Ramesh Purshottam Modi, Mumbai vs. Income Tax Officer Circle 22(1), Mumbai
In the result, the appeal of the assessee is allowed
ITA 6577/MUM/2025[2015-16]Status: DisposedITAT Mumbai19 Feb 2026AY 2015-16
Bench: Shri Saktijit Dey & Shri Makarand Vasant Mahadeokarramesh Purshottam Ito Circle 22(1) Modi Income Tax 303, Modi House, Linking Vs. Department, Road, Khar West, Piramal Chamber, Mumbai-400 052 Dr. Ss Rao Marg, Parel, Mumbai 0 400 012 Pan/Gir No. Aahpm2793F (Applicant) (Respondent) Assessee By Shri Ashwani Kumar A/W Ms. Deepali Aggarwal, Ld. Ars Revenue By Shri Umashankar Prasad, Ld. Dr Date Of Hearing 12.02.2026 Date Of Pronouncement 19.02.2026
Section 143(3)Section 144BSection 147Section 148Section 250Section 94(7)Section 94(8)
…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH MUMBAI BEFORE SHRI SAKTIJIT DEY, VICE PRESIDENT & SHRI MAKARAND VASANT MAHADEOKAR, ACCOUNTANT MEMBER Ramesh Purshottam ITO Circle 22(1) Modi Income Tax 303, Modi House, Linking Vs. Department, Road, Khar West, Piramal Chamber, Mumbai-400 052 Dr. SS Rao Marg, Parel, Mumbai 0 400 012 PAN/GIR No. AAHPM2793F (Applicant) (Respondent) Assessee by Shri Ashwani Kumar a/w Ms. Deepali Aggarwal, Ld. ARs Revenue by Shri Umashankar Prasad, Ld. DR Date of Hearing 12.02.2026 Date of Pronouncement 19.02.2026 आदेश / ORDER PER MAKARAND VASANT MAHADEOKAR, AM: This appeal is directe…
