appellant Respondent Assessee By : Mr. Prateek Jha & Mr. Prayag Jha, Ars Revenue By : Mr. Rajesh Kumar Yadav, Dr Date Of Hearing : 25/07/2018 Date Of Pronouncement : 18/10/2018

For Appellant: Mr. Prateek Jha & Mr. Prayag Jha, ARsFor Respondent: Mr. Rajesh Kumar Yadav, DR

Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A” MUMBAI BEFORE SHRI PAWAN SINGH (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2011-12 Mahesh Pandurang Naik ACIT, Circle- 4, Thane Flat No. 301, B-Wing, 3rd 6th, floor, Ashar I.T. Vs. floor, Festival Complex, Park, Road 16Z Wagle Achole Road, Nallasopara Indl. Estate, Thane- (E) Thane. 400604. PAN No. ADQPN4963L Appellant Respondent Assessee by : Mr. Prateek Jha & Mr. Prayag Jha, ARs Revenue by : Mr. Rajesh Kumar Yadav, DR Date of Hearing : 25/07/2018 Date of pronouncement : 18/10/2018 ORDER PER N.K. PRADHAN, AM This is an app…

Acc Ltd, Mumbai vs. CIT Ltu, Mumbai

In the result, the appeal is allowed

ITA 4581/MUM/2016[2011-12]Status: DisposedITAT Mumbai15 Oct 2018AY 2011-12

Bench: Shri Pawan Singh () & Shri N.K. Pradhan () Assessment Year: 2010-11 Acc Ltd. (Formerly Known Commissioner Of As The Associated Cement Income Tax-Ltu Vs. Companies Ltd.) Cement Mumbai. House, 121, M.K. Road, Mumbai. Pan No. Aaact1507C Appellant Respondent Assessee By : Mr. Yogesh Thar, Ar Revenue By : Mr. R.P. Meena, Cit Dr Date Of Hearing : 24/07/2018 Date Of Pronouncement : 15/10/2018

For Appellant: Mr. Yogesh Thar, ARFor Respondent: Mr. R.P. Meena, CIT DR

Section 263Section 32

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A” MUMBAI BEFORE SHRI PAWAN SINGH (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2010-11 ACC Ltd. (Formerly known Commissioner of as The Associated Cement Income Tax-LTU Vs. Companies Ltd.) Cement Mumbai. House, 121, M.K. Road, Mumbai. PAN No. AAACT1507C Appellant Respondent Assessee by : Mr. Yogesh Thar, AR Revenue by : Mr. R.P. Meena, CIT DR Date of Hearing : 24/07/2018 Date of pronouncement : 15/10/2018 ORDER PER N.K. PRADHAN, AM This is an appeal filed by the assessee. The relevant assessment year is 2010-11. The appeal is d…