Kolkata; (d) H.H. Sri Rama Verma v. Commissioner Of Income Tax

57 Taxmann 149Supreme Court of India1991#5298 most cited
22

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2025.

Issues it is cited on

section 76section 74share capital and share premiumentry operatorshare application moneysection 80gincome-tax officergenuineness of the transactionunexplained cash creditsection 10undisclosed incomesection 68

Judgments citing Kolkata; (d) H.H. Sri Rama Verma v. Commissioner Of Income Tax

ITO, Chandigarh vs. The Manager Distt. Office, Mohali

In the result, all the appeals of the Revenue bearing ITA

ITA 1241/CHANDI/2016[2012-13]Status: DisposedITAT Chandigarh30 Oct 2018AY 2012-13

Bench: Shri Sanjay Garg & Ms. Annapurna Gupta

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ, “बी” च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND Ms. ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos. 1309 & 1310/CHD/2016 "नधा"रण वष" / Assessment Years : 2012-13 & 2013-14 The ITO (TDS) The Distt. Manager, बनाम Patiala M/s Punjab State Warehousing Corporation ,Sirhind, Distt. Fatehgarh Sahib "थायी लेखा सं./TAN NO: PTLP11339G (Appeals against the orders of CIT(A), Patiala dt 16.9.2016 आयकर अपील सं./ ITA Nos. 1312 & 1313/CHD/201…

Nash Fashions (India) Ltd., Jaipur vs. Deputy Commissioner of Income Tax, Jaipur

In the result, the ground is allowed for statistical purposes

ITA 346/JPR/2018[2013-14]Status: DisposedITAT Jaipur01 Oct 2018AY 2013-14
For Appellant: Shri M. L. Borad (Adv.)For Respondent: Shri Varinder Mehta (CIT)
Section 263Section 40Section 80G

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA. No. 346/JP/2018 fu/kZkj.k o"kZ@Assessment Years : 2013-14 cuke Nash Fashion (India) Ltd. The DCIT, Vs. G-169-170, EPIP, Sitapura, Circle- II, Tonk Road, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AABCN 0909 K vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri M. L. Borad (Adv.) jktLo dh vksj ls@ Revenue by : Shri V…