Karti P. Chidambaran v. Principal DIT(Investigation), Unit 3(2), Chennai

128 Taxmann.com 116High Court2021#18937 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2021 to 2022.

Judgments citing Karti P. Chidambaran v. Principal DIT(Investigation), Unit 3(2), Chennai

Karti P. Chidambaran v. Principal DIT(Investigation), Unit 3(2), Chennai (128 Taxmann.com 116) — Cited in 4 Judgments | BharatTax