Kuberan v. CCIT, Chennai

89 Taxmann.com 179High Court2018#14490 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2019 to 2019.

Judgments citing Kuberan v. CCIT, Chennai

J Sundar, Chennai vs. ACIT, Central Cir-3(2), Chennai

In the result, the appeal filed by the assessee in ITA

ITA 3462/CHNY/2018[2015-16]Status: DisposedITAT Chennai23 Dec 2019AY 2015-16

Bench: Shri N.R.S. Ganesan & Shri Ramit Kochar

For Appellant: Mr. J.Pavithran Kumar, JCITFor Respondent: 19.12.2019
Section 132Section 143(3)Section 153ASection 153B(1)(b)Section 234ASection 234BSection 253(5)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी र!मत कोचर, लेखा सद"य के सम& BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos.3456 to 3462/Chny/2018 "नधा'रण वष' /Assessment Years: 2009-10 to 2015-16 v. Shri J. Sunder, The Asst. Commissioner of New No.21, Old No.7, Income Tax, Thirunavukarasu Street, Central Circle-3(2), Perambur, Chennai-600 011. No. 46, Mahatma Gandhi Road, Nungambakkam Chennai-600034 [PAN: CTYPS 3358 G ] (अपीलाथ*/Appellant) (+,यथ*/Respondent) : Mr. G.Baskar, Adv.…

J Sundar, Chennai vs. ACIT, Central Cir-3(2), Chennai

In the result, the appeal filed by the assessee in ITA

ITA 3461/CHNY/2018[2014-15]Status: DisposedITAT Chennai23 Dec 2019AY 2014-15

Bench: Shri N.R.S. Ganesan & Shri Ramit Kochar

For Appellant: Mr. J.Pavithran Kumar, JCITFor Respondent: 19.12.2019
Section 132Section 143(3)Section 153ASection 153B(1)(b)Section 234ASection 234BSection 253(5)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी र!मत कोचर, लेखा सद"य के सम& BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos.3456 to 3462/Chny/2018 "नधा'रण वष' /Assessment Years: 2009-10 to 2015-16 v. Shri J. Sunder, The Asst. Commissioner of New No.21, Old No.7, Income Tax, Thirunavukarasu Street, Central Circle-3(2), Perambur, Chennai-600 011. No. 46, Mahatma Gandhi Road, Nungambakkam Chennai-600034 [PAN: CTYPS 3358 G ] (अपीलाथ*/Appellant) (+,यथ*/Respondent) : Mr. G.Baskar, Adv.…

J Sundar, Chennai vs. ACIT, Central Cir-3(2), Chennai

In the result, the appeal filed by the assessee in ITA

ITA 3460/CHNY/2018[2013-14]Status: DisposedITAT Chennai23 Dec 2019AY 2013-14

Bench: Shri N.R.S. Ganesan & Shri Ramit Kochar

For Appellant: Mr. J.Pavithran Kumar, JCITFor Respondent: 19.12.2019
Section 132Section 143(3)Section 153ASection 153B(1)(b)Section 234ASection 234BSection 253(5)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी र!मत कोचर, लेखा सद"य के सम& BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos.3456 to 3462/Chny/2018 "नधा'रण वष' /Assessment Years: 2009-10 to 2015-16 v. Shri J. Sunder, The Asst. Commissioner of New No.21, Old No.7, Income Tax, Thirunavukarasu Street, Central Circle-3(2), Perambur, Chennai-600 011. No. 46, Mahatma Gandhi Road, Nungambakkam Chennai-600034 [PAN: CTYPS 3358 G ] (अपीलाथ*/Appellant) (+,यथ*/Respondent) : Mr. G.Baskar, Adv.…

