Karnataka in Commissioner of Income Tax v. Vinay Mishra

121 Taxmann.com 243High Court2020#22206 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2021 to 2025.

Sections most often in play

Section 115BBE Section 144 Section 54 Section 54F Section 68

Judgments citing Karnataka in Commissioner of Income Tax v. Vinay Mishra

Jagdish Chand Verma, New Delhi vs. ITO, Ward- 67(2), Delhi

The appeal is allowed

ITA 2417/DEL/2025[2014-15]Status: DisposedITAT Delhi12 Nov 2025AY 2014-15

Bench: Shri S. Rifaur Rahman & Shri Anubhav Sharmaassessment Year : 2014-15 Jagdish Chand Verma, Vs. Income Tax Officer, C/O Ca Pramod Shukla, Ward-67(2), 3748, First Floor, Kucha Delhi. Parmanand, Daryaganj. Pan: Aanpv4931G

For Appellant: Shri Anshul Kumar, CAFor Respondent: Shri Ajay Kumar Arora, Sr.DR

Section 115BSection 144Section 54Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES : A : NEW DELHI BEFORE SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SHRI ANUBHAV SHARMA, JUDICIAL MEMBER Assessment Year : 2014-15 Jagdish Chand Verma, Vs. Income Tax Officer, C/o CA Pramod Shukla, Ward-67(2), 3748, First Floor, Kucha Delhi. Parmanand, Daryaganj. PAN: AANPV4931G (Appellant) (Respondent) Assessee by : Shri Anshul Kumar, CA Revenue by : Shri Ajay Kumar Arora, Sr.DR Date of Hearing : 04.11.2025 Date of Pronouncement : 12.11.2025 ORDER PER ANUBHAV SHARMA, JM: This is an appeal preferred by the Assessee against the order dated 14.02.2025 of the Co…

Arabolu Venkata Naga Deepathi Represented by Power of Attorney Holder, N. Satyaramanujamm, Visakhapatnam vs. Income Tax Officer(International Taxation), Visakhapatnam

In the result, the appeal fails and the same is hereby dismissed

ITA 178/VIZ/2018[2010-2011]Status: HeardITAT Visakhapatnam28 Mar 2022AY 2010-2011

Bench: Shri Laliet Kumar, Hon’Ble & Shri S Balakrishnan, Hon’Bleआयकर अपील सं./I.T.A.No.178/Viz/2018 (ननधधारण वर्ा/ Assessment Year : 2010-11) Smt.Arabolu Venkata Naga Deepthi Vs. Income Tax Officer Rep. By Power Of Attorney Holder (International Taxation) Smt. N.Satyaramanujam Visakhapatnam Flat No.403, Dhanna Apartments Seethammadhara Visakhapatnam [Pan : Atcpa6413A] (अपीलाथी/ Appellant) (प्रत्यथी/ Respondent)

For Appellant: Shri I.Kama Sastry, ARFor Respondent: Shri SPG Mudaliar, DR

Section 143(2)Section 148Section 195Section 201(1)Section 234ASection 54Section 54F

…आयकरअपीलीयअधधकरण, धिशाखापटणमपीठ, धिशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री लधलत कुमार, न्याधयक सदस्य एिं श्री एस बालाकृष्णन, लेखा सदस्य के समक्ष BEFORE SHRI LALIET KUMAR, HON’BLE JUDICIAL MEMBER & SHRI S BALAKRISHNAN, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./I.T.A.No.178/Viz/2018 (ननधधारण वर्ा/ Assessment Year : 2010-11) Smt.Arabolu Venkata Naga Deepthi Vs. Income Tax Officer Rep. By Power of Attorney Holder (International Taxation) Smt. N.Satyaramanujam Visakhapatnam Flat No.403, Dhanna Apartments Seethammadhara Visakhapatnam [PAN : ATCPA6413A] (अपीलाथी/ Appellant) (…

The Commissioner of Income Tax vs. Shri. Hosagrahar

Appeal stands dismissed

ITA/601/2019HC Karnataka05 Mar 2021

Bench: SATISH CHANDRA SHARMA,SURAJ GOVINDARAJ

Section 143Section 143(3)Section 260ASection 54F

…I.T.A. NO.601 OF 2019 1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 5TH DAY OF MARCH, 2021 PRESENT THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON'BLE MR. JUSTICE SURAJ GOVINDARAJ I.T.A. NO.601 OF 2019 BETWEEN: 1. THE COMMISSIONER OF INCOME-TAX INTERNATIONAL TAXATION 4TH FLOOR, BMTC BUILDING 80 FEET ROAD, KORAMANGALA BENGALURU-560095 2. THE INCOME-TAX OFFICER INTERNATIONAL TAXATION, WARD-1(1) 4TH FLOOR, BMTC BUILDING 80 FEET ROAD, KORAMANGALA BENGALURU-560095 ... APPELLANTS (BY SRI. K.V. ARAVIND, ADVOCATE-PH) AND: SHRI. HOSAGRAHAR VISVESVARAYA JAG…