Kol.-III v. Shree Balaji Glass Manufacturing (P.) Ltd.

72 Taxmann.com 118High Court#14380 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2020 to 2021.

Judgments citing Kol.-III v. Shree Balaji Glass Manufacturing (P.) Ltd.

Deputy Commissioner of Income Tax( Central)-2, Raipur vs. Mesers Shree Jagdamba Construction Company, Raipur

In the result, appeal of the Revenue is dismissed

ITA 42/RPR/2020[2014-15]Status: DisposedITAT Raipur02 Sept 2021AY 2014-15

Bench: Shri Pradip Kumar Kedia & Shri Pawan Singhआयकर अपील सं./I.T.A. Nos. 37 To 42/Rpr/2020 ("नधा"रण वष" / Assessment Years : 2009-10 To 2014-15)

For Appellant: Shri R. B. Doshi, C.A
Section 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “RAIPUR” BENCH, RAIPUR BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI PAWAN SINGH, JUDICIAL MEMBER आयकर अपील सं./I.T.A. Nos. 37 to 42/RPR/2020 ("नधा"रण वष" / Assessment Years : 2009-10 to 2014-15) Dy. Commissioner of M/s. Shree Jagdamba बनाम/ Income Tax (Central)-2 Construction Co. Vs. Flat No.222, 2nd Floor, Raipur (C.G.) Krishna Arcade, Lodhipara Chowk, Raipur-492001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : ABIFS7788L .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Shri R. K. Singh, CIT.DR अपीलाथ" ओर से /Appellant by : Shri R. B. Doshi, C.A. ""यथ" क" ओर से/Respond…

Deputy Commissioner of Income Tax( Central)-2, Raipur vs. Mesers Shree Jagdamba Construction Company, Raipur

In the result, appeal of the Revenue is dismissed

ITA 41/RPR/2020[2013-14]Status: DisposedITAT Raipur02 Sept 2021AY 2013-14

Bench: Shri Pradip Kumar Kedia & Shri Pawan Singhआयकर अपील सं./I.T.A. Nos. 37 To 42/Rpr/2020 ("नधा"रण वष" / Assessment Years : 2009-10 To 2014-15)

For Appellant: Shri R. B. Doshi, C.A
Section 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “RAIPUR” BENCH, RAIPUR BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI PAWAN SINGH, JUDICIAL MEMBER आयकर अपील सं./I.T.A. Nos. 37 to 42/RPR/2020 ("नधा"रण वष" / Assessment Years : 2009-10 to 2014-15) Dy. Commissioner of M/s. Shree Jagdamba बनाम/ Income Tax (Central)-2 Construction Co. Vs. Flat No.222, 2nd Floor, Raipur (C.G.) Krishna Arcade, Lodhipara Chowk, Raipur-492001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : ABIFS7788L .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Shri R. K. Singh, CIT.DR अपीलाथ" ओर से /Appellant by : Shri R. B. Doshi, C.A. ""यथ" क" ओर से/Respond…

Deputy Commissioner of Income Tax( Central)-2, Raipur vs. Mesers Shree Jagdamba Construction Company, Raipur

In the result, appeal of the Revenue is dismissed

ITA 40/RPR/2020[2012-13]Status: DisposedITAT Raipur02 Sept 2021AY 2012-13

Bench: Shri Pradip Kumar Kedia & Shri Pawan Singhआयकर अपील सं./I.T.A. Nos. 37 To 42/Rpr/2020 ("नधा"रण वष" / Assessment Years : 2009-10 To 2014-15)

For Appellant: Shri R. B. Doshi, C.A
Section 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “RAIPUR” BENCH, RAIPUR BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI PAWAN SINGH, JUDICIAL MEMBER आयकर अपील सं./I.T.A. Nos. 37 to 42/RPR/2020 ("नधा"रण वष" / Assessment Years : 2009-10 to 2014-15) Dy. Commissioner of M/s. Shree Jagdamba बनाम/ Income Tax (Central)-2 Construction Co. Vs. Flat No.222, 2nd Floor, Raipur (C.G.) Krishna Arcade, Lodhipara Chowk, Raipur-492001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : ABIFS7788L .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Shri R. K. Singh, CIT.DR अपीलाथ" ओर से /Appellant by : Shri R. B. Doshi, C.A. ""यथ" क" ओर से/Respond…

Deputy Commissioner of Income Tax( Central)-2, Raipur vs. Mesers Shree Jagdamba Construction Company, Raipur

In the result, appeal of the Revenue is dismissed

ITA 39/RPR/2020[2011-12]Status: DisposedITAT Raipur02 Sept 2021AY 2011-12

Bench: Shri Pradip Kumar Kedia & Shri Pawan Singhआयकर अपील सं./I.T.A. Nos. 37 To 42/Rpr/2020 ("नधा"रण वष" / Assessment Years : 2009-10 To 2014-15)

