Kartikeya Sarabhai v. CIT

102 Taxmann 66Supreme Court of India1999#16411 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2016 to 2020.

Also reported as

228 ITR 164

Judgments citing Kartikeya Sarabhai v. CIT

The DCIT, Cochin vs. M/S.Aspinwall & Co. Ltd, Cochin

In the result,the appeal of the Revenue in ITA No

ITA 133/COCH/2017[2012-13]Status: DisposedITAT Cochin19 May 2020AY 2012-13

Bench: S/Shri Chandra Poojari, Am&George George K., Jm

Section 14A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM&GEORGE GEORGE K., JM ITA Nos. 60 & 61/Coch/2015 Assessment Year: 2006-07 Aspinwall and Company Limited, Vs. The Assistant Commissioner of 926/AI-A5, Total Towers, Income-tax, Circle-1(1), Kochi. Devankulangara, Edapally, Kochi-682 024. [PAN: AACCA 2655G] (Assessee -Appellant) (Revenue-Respondent) Assessment Year: 2012-13 Aspinwall and Company Limited, Vs. The Assistant Commissioner of 926/AI-A5, Total Towers, Income-tax, Circle-1(1), Kochi. Devankulangara, Edapally, Kochi-682 024. [PAN: AACCA 2655G] (Assessee…

M/S Aspinwall & Co., Ltd, Cochin vs. The ACIT, Cochin

In the result,the appeal of the Revenue in ITA No

ITA 128/COCH/2017[2012-13]Status: DisposedITAT Cochin19 May 2020AY 2012-13

Bench: S/Shri Chandra Poojari, Am&George George K., Jm

Section 14A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM&GEORGE GEORGE K., JM ITA Nos. 60 & 61/Coch/2015 Assessment Year: 2006-07 Aspinwall and Company Limited, Vs. The Assistant Commissioner of 926/AI-A5, Total Towers, Income-tax, Circle-1(1), Kochi. Devankulangara, Edapally, Kochi-682 024. [PAN: AACCA 2655G] (Assessee -Appellant) (Revenue-Respondent) Assessment Year: 2012-13 Aspinwall and Company Limited, Vs. The Assistant Commissioner of 926/AI-A5, Total Towers, Income-tax, Circle-1(1), Kochi. Devankulangara, Edapally, Kochi-682 024. [PAN: AACCA 2655G] (Assessee…

Aspinwall & Company Ltd, Cochin vs. The ACIT, Cochin

In the result,the appeal of the Revenue in ITA No

ITA 61/COCH/2015[2006-07]Status: DisposedITAT Cochin19 May 2020AY 2006-07

Bench: S/Shri Chandra Poojari, Am&George George K., Jm

Section 14A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM&GEORGE GEORGE K., JM ITA Nos. 60 & 61/Coch/2015 Assessment Year: 2006-07 Aspinwall and Company Limited, Vs. The Assistant Commissioner of 926/AI-A5, Total Towers, Income-tax, Circle-1(1), Kochi. Devankulangara, Edapally, Kochi-682 024. [PAN: AACCA 2655G] (Assessee -Appellant) (Revenue-Respondent) Assessment Year: 2012-13 Aspinwall and Company Limited, Vs. The Assistant Commissioner of 926/AI-A5, Total Towers, Income-tax, Circle-1(1), Kochi. Devankulangara, Edapally, Kochi-682 024. [PAN: AACCA 2655G] (Assessee…

Aspinwall & Company Ltd, Cochin vs. The ACIT, Cochin

In the result,the appeal of the Revenue in ITA No

ITA 60/COCH/2015[2006-07]Status: DisposedITAT Cochin19 May 2020AY 2006-07

Bench: S/Shri Chandra Poojari, Am&George George K., Jm

Section 14A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM&GEORGE GEORGE K., JM ITA Nos. 60 & 61/Coch/2015 Assessment Year: 2006-07 Aspinwall and Company Limited, Vs. The Assistant Commissioner of 926/AI-A5, Total Towers, Income-tax, Circle-1(1), Kochi. Devankulangara, Edapally, Kochi-682 024. [PAN: AACCA 2655G] (Assessee -Appellant) (Revenue-Respondent) Assessment Year: 2012-13 Aspinwall and Company Limited, Vs. The Assistant Commissioner of 926/AI-A5, Total Towers, Income-tax, Circle-1(1), Kochi. Devankulangara, Edapally, Kochi-682 024. [PAN: AACCA 2655G] (Assessee…

DCIT, Cir-12, Kolkata vs. M/S the Diamond Company Ltd., Kolkata

In the result, Revenue’s appeal stands dismissed

ITA 326/KOL/2014[2009-10]Status: DisposedITAT Kolkata24 Aug 2016AY 2009-10

Bench: Shri Waseem Ahmed & Shri S.S.Viswanethra Raviassessment Years:2009-10

Section 111ASection 143(2)Section 143(3)Section 14ASection 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “A” KOLKATA Before Shri Waseem Ahmed, Accountant Member and Shri S.S.Viswanethra Ravi, Judicial Member Assessment Years:2009-10 DCIT, Circle-12, M/s The Diamond Co.Ltd. बनाम / P-7, Chowringhee 707, Central Plaza, 2/6 V/s. Square, Aayakr Sarat Bose Road, Bhawan, 7th Floor, Kolkata-700 020 Kolkata-700 069 [PAN No.AAACT 9733 G] .. अपीलाथ" /Appellant ""यथ" /Respondent Shri Sallong Yaden, Addl-CIT-DR अपीलाथ" क" ओर से/By Appellant Shri P.R.Kothari, FCA ""यथ" क" ओर से/By Respondent 03-08-2016 सुनवाई क" तार"ख/Date of Hearing 24-08-2016 घोषणा क" तार"ख/Date of Pronoun…

Kartikeya Sarabhai v. CIT (102 Taxmann 66) — Cited in 5 Judgments | BharatTax