Karnataka in Pr. CIT v. Karnataka Power Corpn. Ltd.

281 Taxmann 600Reported decision2021#17508 most cited
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129 Taxmann.com 179436 ITR 292

Judgments citing Karnataka in Pr. CIT v. Karnataka Power Corpn. Ltd.

Assistant Commissioner of Income Tax, Circle - 7(1), Kolkata vs. Damodar Valley Corporation, Kolkata

ITA 892/KOL/2023[2018-2019]Status: DisposedITAT Kolkata30 Nov 2023AY 2018-2019

Bench: Sri Sanjay Garg & Dr. Manish Borad

Section 115JSection 143(2)Section 211Section 250

…आयकर अपीलीय अधिकरण कोलकाता 'सी' पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘C’ BENCH, KOLKATA श्री संजय गगग, न्याधयक सदस्य एवं डॉ. मनीष बोरड, लेखा सदस्य के समक्ष Before SRI SANJAY GARG, JUDICIAL MEMBER & DR. MANISH BORAD, ACCOUNTANT MEMBER I.T.A. Nos.: 889, 890, 891 & 892/KOL/2023 Assessment Years: 2012-13, 2016-17, 2017-18 & 2018-19 ACIT, Circle-7(1), Kolkata........................................Appellant Vs. Damodar Valley Corporation……….…………………..Respondent [PAN: AABCD 0541 M] Appearances: Department represented by: Sh. Rakesh Kumar Das, CIT, D/R. Assessee represented by: Sh. N.S. Saini, A/…

Assistant Commissioner of Income Tax, Circle - 7(1), Kolkata vs. Damodar Valley Corporation, Kolkata

ITA 891/KOL/2023[2017-2018]Status: DisposedITAT Kolkata30 Nov 2023AY 2017-2018

Bench: Sri Sanjay Garg & Dr. Manish Borad

Section 115JSection 143(2)Section 211Section 250

…आयकर अपीलीय अधिकरण कोलकाता 'सी' पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘C’ BENCH, KOLKATA श्री संजय गगग, न्याधयक सदस्य एवं डॉ. मनीष बोरड, लेखा सदस्य के समक्ष Before SRI SANJAY GARG, JUDICIAL MEMBER & DR. MANISH BORAD, ACCOUNTANT MEMBER I.T.A. Nos.: 889, 890, 891 & 892/KOL/2023 Assessment Years: 2012-13, 2016-17, 2017-18 & 2018-19 ACIT, Circle-7(1), Kolkata........................................Appellant Vs. Damodar Valley Corporation……….…………………..Respondent [PAN: AABCD 0541 M] Appearances: Department represented by: Sh. Rakesh Kumar Das, CIT, D/R. Assessee represented by: Sh. N.S. Saini, A/…

Assistant Commissioner of Income Tax, Circle - 7(1), Kolka, Kolkata vs. Damodar Valley Corporation, Kolkata

ITA 890/KOL/2023[2016-2017]Status: DisposedITAT Kolkata30 Nov 2023AY 2016-2017

Bench: Sri Sanjay Garg & Dr. Manish Borad

Section 115JSection 143(2)Section 211Section 250

…आयकर अपीलीय अधिकरण कोलकाता 'सी' पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘C’ BENCH, KOLKATA श्री संजय गगग, न्याधयक सदस्य एवं डॉ. मनीष बोरड, लेखा सदस्य के समक्ष Before SRI SANJAY GARG, JUDICIAL MEMBER & DR. MANISH BORAD, ACCOUNTANT MEMBER I.T.A. Nos.: 889, 890, 891 & 892/KOL/2023 Assessment Years: 2012-13, 2016-17, 2017-18 & 2018-19 ACIT, Circle-7(1), Kolkata........................................Appellant Vs. Damodar Valley Corporation……….…………………..Respondent [PAN: AABCD 0541 M] Appearances: Department represented by: Sh. Rakesh Kumar Das, CIT, D/R. Assessee represented by: Sh. N.S. Saini, A/…

Assistant Commissioner of Income, Circle - 7(1), Kolkata vs. Damodar Valley Corporation, Kolkata

ITA 889/KOL/2023[2012-2013]Status: DisposedITAT Kolkata30 Nov 2023AY 2012-2013

Bench: Sri Sanjay Garg & Dr. Manish Borad

Section 115JSection 143(2)Section 211Section 250

…आयकर अपीलीय अधिकरण कोलकाता 'सी' पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘C’ BENCH, KOLKATA श्री संजय गगग, न्याधयक सदस्य एवं डॉ. मनीष बोरड, लेखा सदस्य के समक्ष Before SRI SANJAY GARG, JUDICIAL MEMBER & DR. MANISH BORAD, ACCOUNTANT MEMBER I.T.A. Nos.: 889, 890, 891 & 892/KOL/2023 Assessment Years: 2012-13, 2016-17, 2017-18 & 2018-19 ACIT, Circle-7(1), Kolkata........................................Appellant Vs. Damodar Valley Corporation……….…………………..Respondent [PAN: AABCD 0541 M] Appearances: Department represented by: Sh. Rakesh Kumar Das, CIT, D/R. Assessee represented by: Sh. N.S. Saini, A/…

Maharashtra State Road Development Corporation Ltd, Mumbai vs. Addl CIT 5(2), Mumbai

The appeal is allowed

ITA 3485/MUM/2014[2009-10]Status: DisposedITAT Mumbai28 Apr 2022AY 2009-10

Bench: Shri Prashant Maharishi, Am & Shri Amarjit Singh, Jm Maharashtra State Road The Addl. Commissioner Of Development Corporation Ltd. Income Tax Priyadarshini Park, Central Circle 5(2) Vs. Aayakar Bhavan, 5Th Floor, Napeansea Road, Mumbai-400 036 Mumbai-400 020 (Appellant) (Respondent) Pan No. Aaacm6833C

For Appellant: Shri Dalpat Shah &For Respondent: Shri Parag Vyas, Spl. Counsel
Section 143Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI AMARJIT SINGH, JM Maharashtra State Road The Addl. Commissioner of Development Corporation Ltd. Income Tax Priyadarshini Park, Central Circle 5(2) Vs. Aayakar Bhavan, 5th Floor, Napeansea Road, Mumbai-400 036 Mumbai-400 020 (Appellant) (Respondent) PAN No. AAACM6833C Assessee by : Shri Dalpat Shah & Shri B.S. Sharma, CAs’ Revenue by : Shri Parag Vyas, Spl. Counsel Date of hearing: 13.04.2022 Date of pronouncement : 28.04.2022 O R D E R PER PRASHANT MAHARISHI, AM: 01. This appeal is filed by Maharashtra State R…