For Appellant: Shri R. B. Doshi, C.A
Section 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “RAIPUR” BENCH, RAIPUR BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI PAWAN SINGH, JUDICIAL MEMBER आयकर अपील सं./I.T.A. Nos. 37 to 42/RPR/2020 ("नधा"रण वष" / Assessment Years : 2009-10 to 2014-15) Dy. Commissioner of M/s. Shree Jagdamba बनाम/ Income Tax (Central)-2 Construction Co. Vs. Flat No.222, 2nd Floor, Raipur (C.G.) Krishna Arcade, Lodhipara Chowk, Raipur-492001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : ABIFS7788L .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Shri R. K. Singh, CIT.DR अपीलाथ" ओर से /Appellant by : Shri R. B. Doshi, C.A. ""यथ" क" ओर से/Respond…

Deputy Commissioner of Income Tax( Central)-2, Raipur vs. Mesers Shree Jagdamba Construction Company, Raipur

In the result, appeal of the Revenue is dismissed

ITA 38/RPR/2020[2010-11]Status: DisposedITAT Raipur02 Sept 2021AY 2010-11

Bench: Shri Pradip Kumar Kedia & Shri Pawan Singhआयकर अपील सं./I.T.A. Nos. 37 To 42/Rpr/2020 ("नधा"रण वष" / Assessment Years : 2009-10 To 2014-15)

For Appellant: Shri R. B. Doshi, C.A
Section 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “RAIPUR” BENCH, RAIPUR BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI PAWAN SINGH, JUDICIAL MEMBER आयकर अपील सं./I.T.A. Nos. 37 to 42/RPR/2020 ("नधा"रण वष" / Assessment Years : 2009-10 to 2014-15) Dy. Commissioner of M/s. Shree Jagdamba बनाम/ Income Tax (Central)-2 Construction Co. Vs. Flat No.222, 2nd Floor, Raipur (C.G.) Krishna Arcade, Lodhipara Chowk, Raipur-492001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : ABIFS7788L .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Shri R. K. Singh, CIT.DR अपीलाथ" ओर से /Appellant by : Shri R. B. Doshi, C.A. ""यथ" क" ओर से/Respond…

Deputy Commissioner of Income Tax( Central)-2, Raipur vs. Mesers Shree Jagdamba Construction Company, Raipur

In the result, appeal of the Revenue is dismissed

ITA 37/RPR/2020[2009-10]Status: DisposedITAT Raipur02 Sept 2021AY 2009-10

Bench: Shri Pradip Kumar Kedia & Shri Pawan Singhआयकर अपील सं./I.T.A. Nos. 37 To 42/Rpr/2020 ("नधा"रण वष" / Assessment Years : 2009-10 To 2014-15)

For Appellant: Shri R. B. Doshi, C.A
Section 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “RAIPUR” BENCH, RAIPUR BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI PAWAN SINGH, JUDICIAL MEMBER आयकर अपील सं./I.T.A. Nos. 37 to 42/RPR/2020 ("नधा"रण वष" / Assessment Years : 2009-10 to 2014-15) Dy. Commissioner of M/s. Shree Jagdamba बनाम/ Income Tax (Central)-2 Construction Co. Vs. Flat No.222, 2nd Floor, Raipur (C.G.) Krishna Arcade, Lodhipara Chowk, Raipur-492001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : ABIFS7788L .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Shri R. K. Singh, CIT.DR अपीलाथ" ओर से /Appellant by : Shri R. B. Doshi, C.A. ""यथ" क" ओर से/Respond…

Deputy Commissioner of Income Tax, Central Circle - 2(2), Bangalore vs. M/S. Assetz Infrastructure Private Limited, Bangalore

In the result, the appeal filed by the assessee and revenue are partly allowed

ITA 983/BANG/2019[2014-15]Status: DisposedITAT Bangalore02 Dec 2020AY 2014-15

Bench: Shri N.V. Vasudevan & Shri B.R. Baskaranassessment Year: 2014-15

For Appellant: Shri B. Sudheendra, A.RFor Respondent: Shri Sunil Kumar Agarwal, D.R
Section 14ASection 2(22)(e)Section 36(1)(iii)

…ITA No.563&983/Bang/2019 Assetz Infrastructure Pvt. Ltd., Bengaluru IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI B.R. BASKARAN, ACCOUNTANT MEMBER Assessment Year: 2014-15 M/s. Assetz Infrastructure Pvt. Ltd. 2/1, Second Floor, Deputy Commissioner Embassy Icon Annexe of Income-tax Infantry Road Vs. Circle-1(1)(1) Bengaluru-560 001 Bengaluru PAN NO : AAGCA7614K APPELLANT RESPONDENT Assessment Year: 2014-15 M/s. Assetz Infrastructure Deputy Commissioner of Pvt. Ltd. Income-tax 2/1, Second Floor, Embassy Vs. Circle-2(2) Icon Annexe Bengaluru In…

Kol.-III v. Shree Balaji Glass Manufacturing (P.) Ltd. (72 Taxmann.com 118) — Cited in 7 Judgments | BharatTax