Kishinchand Chellaram v. CIT

19 Taxmann 160High Court1984#23305 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,628 Indian tax judgments — from 2020 to 2025.

Judgments citing Kishinchand Chellaram v. CIT

Deputy Commissioner of Income Tax, Jaipur vs. Bharat Spun Pipe and Construction Company, Jaipur

In the result the appeal of the revenue in ITA no

ITA 360/JPR/2025[2017-18]Status: DisposedITAT Jaipur06 Aug 2025AY 2017-18
For Appellant: Shri Tarun Mittal, C.AFor Respondent: Ms. Alka Gautam, (CIT) (V.C.)
Section 144BSection 147Section 148Section 148ASection 153C

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR डा० एस. सीतालक्ष्मी, न्यायिक सदस्य एवं श्री राठौड़ कमलेश जयन्तभाई, लेखा सदस्य के समक्ष BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं. / ITA No. 360/JPR/2025 निर्धारण वर्ष / Assessment Year : 2017-18 Deputy Commissioner of Income Tax, Circle-1, Jaipur बनाम Bharat Spun Pipe and Construction company 43, Industrial Area, Jhotwara, Jaipur. Vs. स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: AABFB4917G अपीलार्थी / Appellant प्रत्यर्थी / Respondent CO No. 19/JPR/2025 (Arising out…

Newbridge Business Centres Private Limited, Bangalore vs. Deputy Commissioner of Income Tax Circle-12(2), Bangalore

In the result, the appeal filed by the assessee for AY 2011-12

ITA 1621/BANG/2017[2012-13]Status: DisposedITAT Bangalore26 Jun 2020AY 2012-13

Bench: Shri B. R. Baskaran & Smt. Beena Pillai

For Appellant: Shri Rajnish Ramarao, A.RFor Respondent: Date of Hearing

…ITA Nos.1620 & 1621/Bang/2017 M/s. New Bridge Business Centre Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “B’’ BENCH: BANGALORE BEFORE SHRI B. R. BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos1620&1621/Bang/2017 Assessment Year: 2011-12 & 2012 – 13 M/s. New Bridge Centre Private Deputy Commissioner of Income Tax Limited Circle-5(1)(1) No.777/D, HAL 2nd Stage, 100 feet Bengaluru Road Vs. Indiranagar Bengaluru-560 038 PAN NO : AABCN6244K APPELLANT RESPONDENT Appellant by : Shri Rajnish Ramarao, A.R. Shri Manjeet Singh, D.R. Respondent by : Date of Hearing : 22.06.2…

M/S Newbridge Business Centres Pvt Ltd, Bangalore vs. Deputy Commissioner of Income Tax Circle-5(1)(1), Bangalore

In the result, the appeal filed by the assessee for AY 2011-12

ITA 1620/BANG/2017[2011-12]Status: DisposedITAT Bangalore26 Jun 2020AY 2011-12

Bench: Shri B. R. Baskaran & Smt. Beena Pillai

For Appellant: Shri Rajnish Ramarao, A.RFor Respondent: Date of Hearing

…ITA Nos.1620 & 1621/Bang/2017 M/s. New Bridge Business Centre Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “B’’ BENCH: BANGALORE BEFORE SHRI B. R. BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos1620&1621/Bang/2017 Assessment Year: 2011-12 & 2012 – 13 M/s. New Bridge Centre Private Deputy Commissioner of Income Tax Limited Circle-5(1)(1) No.777/D, HAL 2nd Stage, 100 feet Bengaluru Road Vs. Indiranagar Bengaluru-560 038 PAN NO : AABCN6244K APPELLANT RESPONDENT Appellant by : Shri Rajnish Ramarao, A.R. Shri Manjeet Singh, D.R. Respondent by : Date of Hearing : 22.06.2…

Kishinchand Chellaram v. CIT (19 Taxmann 160) — Cited in 3 Judgments | BharatTax