Khanna & Annadhanam v. CIT

30 Taxmann.com 322High Court2013#20406 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2022 to 2024.

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Issues it is cited on

relinquishment of rightsection 55(2)section 55block of assetsenduring benefitsection 90liable to taxsection 56revenue expenditurecapital expendituresection 28section 14a

Judgments citing Khanna & Annadhanam v. CIT

Oberoi Hotels Private Limited, Kolkata vs. DCIT, Cir-8, Kolkata.

ITA 1811/KOL/2006[2003-04]Status: DisposedITAT Kolkata30 May 2024AY 2003-04

Bench: Shri. Rajesh Kumar () & Shri Anikesh Banerjee ()

Section 143(3)Section 14ASection 250

…1 ITA 489/Kol /2005 ITA 1808/Kol /2006 ITA 1811/Kol /2006 Oberoi Hotels (P) Ltd IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B”, KOLKATA BEFORE SHRI. RAJESH KUMAR (ACCOUNTANT MEMBER) AND SHRI ANIKESH BANERJEE (JUDICIAL MEMBER) I.T.A. No.489/Kol/2005 - A.Y. 2001-02 I.T.A. No.1811/Kol/2006 - A.Y. 2003-04 Oberoi Hotels Private Limited vs DCIT, Circle-8, Kolkata P-7, Chowringhee Square 4, Mangoe Lane, Kolkata-700 001 PAN : AAACO3408K Kolkata-700 069 APPELLANT RESPONDENT DCIT, Circle-8, Kolkata vs Oberoi Hotels Private Limited 4, Mangoe Lane, Kolkata-700 001 PAN : AAACO3408K APPELLANT RESPONDENT Assessee re…

DCIT, Cir-8, Kolkata vs. Oberoi Hotels Pvt. Ltd., Kolkata

ITA 1808/KOL/2006[2003-04]Status: DisposedITAT Kolkata30 May 2024AY 2003-04

Bench: Shri. Rajesh Kumar () & Shri Anikesh Banerjee ()

Section 143(3)Section 14ASection 250

…1 ITA 489/Kol /2005 ITA 1808/Kol /2006 ITA 1811/Kol /2006 Oberoi Hotels (P) Ltd IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B”, KOLKATA BEFORE SHRI. RAJESH KUMAR (ACCOUNTANT MEMBER) AND SHRI ANIKESH BANERJEE (JUDICIAL MEMBER) I.T.A. No.489/Kol/2005 - A.Y. 2001-02 I.T.A. No.1811/Kol/2006 - A.Y. 2003-04 Oberoi Hotels Private Limited vs DCIT, Circle-8, Kolkata P-7, Chowringhee Square 4, Mangoe Lane, Kolkata-700 001 PAN : AAACO3408K Kolkata-700 069 APPELLANT RESPONDENT DCIT, Circle-8, Kolkata vs Oberoi Hotels Private Limited 4, Mangoe Lane, Kolkata-700 001 PAN : AAACO3408K APPELLANT RESPONDENT Assessee re…

Oberoi Hotels Private Limited., Kolkata vs. DCIT, Cir-8, Kolkata

ITA 489/KOL/2005[2001-02]Status: DisposedITAT Kolkata30 May 2024AY 2001-02

Bench: Shri. Rajesh Kumar () & Shri Anikesh Banerjee ()

Section 143(3)Section 14ASection 250

…1 ITA 489/Kol /2005 ITA 1808/Kol /2006 ITA 1811/Kol /2006 Oberoi Hotels (P) Ltd IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B”, KOLKATA BEFORE SHRI. RAJESH KUMAR (ACCOUNTANT MEMBER) AND SHRI ANIKESH BANERJEE (JUDICIAL MEMBER) I.T.A. No.489/Kol/2005 - A.Y. 2001-02 I.T.A. No.1811/Kol/2006 - A.Y. 2003-04 Oberoi Hotels Private Limited vs DCIT, Circle-8, Kolkata P-7, Chowringhee Square 4, Mangoe Lane, Kolkata-700 001 PAN : AAACO3408K Kolkata-700 069 APPELLANT RESPONDENT DCIT, Circle-8, Kolkata vs Oberoi Hotels Private Limited 4, Mangoe Lane, Kolkata-700 001 PAN : AAACO3408K APPELLANT RESPONDENT Assessee re…

ACIT Cent .Cir6(4), Mumbai vs. M/S. Kenneth Builders & Developers Ltd, Mumbai

In the result, the appeal of the revenue stand dismissed

ITA 2396/MUM/2021[2017-18]Status: DisposedITAT Mumbai30 Dec 2022AY 2017-18

Bench: Shri Aby T Varkey & Shri Amarjit Singhthe Asstt. Commissioner Vs. Kenneth Builders & Of Income Tax, Cc-6(4) Developers Limited Room No. 1925, 19Th 15Th Floor, Tower – 1, Floor, Air India Building, Indiabulls Finance Center Nariman Point, Senapati Bapat Marg, Mumbai- 400021 Elphistone, Mumbai - 400013 स्थायी लेखा सं./जीआइआर सं./Pan/Gir No: Aacck8268P Appellant .. Respondent

For Appellant: Rakesh RanjanFor Respondent: K. Gopal & Om Kandalkar
Section 115JSection 143(2)

…P a g e | 1 IN THE INCOME TAX APPELLATE TRIBUNAL “H” BENCH, MUMBAI BEFORE SHRI ABY T VARKEY, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER The Asstt. Commissioner Vs. Kenneth Builders & of Income Tax, CC-6(4) Developers Limited Room No. 1925, 19th 15th Floor, Tower – 1, Floor, Air India Building, Indiabulls Finance Center Nariman Point, Senapati Bapat Marg, Mumbai- 400021 Elphistone, Mumbai - 400013 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AACCK8268P Appellant .. Respondent Appellant by : Rakesh Ranjan Respondent by : K. Gopal & Om Kandalkar Date of Hearing 20.10.2022 Date of Pronouncement 30.12.20…