KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT v. STATE OF MAHARASHTRA. 51

10 SCC 1Supreme Court of India2014#343 most cited

What is KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT v. STATE OF MAHARASHTRA. 51 authority for?

The judgment in Kotak Mahindra Co. Ltd. does not appear to be directly cited for a specific income tax proposition in the provided passages. The passages merely list it as one of several cases cited in subsequent judgments, without detailing its specific contribution to the legal reasoning.

250

judgments rely on this decision, according to BharatTax’s citation analysis of 366,470 Indian tax judgments — from 2006 to 2026.

Also referred to as

Kotak Mahindra Co. Ltd. · Madhav Ayawadarao Hoskot · case law citation · legal precedent · subsequent judgments

Sections most often in play

Section 1894Section 1961Section 270ASection 10(37)Section 143(3)Section 45(5)Section 56(2)(viii)Section 14

Issues it is cited on

section 2(viii)section 56(viii)section 45(5)(c)section 155(16)section 23(1a)section 104section 45(5)(b)section 145b(1)section 194lakeyman insurancesection 160section 23(2)

Judgments citing KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT v. STATE OF MAHARASHTRA. 51

Sri Y N Padmanabha vs. The State of Karnataka

WP/40311/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA A…

V R Swamy vs. State of Karnataka

WP/8190/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA A…

S V Subramanya vs. State of Karnataka

WP/50781/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA A…

M/S Salarpuria Roppy vs. State of Karnataka

WP/43227/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA A…

Sri Duggappa Gowda vs. The State of Karnataka

WP/20312/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA A…

Sri A N Ramaswamy vs. State of Karnataka

WP/53025/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA A…

Sri. S. G. Govindaiah vs. State of Karnataka

WP/12614/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA A…

Sri D R Siddaramaiah vs. The State of Karnataka

WP/12264/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA A…

Sri Jayaram vs. The State of Karnataka

WP/20316/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA A…

Smt. Laxmidevamma vs. The State of Karnataka

WP/1680/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA A…

Sri B K Venugopal vs. The State of Karnataka

WP/9158/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA A…

Sri Tejraj Gulecha vs. The State of Karnataka

WP/44687/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA A…

Sri Prakashnath vs. State by Special Public Prosecutor

WP/23095/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA A…

Smt. B. Lalithamma vs. Government of Karnataka

WP/16281/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA A…

Sri. Hariyappa Naika vs. The State of Karnataka

WP/31107/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA A…

Sri Francis George vs. The State of Karnataka

WP/36127/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA A…

Smt K N Nagarathnamma vs. The State of Karnataka

WP/51710/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA A…

Krishna vs. The State of Karnataka

WP/22678/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA A…

M/S Ferns Builders and Developers vs. The State of Karnataka

WP/52134/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA A…

Sri N K Ramanna vs. State of Karnataka

WP/51528/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA A…