Karnataka in CIT v. SSA’s Emerald Meadows

77 Taxmann.com 241High Court2016#25767 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2024.

Judgments citing Karnataka in CIT v. SSA’s Emerald Meadows

DEPUTY COMMISSIONER OF INCOME-TAX, CORPORATE CIRCLE 1(1), CHENNAI vs. ASTROTECH STEELS PRIVATE LIMITED, CHENNAI

The appeal stand dismissed in terms of our above order

ITA 1150/CHNY/2023[2018]Status: DisposedITAT Chennai03 Jul 2024

Bench: Hon’Ble Shri Mahavir Singh, Vp & Hon’Ble Shri Manoj Kumar Aggarwal, Am आयकरअपील सं./ Ita No.1150/Chny/2023 (िनधा)रण वष) / Assessment Year: 2018-19) Dcit M/S Astrotech Steels Private Limited बनाम/ Corporate Circle-1(1) 19, Ii Floor, Right Wing, Ghatala Towers, Chennai. Avenue Road, Nungambakkam Vs. Chennai-34. "थायीलेखासं./जीआइआरसं./Pan/Gir No. Aakca-0128-L (अपीलाथ"/Appellant) : (" थ" / Respondent) अपीलाथ"कीओरसे/ Appellant By : Shri P. Sajit Kumar (Jcit)- Ld. Sr. Dr " थ"कीओरसे/Respondent By : Shri T. Vasudevan (Advocate) -Ld. Ar सुनवाईकीतारीख/Date Of Final Hearing : 27-06-2024 घोषणाकीतारीख /Date Of Pronouncement : 03-07-2024 आदेश / O R D E R

For Appellant: Shri P. Sajit Kumar (JCIT)- Ld. Sr. DRFor Respondent: Shri T. Vasudevan (Advocate) -Ld. AR
Section 10ASection 143(1)Section 154

…आयकर अपीलीय अिधकरण “सी” "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, CHENNAI माननीय "ी महावीर िसंह, उपा" एवं माननीय "ी मनोज कुमार अ%वाल ,लेखा सद( के सम । BEFORE HON’BLE SHRI MAHAVIR SINGH, VP AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपील सं./ ITA No.1150/Chny/2023 (िनधा)रण वष) / Assessment Year: 2018-19) DCIT M/s Astrotech Steels Private Limited बनाम/ Corporate Circle-1(1) 19, II Floor, Right Wing, Ghatala Towers, Chennai. Avenue Road, Nungambakkam Vs. Chennai-34. "थायीलेखासं./जीआइआरसं./PAN/GIR No. AAKCA-0128-L (अपीलाथ"/Appellant) : (" थ" / Respondent) अपीलाथ"कीओरसे/ Appellant by : Shri P.…

MOHINDER SINGH MALIK,NEW DELHI vs. ACIT, CIRCLE-36(1), NEW DELHI

ITA 110/DEL/2019[2010-11]Status: DisposedITAT Delhi31 May 2019AY 2010-11

Bench: Shri G.D. Agrawal & Shri Sudhanshu Srivastavaassessment Year: 2010-11 Assessment Year: 2010-11

For Appellant: Shri Ajay Wadhwa AdvFor Respondent: Ms Rinku Singh, Sr. DR
Section 143(1)Section 271Section 271(1)(c)

…ITA No. 110/D/2019 & 6739/D/2018 Assessment year 2010-11 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘E’ NEW DELHI BEFORE SHRI G.D. AGRAWAL, VICE PRESIDENT AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER Assessment Year: 2010-11 Assessment Year: 2010-11 Mohinder Singh Malik, ACIT, D-13/1, Model Town, Circle 36(1), vs New Delhi-1100009 New Delhi. (PAN: ADIPM4183F) Appellant Respondent Assessee by : Shri Ajay Wadhwa Adv. Ms Ayushi Gupta, CA Department by: Ms Rinku Singh, Sr. DR Date of hearing : 22.05.2019 Date of pronouncement : 31.05.2019 O R D E R PER SUDHANSHU SRIVASTAVA, JM : Both these appeal…

MOHINDER SINGH MALIK,NEW DELHI vs. ACIT, CIRCLE-36(1), NEW DELHI

ITA 6739/DEL/2018[2010-11]Status: DisposedITAT Delhi31 May 2019AY 2010-11

Bench: Shri G.D. Agrawal & Shri Sudhanshu Srivastavaassessment Year: 2010-11 Assessment Year: 2010-11

For Appellant: Shri Ajay Wadhwa AdvFor Respondent: Ms Rinku Singh, Sr. DR
Section 143(1)Section 271Section 271(1)(c)

…ITA No. 110/D/2019 & 6739/D/2018 Assessment year 2010-11 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘E’ NEW DELHI BEFORE SHRI G.D. AGRAWAL, VICE PRESIDENT AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER Assessment Year: 2010-11 Assessment Year: 2010-11 Mohinder Singh Malik, ACIT, D-13/1, Model Town, Circle 36(1), vs New Delhi-1100009 New Delhi. (PAN: ADIPM4183F) Appellant Respondent Assessee by : Shri Ajay Wadhwa Adv. Ms Ayushi Gupta, CA Department by: Ms Rinku Singh, Sr. DR Date of hearing : 22.05.2019 Date of pronouncement : 31.05.2019 O R D E R PER SUDHANSHU SRIVASTAVA, JM : Both these appeal…

Karnataka in CIT v. SSA’s Emerald Meadows (77 Taxmann.com 241) — Cited in 3 Judgments | BharatTax