KP Varghese v. ITO

169 Taxmann 515Supreme Court of India#23041 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2020 to 2022.

Judgments citing KP Varghese v. ITO

Cipla Ltd., Mumbai vs. Asstt CIT CC-1(2), Mumbai

Appeal of the assessee is allowed

ITA 262/MUM/2021[206-07]Status: DisposedITAT Mumbai31 Jan 2022

Bench: Shri Vikas Awasthy & Shri Om Prakash Kantआअसं. 262/मुं/2021(िन.व. 2006-07) आअसं. 265/मुं/2021(िन.व. 2007-08) आअसं. 264/मुं/2021(िन.व. 2008-09) आअसं. 263/मुं/2021(िन.व. 2009-10) Cipla Limited Cipla House, Peninsula Business Park, G.K. Marg, Lower Parel, Mumbai-400013. Pan: Aaacc1450B ...... अपीलाथ" /Appellant बनाम Vs. Asst. Cit, Cc-1(2), 9Th Floor, Room.No. 906, Old C.G.O. Building, M.K. Road, Mumbai-400020 ..... "ितवादी/Respondent Sh. Yogesh Thar अपीलाथ" "ारा/ Appellant By : "ितवादी "ारा/Respondent By : Sh. Anand Mohan सुनवाई की ितिथ/ Date Of Hearing : 20/01/2022 घोषणा की ितिथ/ Date Of Pronouncement : 31/01/2022

For Respondent: Sh. Anand Mohan
Section 115W

…आयकर अपीलीय अिधकरण मुंबई पीठ “सी”, मुंबई "ी िवकास अव"थी, "ाियक सद" एवं "ी ओम "काश कांत, लेखा सद" के सम" IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C”, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI OM PRAKASH KANT, ACCOUNTANT MEMBER आअसं. 262/मुं/2021(िन.व. 2006-07) आअसं. 265/मुं/2021(िन.व. 2007-08) आअसं. 264/मुं/2021(िन.व. 2008-09) आअसं. 263/मुं/2021(िन.व. 2009-10) Cipla Limited Cipla House, Peninsula Business Park, G.K. Marg, Lower Parel, Mumbai-400013. PAN: AAACC1450B ...... अपीलाथ" /Appellant बनाम Vs. Asst. CIT, CC-1(2), 9th Floor, Room.No. 906, Old C.G.O. Building, M.K. Road, Mumbai-400…

DCIT, New Delhi vs. M/S. L.T. Foods Ltd., New Delhi

In the result, the appeal of the Revenue is dismissed and the appeal of the Assessee is allowed in part and for statistical purposes

ITA 4046/DEL/2013[2007-08]Status: DisposedITAT Delhi30 Sept 2020AY 2007-08

Bench: Shri G.S. Pannu, Hon’Ble & Shri K.Narasimha Charydcit Vs. L.T. Foods Ltd., Central Circle-19, Unit No. 134, First Floor, 3Rd Floor, Ara Centre, Rectangle-I, Saket District Centre Jhandewalan Extn. New Delhi. New Delhi.

Section 115Section 132(4)Section 14ASection 153ASection 40Section 40A(3)Section 69Section 80Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘D’ NEW DELHI BEFORE SHRI G.S. PANNU, HON’BLE VICE PRESIDENT & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER DCIT Vs. L.T. Foods Ltd., Central Circle-19, Unit No. 134, First Floor, 3rd Floor, ARA Centre, Rectangle-I, Saket District Centre Jhandewalan Extn. New Delhi. New Delhi. And L.T. Foods Ltd., ACIT Unit No. 134, First Floor, Vs. Central Circle-19, Rectangle-I, Saket District Centre New Delhi New Delhi. PAN No. AACCA3104G Appellants Respondents Assessee by Shri Ajay Vohra, Sr. Advocate Shri Rohit Jain, Advocate Smt. Deepashree Rao, CA Shri Vibhu Gupta, CA Reven…

M/S L.T. Foods Ltd., New Delhi vs. ACIT, New Delhi

In the result, the appeal of the Revenue is dismissed and the appeal of the Assessee is allowed in part and for statistical purposes

ITA 4164/DEL/2013[2007-08]Status: DisposedITAT Delhi30 Sept 2020AY 2007-08

Bench: Shri G.S. Pannu, Hon’Ble & Shri K.Narasimha Charydcit Vs. L.T. Foods Ltd., Central Circle-19, Unit No. 134, First Floor, 3Rd Floor, Ara Centre, Rectangle-I, Saket District Centre Jhandewalan Extn. New Delhi. New Delhi.

Section 115Section 132(4)Section 14ASection 153ASection 40Section 40A(3)Section 69Section 80Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘D’ NEW DELHI BEFORE SHRI G.S. PANNU, HON’BLE VICE PRESIDENT & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER DCIT Vs. L.T. Foods Ltd., Central Circle-19, Unit No. 134, First Floor, 3rd Floor, ARA Centre, Rectangle-I, Saket District Centre Jhandewalan Extn. New Delhi. New Delhi. And L.T. Foods Ltd., ACIT Unit No. 134, First Floor, Vs. Central Circle-19, Rectangle-I, Saket District Centre New Delhi New Delhi. PAN No. AACCA3104G Appellants Respondents Assessee by Shri Ajay Vohra, Sr. Advocate Shri Rohit Jain, Advocate Smt. Deepashree Rao, CA Shri Vibhu Gupta, CA Reven…