Kings Pride Infra Projects (P) Ltd. v. Deputy Commissioner of Income-tax

176 Taxmann.com 704High Court2025#17016 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2025 to 2026.

Sections most often in play

Section 147Section 148Section 151ASection 124(3)Section 132Section 144BSection 153ASection 153D

Issues it is cited on

section 144(b)section 115wfsection 115wdsection 115webona fide mistakesection 124(3)faceless assessment schemesection 148 noticesection 124section 120section 151asection 80c

Judgments citing Kings Pride Infra Projects (P) Ltd. v. Deputy Commissioner of Income-tax

Ankit Jain, Hyderabad vs. DCIT., Central Circle -1(2), Hyderabad

In the result, both the appeals filed by the assessee in ITA Nos

ITA 1545/HYD/2025[2020-21]Status: DisposedITAT Hyderabad30 Jan 2026AY 2020-21

Bench: Us:

Section 115BSection 143(3)Section 147Section 148Section 148ASection 292CSection 69

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘SMC’ Bench, Hyderabad "ी रवीश सूद, माननीय "या"यक सद"य एवं "ी मधुसूदन साव"डया, माननीय लेखा सद"य SHRI RAVISH SOOD, HON’BLE JUDICIAL MEMBER AND SHRI MADHUSUDAN SAWDIA HON’BLE ACCOUNTANT MEMBER आयकरअपीलसं./I.T.A. No.1544/Hyd/2025 ("नधा"रणवष"/ Assessment Year:2019-20) Ankit Jain, VS. Asst. Commissioner of Income Goshamahal, Tax, Central Circle-1(2), Hyderabad. Hyderabad. PAN: AGWPA4459K (अपीलाथ"/ Appellant) (""यथ"/ Respondent) आयकरअपीलसं./I.T.A. No.1545/Hyd/2025 ("नधा"रणवष"/ Assessment Year:2020-21) Ankit Jain, VS. Dy. Commissioner of Inc…

Ankit Jain, Hyderabad vs. ACIT., Central Circle - 1(2), Hyderabad

In the result, both the appeals filed by the assessee in ITA Nos

ITA 1544/HYD/2025[2019-20]Status: DisposedITAT Hyderabad30 Jan 2026AY 2019-20

Bench: Us:

Section 115BSection 143(3)Section 147Section 148Section 148ASection 292CSection 69

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘SMC’ Bench, Hyderabad "ी रवीश सूद, माननीय "या"यक सद"य एवं "ी मधुसूदन साव"डया, माननीय लेखा सद"य SHRI RAVISH SOOD, HON’BLE JUDICIAL MEMBER AND SHRI MADHUSUDAN SAWDIA HON’BLE ACCOUNTANT MEMBER आयकरअपीलसं./I.T.A. No.1544/Hyd/2025 ("नधा"रणवष"/ Assessment Year:2019-20) Ankit Jain, VS. Asst. Commissioner of Income Goshamahal, Tax, Central Circle-1(2), Hyderabad. Hyderabad. PAN: AGWPA4459K (अपीलाथ"/ Appellant) (""यथ"/ Respondent) आयकरअपीलसं./I.T.A. No.1545/Hyd/2025 ("नधा"रणवष"/ Assessment Year:2020-21) Ankit Jain, VS. Dy. Commissioner of Inc…

Rashid Hussain, Hyderabad vs. ACIT., Central Circle-1(3), Hyderabad

ITA 1322/HYD/2025[2021-22]Status: DisposedITAT Hyderabad30 Jan 2026AY 2021-22

Bench: SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)

Section 143(2)Section 147Section 148Section 148ASection 151ASection 250Section 37(1)

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘SMC’ Bench, Hyderabad "ी रवीश सूद, माननीय "या"यक सद"य एवं "ी मधुसूदन साव"डया, माननीय लेखा सद"य SHRI RAVISH SOOD, HON’BLE JUDICIAL MEMBER AND SHRI MADHUSUDAN SAWDIA HON’BLE ACCOUNTANT MEMBER आयकरअपीलसं./I.T.A. No.1322/Hyd/2025 ("नधा"रणवष"/ Assessment Year:2021-22) Rashid Hussain, VS. ACIT, Hyderabad. Central Circle-1(3), PAN: ABUPH2993L Hyderabad. (अपीलाथ"/ Appellant) (""यथ"/ Respondent) करदाताका""त"न"ध"व/ : Shri P. Murali Mohan Rao, CA Assessee Represented by राज"वका""त"न"ध"व/ : Shri Aluru Venkata Rao, Sr. AR Department Represented…

Prabhakar Reddy Basireddy, Nalgonda vs. DCIT., Central Circle-1(1), Hyderabad

In the result, both the appeals filed by the assessee in ITA Nos

ITA 1592/HYD/2025[2022-23]Status: DisposedITAT Hyderabad24 Dec 2025AY 2022-23

Bench: SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)

Section 132Section 147Section 148

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘SMC’ Bench, Hyderabad "ी रवीश सूद, माननीय "या"यक सद"य एवं "ी मधुसूदन साव"डया, माननीय लेखा सद"य SHRI RAVISH SOOD, HON’BLE JUDICIAL MEMBER AND SHRI MADHUSUDAN SAWDIA HON’BLE ACCOUNTANT MEMBER आयकरअपीलसं./I.T.A. No.1591/Hyd/2025 ("नधा"रणवष"/ Assessment Year:2020-21) Prabhakar Reddy Basireddy, VS. Dy. Commissioner of Income Nalgonda. Tax, Central Circle-1(1), PAN: BCEPB2305J Hyderabad. (अपीलाथ"/ Appellant) (""यथ"/ Respondent) आयकरअपीलसं./I.T.A. No.1592/Hyd/2025 ("नधा"रणवष"/ Assessment Year: 2022-23) Prabhakar Reddy Basireddy, VS. Dy. Com…

Prabhakar Reddy Basireddy, Nalgonda vs. DCIT., Central Circle-1(1), Hyderabad

In the result, both the appeals filed by the assessee in ITA Nos

ITA 1591/HYD/2025[2020-21]Status: DisposedITAT Hyderabad24 Dec 2025AY 2020-21
Section 132Section 147Section 148

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘SMC’ Bench, Hyderabad "ी रवीश सूद, माननीय "या"यक सद"य एवं "ी मधुसूदन साव"डया, माननीय लेखा सद"य SHRI RAVISH SOOD, HON’BLE JUDICIAL MEMBER AND SHRI MADHUSUDAN SAWDIA HON’BLE ACCOUNTANT MEMBER आयकरअपीलसं./I.T.A. No.1591/Hyd/2025 ("नधा"रणवष"/ Assessment Year:2020-21) Prabhakar Reddy Basireddy, VS. Dy. Commissioner of Income Nalgonda. Tax, Central Circle-1(1), PAN: BCEPB2305J Hyderabad. (अपीलाथ"/ Appellant) (""यथ"/ Respondent) आयकरअपीलसं./I.T.A. No.1592/Hyd/2025 ("नधा"रणवष"/ Assessment Year: 2022-23) Prabhakar Reddy Basireddy, VS. Dy. Com…

Kings Pride Infra Projects (P) Ltd. v. Deputy Commissioner of Income-tax (176 Taxmann.com 704) — Cited in 5 Judgments | BharatTax