KesharwaniZardaBhandar v. CIT

30 Taxmann.com 387High Court2013#20408 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2019 to 2019.

Judgments citing KesharwaniZardaBhandar v. CIT

Income Tax Officer, Bangalore vs. Late Smt. Lakshmamma, Bangalore

In the result, all the appeals of the revenue are treated as allowed for statistical purposes

ITA 1696/BANG/2016[2007-2008]Status: DisposedITAT Bangalore20 Feb 2019AY 2007-2008

Bench: Shri N.V.Vasudevan, Vp & Shri B.R.Baskaran, Am

For Respondent: Miss Neera Malhotra, CIT-DR
Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “B”, BANGALORE Before Shri N.V.Vasudevan, VP & Shri B.R.Baskaran, AM ITA No.1693/Bang/2016 :Asst.Year2006-2007 ITA No.1694/Bang/2016 :Asst.Year2007-2008 The Income Tax Officer Late Sri.A.S.Narayana Raju Ward 6(3)(2) Vs. Represented by L/R Bangalore. Sri.S.N.Ravi Kumar No.401, Stanberry Court No.12, 60 Feet Road Sanjayanagar Bangalore – 560 094. PAN :ADPPN5795H. (Appellant) (Respondent) ITA No.1695/Bang/2016 :Asst.Year2006-2007 ITA No.1696/Bang/2016 :Asst.Year2007-2008 The Income Tax Officer Late Smt.Lakshmamma Ward 6(3)(2) Vs. Represented by L/R Bangalor…

Income Tax Officer, Bangalore vs. Late Smt. Lakshmamma, Bangalore

In the result, all the appeals of the revenue are treated as allowed for statistical purposes

ITA 1695/BANG/2016[2006-07]Status: DisposedITAT Bangalore20 Feb 2019AY 2006-07

Bench: Shri N.V.Vasudevan, Vp & Shri B.R.Baskaran, Am

For Respondent: Miss Neera Malhotra, CIT-DR
Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “B”, BANGALORE Before Shri N.V.Vasudevan, VP & Shri B.R.Baskaran, AM ITA No.1693/Bang/2016 :Asst.Year2006-2007 ITA No.1694/Bang/2016 :Asst.Year2007-2008 The Income Tax Officer Late Sri.A.S.Narayana Raju Ward 6(3)(2) Vs. Represented by L/R Bangalore. Sri.S.N.Ravi Kumar No.401, Stanberry Court No.12, 60 Feet Road Sanjayanagar Bangalore – 560 094. PAN :ADPPN5795H. (Appellant) (Respondent) ITA No.1695/Bang/2016 :Asst.Year2006-2007 ITA No.1696/Bang/2016 :Asst.Year2007-2008 The Income Tax Officer Late Smt.Lakshmamma Ward 6(3)(2) Vs. Represented by L/R Bangalor…

Income Tax Officer, Bangalore vs. Late Sri.A.S.Narayana Raju, Bangalore

In the result, all the appeals of the revenue are treated as allowed for statistical purposes

ITA 1694/BANG/2016[2007-2008]Status: DisposedITAT Bangalore20 Feb 2019AY 2007-2008

Bench: Shri N.V.Vasudevan, Vp & Shri B.R.Baskaran, Am

For Respondent: Miss Neera Malhotra, CIT-DR
Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “B”, BANGALORE Before Shri N.V.Vasudevan, VP & Shri B.R.Baskaran, AM ITA No.1693/Bang/2016 :Asst.Year2006-2007 ITA No.1694/Bang/2016 :Asst.Year2007-2008 The Income Tax Officer Late Sri.A.S.Narayana Raju Ward 6(3)(2) Vs. Represented by L/R Bangalore. Sri.S.N.Ravi Kumar No.401, Stanberry Court No.12, 60 Feet Road Sanjayanagar Bangalore – 560 094. PAN :ADPPN5795H. (Appellant) (Respondent) ITA No.1695/Bang/2016 :Asst.Year2006-2007 ITA No.1696/Bang/2016 :Asst.Year2007-2008 The Income Tax Officer Late Smt.Lakshmamma Ward 6(3)(2) Vs. Represented by L/R Bangalor…

Income Tax Officer, Bangalore vs. Late Sri.A.S.Narayana Raju, Bangalore

In the result, all the appeals of the revenue are treated as allowed for statistical purposes

ITA 1693/BANG/2016[2006-07]Status: DisposedITAT Bangalore20 Feb 2019AY 2006-07

Bench: Shri N.V.Vasudevan, Vp & Shri B.R.Baskaran, Am

For Respondent: Miss Neera Malhotra, CIT-DR
Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “B”, BANGALORE Before Shri N.V.Vasudevan, VP & Shri B.R.Baskaran, AM ITA No.1693/Bang/2016 :Asst.Year2006-2007 ITA No.1694/Bang/2016 :Asst.Year2007-2008 The Income Tax Officer Late Sri.A.S.Narayana Raju Ward 6(3)(2) Vs. Represented by L/R Bangalore. Sri.S.N.Ravi Kumar No.401, Stanberry Court No.12, 60 Feet Road Sanjayanagar Bangalore – 560 094. PAN :ADPPN5795H. (Appellant) (Respondent) ITA No.1695/Bang/2016 :Asst.Year2006-2007 ITA No.1696/Bang/2016 :Asst.Year2007-2008 The Income Tax Officer Late Smt.Lakshmamma Ward 6(3)(2) Vs. Represented by L/R Bangalor…