Krupa Trading Company v. Addl.CIT

77 Taxmann.com 177Reported decision2017#14422 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2017 to 2019.

Judgments citing Krupa Trading Company v. Addl.CIT

Aquapharm Chemicals Pvt.Ltd., Pune vs. Deputy Commissioner of Income Tax, Pune

In the result, the appeals of assessee in ITA Nos

ITA 357/PUN/2017[2011-12]Status: DisposedITAT Pune27 Jun 2019AY 2011-12

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am आयकर अपीऱ सं. / Ita Nos.2631 To 2633/Pun/2016 यििाारण वषा / Assessment Years : 2010-11 To 2012-13 Aquapharm Chemicals Pvt. Ltd., Khandelwal Jain & Associates, Alankar Cinema Building, 1St Floor, Above United Bank, अऩीऱाथी/Appellant Pune – 411001 …. Pan: Aaeca7014R Vs. The Dy. Commissioner Of Income Tax, …. प्रत्यथी / Respondent Circle 8, Pune

For Appellant: Shri R.G. NaharFor Respondent: Shri Sudhendu Das
Section 10BSection 10DSection 143(3)

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “बी” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपीऱ सं. / ITA Nos.2631 to 2633/PUN/2016 यििाारण वषा / Assessment Years : 2010-11 to 2012-13 Aquapharm Chemicals Pvt. Ltd., Khandelwal Jain & Associates, Alankar Cinema Building, 1st Floor, Above United Bank, अऩीऱाथी/Appellant Pune – 411001 …. PAN: AAECA7014R Vs. The Dy. Commissioner of Income Tax, …. प्रत्यथी / Respondent Circle 8, Pune आयकर अपीऱ सं. / ITA No.357/PUN/20…

Aquapharm Chemicals Pvt.Ltd., Pune vs. Deputy Commissioner of Income Tax

In the result, the appeals of assessee in ITA Nos

ITA 2633/PUN/2016[2012-13]Status: DisposedITAT Pune27 Jun 2019AY 2012-13

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am आयकर अपीऱ सं. / Ita Nos.2631 To 2633/Pun/2016 यििाारण वषा / Assessment Years : 2010-11 To 2012-13 Aquapharm Chemicals Pvt. Ltd., Khandelwal Jain & Associates, Alankar Cinema Building, 1St Floor, Above United Bank, अऩीऱाथी/Appellant Pune – 411001 …. Pan: Aaeca7014R Vs. The Dy. Commissioner Of Income Tax, …. प्रत्यथी / Respondent Circle 8, Pune

For Appellant: Shri R.G. NaharFor Respondent: Shri Sudhendu Das
Section 10BSection 10DSection 143(3)

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “बी” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपीऱ सं. / ITA Nos.2631 to 2633/PUN/2016 यििाारण वषा / Assessment Years : 2010-11 to 2012-13 Aquapharm Chemicals Pvt. Ltd., Khandelwal Jain & Associates, Alankar Cinema Building, 1st Floor, Above United Bank, अऩीऱाथी/Appellant Pune – 411001 …. PAN: AAECA7014R Vs. The Dy. Commissioner of Income Tax, …. प्रत्यथी / Respondent Circle 8, Pune आयकर अपीऱ सं. / ITA No.357/PUN/20…

Aquapharm Chemicals Pvt.Ltd., Pune vs. Deputy Commissioner of Income Tax

In the result, the appeals of assessee in ITA Nos

ITA 2632/PUN/2016[2011-12]Status: DisposedITAT Pune27 Jun 2019AY 2011-12

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am आयकर अपीऱ सं. / Ita Nos.2631 To 2633/Pun/2016 यििाारण वषा / Assessment Years : 2010-11 To 2012-13 Aquapharm Chemicals Pvt. Ltd., Khandelwal Jain & Associates, Alankar Cinema Building, 1St Floor, Above United Bank, अऩीऱाथी/Appellant Pune – 411001 …. Pan: Aaeca7014R Vs. The Dy. Commissioner Of Income Tax, …. प्रत्यथी / Respondent Circle 8, Pune

For Appellant: Shri R.G. NaharFor Respondent: Shri Sudhendu Das
Section 10BSection 10DSection 143(3)

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “बी” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपीऱ सं. / ITA Nos.2631 to 2633/PUN/2016 यििाारण वषा / Assessment Years : 2010-11 to 2012-13 Aquapharm Chemicals Pvt. Ltd., Khandelwal Jain & Associates, Alankar Cinema Building, 1st Floor, Above United Bank, अऩीऱाथी/Appellant Pune – 411001 …. PAN: AAECA7014R Vs. The Dy. Commissioner of Income Tax, …. प्रत्यथी / Respondent Circle 8, Pune आयकर अपीऱ सं. / ITA No.357/PUN/20…

Aquapharm Chemicals Pvt.Ltd., Pune vs. Deputy Commissioner of Income Tax

In the result, the appeals of assessee in ITA Nos

ITA 2631/PUN/2016[2010-11]Status: DisposedITAT Pune27 Jun 2019AY 2010-11

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am आयकर अपीऱ सं. / Ita Nos.2631 To 2633/Pun/2016 यििाारण वषा / Assessment Years : 2010-11 To 2012-13 Aquapharm Chemicals Pvt. Ltd., Khandelwal Jain & Associates, Alankar Cinema Building, 1St Floor, Above United Bank, अऩीऱाथी/Appellant Pune – 411001 …. Pan: Aaeca7014R Vs. The Dy. Commissioner Of Income Tax, …. प्रत्यथी / Respondent Circle 8, Pune

