Kisan Proteins (P.) Ltd. v. ACIT

74 Taxmann.com 219High Court2016#25588 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2021.

Judgments citing Kisan Proteins (P.) Ltd. v. ACIT

The ITO, Ward-1, Anand vs. M/S. Devraj Developers, Anand

In the result, appeal of the revenue in ITA No

ITA 1526/AHD/2018[2011-12]Status: DisposedITAT Ahmedabad08 Jun 2021AY 2011-12

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kediaआयकर अपील सं./I.T.A. Nos. 1524 To 1526/Ahd/2018 ("नधा"रण वष" / Assessment Years : 2009-10 To 2011-12)

For Appellant: Shri S. S. Shukla, Sr.DR
Section 142ASection 147

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘A’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD (Convened through Virtual Court) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. Nos. 1524 to 1526/Ahd/2018 ("नधा"रण वष" / Assessment Years : 2009-10 to 2011-12) The Income Tax Officer M/s. Devraj Developers बनाम/ Ward-1, Anand, 101, 2nd Terrace, Dev Red Square Vs. Floor, S. P. Patel Building, Bhalej Road, Complex, Near Old C. K. Opp. Petrol Pump, Anand Hall, Mayfair Road, Anand – 388001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAFFD4440E ..…

The ITO, Ward-1, Anand vs. M/S. Devraj Developers, Anand

In the result, appeal of the revenue in ITA No

ITA 1525/AHD/2018[2010-11]Status: DisposedITAT Ahmedabad08 Jun 2021AY 2010-11

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kediaआयकर अपील सं./I.T.A. Nos. 1524 To 1526/Ahd/2018 ("नधा"रण वष" / Assessment Years : 2009-10 To 2011-12)

For Appellant: Shri S. S. Shukla, Sr.DR
Section 142ASection 147

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘A’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD (Convened through Virtual Court) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. Nos. 1524 to 1526/Ahd/2018 ("नधा"रण वष" / Assessment Years : 2009-10 to 2011-12) The Income Tax Officer M/s. Devraj Developers बनाम/ Ward-1, Anand, 101, 2nd Terrace, Dev Red Square Vs. Floor, S. P. Patel Building, Bhalej Road, Complex, Near Old C. K. Opp. Petrol Pump, Anand Hall, Mayfair Road, Anand – 388001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAFFD4440E ..…

The ITO, Ward-1, Anand vs. M/S. Devraj Developers, Anand

In the result, appeal of the revenue in ITA No

ITA 1524/AHD/2018[2009-10]Status: DisposedITAT Ahmedabad08 Jun 2021AY 2009-10

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kediaआयकर अपील सं./I.T.A. Nos. 1524 To 1526/Ahd/2018 ("नधा"रण वष" / Assessment Years : 2009-10 To 2011-12)

For Appellant: Shri S. S. Shukla, Sr.DR
Section 142ASection 147

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘A’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD (Convened through Virtual Court) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. Nos. 1524 to 1526/Ahd/2018 ("नधा"रण वष" / Assessment Years : 2009-10 to 2011-12) The Income Tax Officer M/s. Devraj Developers बनाम/ Ward-1, Anand, 101, 2nd Terrace, Dev Red Square Vs. Floor, S. P. Patel Building, Bhalej Road, Complex, Near Old C. K. Opp. Petrol Pump, Anand Hall, Mayfair Road, Anand – 388001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAFFD4440E ..…

Kisan Proteins (P.) Ltd. v. ACIT (74 Taxmann.com 219) — Cited in 3 Judgments | BharatTax