Kishore Thanaji Hasbe v. ACIT

Sri Srinivasa Educational & Charitable Trust, Bangalore vs. DCIT, Central Circle-2(3), Bengaluru

Bench: Shri Waseem Ahmed & Shri Soundararajan K

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER ITA No. 939 & 940/Bang/2025 Assessment Year: 2020-21 & 2021-22 M/s Sri Srinivasa Educational & Charitable Trust, No.619/G, 36th Cross, 2nd Block, Rajajinagar, Bangalore – 560 010. Vs. The Dy. Commissioner of Income Tax, Central Circle – 2(3), Bangalore. PAN – AAGCS 0925 B APPELLANT RESPONDENT Assessee by : Shri M.V Prasad, CA & Shri KS Rajendra Kumar, IRS (Retired) Revenue by : Shri Muthu Shankar, CIT & Shri Subramanian S, JCIT - (DRs) Date of hearing : 14.11.2025 Date o…

Sri Srinivasa Educational & Charitable Trust, Bangalore vs. DCIT, Central Circle-2(3), Bangalore

Bench: Shri Waseem Ahmed & Shri Soundararajan K

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER ITA No. 939 & 940/Bang/2025 Assessment Year: 2020-21 & 2021-22 M/s Sri Srinivasa Educational & Charitable Trust, No.619/G, 36th Cross, 2nd Block, Rajajinagar, Bangalore – 560 010. PAN – AAGCS 0925 B APPELLANT Assessee by : Shri M.V Prasad, CA & Shri KS Rajendra Kumar, IRS (Retired) Revenue by : Shri Muthu Shankar, CIT & Shri Subramanian S, JCIT - (DRs) Date of hearing : 14.11.2025 Date of Pronouncement : 26.11.2025 Vs. The Dy. Commissioner of Income Tax, Central Cir…

Khoday Eshwarsa and Sons Pvt Ltd (Formerly Ms Khoday Eshwarsa and Sons), Bangalore vs. DCIT- Central Circle 1(1) Bgl, Bangalore

In the result, the appeal filed by the assessee is hereby allowed

Bench: Shri Waseem Ahmed & Shri Soundararajan K

…IN THE INCOME TAX APPELLATE TRIBUNAL 'A' BENCH, BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER ITA No. 1079 & 1080/Bang/2024 Assessment Years : 2020-21 & 2022-23 M/s Khoday Ehshwarsa and Sons (Presently Khoday Eshwarsa and Sons Pvt. Ltd.), No.9, Khoday House, Seshadri Road, Gandhi Nagar, Bengaluru-560 009. PAN – AACFK 8629 Η APPELLANT Vs. The Dy. Commissioner of Income Tax, Central Circle – 1(1), Bengaluru. RESPONDENT Assessee by Shri Shankar A, Sr. Advocate Revenue by Shri DK Mishra, CIT (DR) Date of hearing 28.08.2024 Date of Pronouncement ORDER 20.09.2024 PER W…

Khoday Eshwarsa and Sons ( Presently Khoday Eshwarsa and Sons Pvt Ltd, Bangalore vs. DCIT - Central Circle 1(1) Bangalore, Bangalore

In the result, the appeal filed by the assessee is hereby allowed for statistical purposes

Bench: Shri Waseem Ahmed & Shri Soundararajan K

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER ITA No. 1079 & 1080/Bang/2024 Assessment Years : 2020-21 & 2022-23 M/s Khoday Ehshwarsa and Sons Vs. The Dy. Commissioner of (Presently Khoday Eshwarsa and Sons Income Tax, Central Circle – 1(1), Pvt. Ltd.), Bengaluru. No.9, Khoday House, Seshadri Road, Gandhi Nagar, Bengaluru-560 009. PAN – AACFK 8629 H APPELLANT RESPONDENT Assessee by : Shri Shankar A, Sr. Advocate Revenue by : Shri DK Mishra, CIT (DR) Date of hearing : 28.08.2024 Date of Pronouncement : 20.09.2…