For Appellant: Shri R.G. NaharFor Respondent: Shri Sudhendu Das
Section 10BSection 10DSection 143(3)

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “बी” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपीऱ सं. / ITA Nos.2631 to 2633/PUN/2016 यििाारण वषा / Assessment Years : 2010-11 to 2012-13 Aquapharm Chemicals Pvt. Ltd., Khandelwal Jain & Associates, Alankar Cinema Building, 1st Floor, Above United Bank, अऩीऱाथी/Appellant Pune – 411001 …. PAN: AAECA7014R Vs. The Dy. Commissioner of Income Tax, …. प्रत्यथी / Respondent Circle 8, Pune आयकर अपीऱ सं. / ITA No.357/PUN/20…

Nikhil J Shah HUF, Mumbai vs. DCIT 13(3), Mumbai

In the result, appeal of the assessee is partly allowed, as pronounced in the open court in the presence of both the parties at the conclusion of hearing on 8th March, 2018

ITA 4404/MUM/2013[2009-10]Status: DisposedITAT Mumbai08 Mar 2018AY 2009-10

Bench: Shri G.S. Pannu & Shri Sandeep Gosain: (A.Y : 2009-10)

For Appellant: Shri Nishant J. ThakkarFor Respondent: Shri T.A. Khan
Section 10ASection 10BSection 143(3)Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B”, MUMBAI BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND SHRI SANDEEP GOSAIN, JUDICIAL MEMBER : (A.Y : 2009-10) Nikhil J. Shah HUF Vs. DCIT-13(3), 20, Nagin Mahal, Mumbai (Respondent) 82, Veer Nariman Road, Churchgate, Mumbai 400 020 PAN : AAAHN3226M (Appellant) Appellant by : Shri Nishant J. Thakkar Respondent by : Shri T.A. Khan Date of Hearing : 08/03/2018 Date of Pronouncement : 08/03/2018 O R D E R PER G.S. PANNU, AM : The captioned appeal by the assessee is directed against the order of the CIT(A)-24, Mumbai dated 18.03.2013, pertaining to the Assess…

Siemens Technology and Services P.Ltd, Mumbai vs. CIT 7, Mumbai

In the result assessee’s appeals for the Assessment Years 2003-04 and 2005-06 are partly allowed for statistical purposes

ITA 4165/MUM/2013[2004-05]Status: DisposedITAT Mumbai30 Jun 2017AY 2004-05

Bench: Shri G.S. Pannu & Shri C.N. Prasadsiemens Information Systems V. Assistant Commissioner Of Income- Limited Tax, 130, Pandurang Budhkar Marg, 7(2), Aaykar Bhavan, M.K.Raod Worli, Mumbai 400 020 Mumbai 400 018 Pan : Aaacs 9788 E (अपीलार्थी / Appellant) (प्रत्यर्थी / Respondent)

For Appellant: Mrs. Vasanti PatelFor Respondent: Shri E.Sankaran
Section 10ASection 250

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “E”, MUMBAI BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND SHRI C.N. PRASAD, JUDICIAL MEMBER Siemens Information Systems v. Assistant Commissioner of Income- Limited tax, 130, Pandurang Budhkar Marg, 7(2), Aaykar Bhavan, M.K.Raod Worli, Mumbai 400 020 Mumbai 400 018 PAN : AAACS 9788 E (अपीलार्थी / Appellant) (प्रत्यर्थी / Respondent) अपीलार्थी की ओर से /Appellant by : Mrs. Vasanti Patel प्रत्यर्थी की ओर से /Respondent by : Shri E.Sankaran Assistant Commissioner of Income- v. Siemens Information Systems tax, Limited 7(2), Aaykar Bhavan, M.K.Raod 130, Pandurang Bud…

Siemens Information Systems Ltd, Mumbai vs. Addl CIT 7(2), Mumbai

In the result assessee’s appeals for the Assessment Years 2003-04 and 2005-06 are partly allowed for statistical purposes

ITA 6299/MUM/2011[2005-06]Status: DisposedITAT Mumbai30 Jun 2017AY 2005-06

Bench: Shri G.S. Pannu & Shri C.N. Prasadsiemens Information Systems V. Assistant Commissioner Of Income- Limited Tax, 130, Pandurang Budhkar Marg, 7(2), Aaykar Bhavan, M.K.Raod Worli, Mumbai 400 020 Mumbai 400 018 Pan : Aaacs 9788 E (अपीलार्थी / Appellant) (प्रत्यर्थी / Respondent)

For Appellant: Mrs. Vasanti PatelFor Respondent: Shri E.Sankaran
Section 10ASection 250

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “E”, MUMBAI BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND SHRI C.N. PRASAD, JUDICIAL MEMBER Siemens Information Systems v. Assistant Commissioner of Income- Limited tax, 130, Pandurang Budhkar Marg, 7(2), Aaykar Bhavan, M.K.Raod Worli, Mumbai 400 020 Mumbai 400 018 PAN : AAACS 9788 E (अपीलार्थी / Appellant) (प्रत्यर्थी / Respondent) अपीलार्थी की ओर से /Appellant by : Mrs. Vasanti Patel प्रत्यर्थी की ओर से /Respondent by : Shri E.Sankaran Assistant Commissioner of Income- v. Siemens Information Systems tax, Limited 7(2), Aaykar Bhavan, M.K.Raod 130, Pandurang Bud…

Krupa Trading Company v. Addl.CIT (77 Taxmann.com 177) — Cited in 7 Judgments | BharatTax