Kshema Geo Holdings (P.) Ltd. v. ITO

151 Taxmann.com 293High Court2023#22699 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2023 to 2024.

Sections most often in play

Section 271(1)(c)Section 274Section 131Section 143(3)Section 144CSection 14ASection 16ASection 2(14)
Read the full judgment

Issues it is cited on

section 271(1)section 271section 271(1)(c)section 27

Judgments citing Kshema Geo Holdings (P.) Ltd. v. ITO

Kailash Parashar, Pushkar, Ajmer vs. Income Tax Officer Ward 1(3), Ajmer

In the result, the appeal of the assessee is allowed

ITA 90/JPR/2024[2016-17]Status: DisposedITAT Jaipur02 Aug 2024AY 2016-17

Bench: SHRI SANDEEP GOSAIN (Judicial Member)

For Appellant: Shri P.C. Parwal, CAFor Respondent: Mrs. Monisha Choudhary, Addl. CIT-DR
Section 2(14)Section 271(1)Section 271(1)(c)Section 54

…1 SHRI KAILASH PARASAR VS ITO, WARD 1(3), AJMER आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC’’ JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ds le{k BEFORE: Hon’ble SHRI SANDEEP GOSAIN, JUDICIAL MEMBER vk;dj vihy la-@ITA No. 90/JP/2024 fu/kZkj.k o"kZ@Assessment Year : 2016-17 Shri Kailash Prashar cuke The ITO Vs. Kapda Bazar, Badi Basti Ward – 1(3) Pushkar, Ajmer Ajmer LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AKIPP 8496 P vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Shri P.C. Parwal, CA jktLo dh vksj ls@Revenue by: Mrs. Monisha Chou…

Rahil Maheshkumar Nizamuddin, Bangalore vs. ACIT, Intl Taxation Circle 1(2), Blr, Bangalore

ITA 379/BANG/2024[2014-15]Status: DisposedITAT Bangalore05 Jun 2024AY 2014-15

Bench: Shri Chandra Poojari & Shri Keshav Dubeyassessment Year: 2014-15

For Appellant: Sri V. Srinivasan &For Respondent: Sri Guru Kumar S., D.R
Section 143(3)Section 271(1)Section 271(1)(c)Section 274

…ITA No.379/Bang/2024 Rahil Maheshkumar Nizamuddin, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI KESHAV DUBEY, JUDICIAL MEMBER Assessment Year: 2014-15 Rahil Maheshkumar Nizamuddin C/o Suresh Muthukrishnan Chartered Accountant 3DC-118, 3rd D Cross 2nd Main ACIT East of NGEF Layout International Taxation Vs. Kasturi Nagar Circle-1(2) Bangalore 560 043 Bangalore Karnataka PAN NO : AQSPN6701B APPELLANT RESPONDENT Appellant by : Sri V. Srinivasan & Sri Suresh Muthukrishnan, A.Rs Respondent by : Sri Guru Kumar S., D.R. Date of Hearin…

Birla Integrated Textile Park Ltd., Mumbai vs. ACIT, Cir-3(1)(1), Mumbai

ITA 1351/MUM/2023[2015-16]Status: DisposedITAT Mumbai19 Dec 2023AY 2015-16

Bench: Shri Kuldip Singh & Shri Gagan Goyalassessment Year: 2015-16

For Appellant: Shri Priyank Ghia, C.AFor Respondent: Shri S. Srinivasu, D.R
Section 143(3)Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “B”, MUMBAI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER Assessment Year: 2015-16 M/s. Birla Integrated Asst. Director of Income Textile Park Ltd., Tax, Circle 3(1)(1), Birla Mansion No.2, Room No.607, Room No.23, Aayakar Bhavan, Vs. D.D. Sathe Marg, M.K. Road, Prathana Samaj, Mumbai - 400020 Mumbai, Girgaon S.O., Maharashtra – 400 004 PAN: AADCB5317R (Appellant) (Respondent) Present for: Assessee by : Shri Priyank Ghia, C.A. Revenue by : Shri S. Srinivasu, D.R. Date of Hearing : 13 . 12 . 2023 Date of Pronouncement : 19 .…

Kshema Geo Holdings (P.) Ltd. v. ITO (151 Taxmann.com 293) — Cited in 3 Judgments | BharatTax