Karnataka in CIT v. ING Vysya Bank Ltd.

270 Taxmann 162Reported decision#20241 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2023 to 2023.

Judgments citing Karnataka in CIT v. ING Vysya Bank Ltd.

Assistant Commissioner of Income Tax, Circle - 7(1), Kolkata vs. Damodar Valley Corporation, Kolkata

ITA 892/KOL/2023[2018-2019]Status: DisposedITAT Kolkata30 Nov 2023AY 2018-2019

Bench: Sri Sanjay Garg & Dr. Manish Borad

Section 115JSection 143(2)Section 211Section 250

…आयकर अपीलीय अधिकरण कोलकाता 'सी' पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘C’ BENCH, KOLKATA श्री संजय गगग, न्याधयक सदस्य एवं डॉ. मनीष बोरड, लेखा सदस्य के समक्ष Before SRI SANJAY GARG, JUDICIAL MEMBER & DR. MANISH BORAD, ACCOUNTANT MEMBER I.T.A. Nos.: 889, 890, 891 & 892/KOL/2023 Assessment Years: 2012-13, 2016-17, 2017-18 & 2018-19 ACIT, Circle-7(1), Kolkata........................................Appellant Vs. Damodar Valley Corporation……….…………………..Respondent [PAN: AABCD 0541 M] Appearances: Department represented by: Sh. Rakesh Kumar Das, CIT, D/R. Assessee represented by: Sh. N.S. Saini, A/…

Assistant Commissioner of Income Tax, Circle - 7(1), Kolkata vs. Damodar Valley Corporation, Kolkata

ITA 891/KOL/2023[2017-2018]Status: DisposedITAT Kolkata30 Nov 2023AY 2017-2018

Bench: Sri Sanjay Garg & Dr. Manish Borad

Section 115JSection 143(2)Section 211Section 250

…आयकर अपीलीय अधिकरण कोलकाता 'सी' पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘C’ BENCH, KOLKATA श्री संजय गगग, न्याधयक सदस्य एवं डॉ. मनीष बोरड, लेखा सदस्य के समक्ष Before SRI SANJAY GARG, JUDICIAL MEMBER & DR. MANISH BORAD, ACCOUNTANT MEMBER I.T.A. Nos.: 889, 890, 891 & 892/KOL/2023 Assessment Years: 2012-13, 2016-17, 2017-18 & 2018-19 ACIT, Circle-7(1), Kolkata........................................Appellant Vs. Damodar Valley Corporation……….…………………..Respondent [PAN: AABCD 0541 M] Appearances: Department represented by: Sh. Rakesh Kumar Das, CIT, D/R. Assessee represented by: Sh. N.S. Saini, A/…

Assistant Commissioner of Income Tax, Circle - 7(1), Kolka, Kolkata vs. Damodar Valley Corporation, Kolkata

ITA 890/KOL/2023[2016-2017]Status: DisposedITAT Kolkata30 Nov 2023AY 2016-2017

Bench: Sri Sanjay Garg & Dr. Manish Borad

Section 115JSection 143(2)Section 211Section 250

…आयकर अपीलीय अधिकरण कोलकाता 'सी' पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘C’ BENCH, KOLKATA श्री संजय गगग, न्याधयक सदस्य एवं डॉ. मनीष बोरड, लेखा सदस्य के समक्ष Before SRI SANJAY GARG, JUDICIAL MEMBER & DR. MANISH BORAD, ACCOUNTANT MEMBER I.T.A. Nos.: 889, 890, 891 & 892/KOL/2023 Assessment Years: 2012-13, 2016-17, 2017-18 & 2018-19 ACIT, Circle-7(1), Kolkata........................................Appellant Vs. Damodar Valley Corporation……….…………………..Respondent [PAN: AABCD 0541 M] Appearances: Department represented by: Sh. Rakesh Kumar Das, CIT, D/R. Assessee represented by: Sh. N.S. Saini, A/…

Assistant Commissioner of Income, Circle - 7(1), Kolkata vs. Damodar Valley Corporation, Kolkata

ITA 889/KOL/2023[2012-2013]Status: DisposedITAT Kolkata30 Nov 2023AY 2012-2013

Bench: Sri Sanjay Garg & Dr. Manish Borad

Section 115JSection 143(2)Section 211Section 250

…आयकर अपीलीय अधिकरण कोलकाता 'सी' पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘C’ BENCH, KOLKATA श्री संजय गगग, न्याधयक सदस्य एवं डॉ. मनीष बोरड, लेखा सदस्य के समक्ष Before SRI SANJAY GARG, JUDICIAL MEMBER & DR. MANISH BORAD, ACCOUNTANT MEMBER I.T.A. Nos.: 889, 890, 891 & 892/KOL/2023 Assessment Years: 2012-13, 2016-17, 2017-18 & 2018-19 ACIT, Circle-7(1), Kolkata........................................Appellant Vs. Damodar Valley Corporation……….…………………..Respondent [PAN: AABCD 0541 M] Appearances: Department represented by: Sh. Rakesh Kumar Das, CIT, D/R. Assessee represented by: Sh. N.S. Saini, A/…

Karnataka in CIT v. ING Vysya Bank Ltd. (270 Taxmann 162) — Cited in 4 Judgments | BharatTax