J Sundar, Chennai vs. ACIT, Central Cir-3(2), Chennai

In the result, the appeal filed by the assessee in ITA

ITA 3459/CHNY/2018[2012-13]Status: DisposedITAT Chennai23 Dec 2019AY 2012-13

Bench: Shri N.R.S. Ganesan & Shri Ramit Kochar

For Appellant: Mr. J.Pavithran Kumar, JCITFor Respondent: 19.12.2019
Section 132Section 143(3)Section 153ASection 153B(1)(b)Section 234ASection 234BSection 253(5)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी र!मत कोचर, लेखा सद"य के सम& BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos.3456 to 3462/Chny/2018 "नधा'रण वष' /Assessment Years: 2009-10 to 2015-16 v. Shri J. Sunder, The Asst. Commissioner of New No.21, Old No.7, Income Tax, Thirunavukarasu Street, Central Circle-3(2), Perambur, Chennai-600 011. No. 46, Mahatma Gandhi Road, Nungambakkam Chennai-600034 [PAN: CTYPS 3358 G ] (अपीलाथ*/Appellant) (+,यथ*/Respondent) : Mr. G.Baskar, Adv.…

J Sundar, Chennai vs. ACIT, Central Cir-3(2), Chennai

In the result, the appeal filed by the assessee in ITA

ITA 3458/CHNY/2018[2011-12]Status: DisposedITAT Chennai23 Dec 2019AY 2011-12

Bench: Shri N.R.S. Ganesan & Shri Ramit Kochar

For Appellant: Mr. J.Pavithran Kumar, JCITFor Respondent: 19.12.2019
Section 132Section 143(3)Section 153ASection 153B(1)(b)Section 234ASection 234BSection 253(5)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी र!मत कोचर, लेखा सद"य के सम& BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos.3456 to 3462/Chny/2018 "नधा'रण वष' /Assessment Years: 2009-10 to 2015-16 v. Shri J. Sunder, The Asst. Commissioner of New No.21, Old No.7, Income Tax, Thirunavukarasu Street, Central Circle-3(2), Perambur, Chennai-600 011. No. 46, Mahatma Gandhi Road, Nungambakkam Chennai-600034 [PAN: CTYPS 3358 G ] (अपीलाथ*/Appellant) (+,यथ*/Respondent) : Mr. G.Baskar, Adv.…

J Sundar, Chennai vs. ACIT, Central Cir-3(2), Chennai

In the result, the appeal filed by the assessee in ITA

ITA 3457/CHNY/2018[2010-11]Status: DisposedITAT Chennai23 Dec 2019AY 2010-11

Bench: Shri N.R.S. Ganesan & Shri Ramit Kochar

For Appellant: Mr. J.Pavithran Kumar, JCITFor Respondent: 19.12.2019
Section 132Section 143(3)Section 153ASection 153B(1)(b)Section 234ASection 234BSection 253(5)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी र!मत कोचर, लेखा सद"य के सम& BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos.3456 to 3462/Chny/2018 "नधा'रण वष' /Assessment Years: 2009-10 to 2015-16 v. Shri J. Sunder, The Asst. Commissioner of New No.21, Old No.7, Income Tax, Thirunavukarasu Street, Central Circle-3(2), Perambur, Chennai-600 011. No. 46, Mahatma Gandhi Road, Nungambakkam Chennai-600034 [PAN: CTYPS 3358 G ] (अपीलाथ*/Appellant) (+,यथ*/Respondent) : Mr. G.Baskar, Adv.…

J Sundar, Chennai vs. ACIT, Central Cir-3(2), Chennai

In the result, the appeal filed by the assessee in ITA

ITA 3456/CHNY/2018[2009-10]Status: DisposedITAT Chennai23 Dec 2019AY 2009-10

Bench: Shri N.R.S. Ganesan & Shri Ramit Kochar

For Appellant: Mr. J.Pavithran Kumar, JCITFor Respondent: 19.12.2019
Section 132Section 143(3)Section 153ASection 153B(1)(b)Section 234ASection 234BSection 253(5)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी र!मत कोचर, लेखा सद"य के सम& BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos.3456 to 3462/Chny/2018 "नधा'रण वष' /Assessment Years: 2009-10 to 2015-16 v. Shri J. Sunder, The Asst. Commissioner of New No.21, Old No.7, Income Tax, Thirunavukarasu Street, Central Circle-3(2), Perambur, Chennai-600 011. No. 46, Mahatma Gandhi Road, Nungambakkam Chennai-600034 [PAN: CTYPS 3358 G ] (अपीलाथ*/Appellant) (+,यथ*/Respondent) : Mr. G.Baskar, Adv.…

Kuberan v. CCIT, Chennai (89 Taxmann.com 179) — Cited in 7 Judgments | BharatTax