Asansol Durgapur Development Authority, Durgapur vs. CIT, Durgapur
In the result, assessee’s appeal stands allowed
ITA 756/KOL/2010[-----------]Status: DisposedITAT Kolkata24 Jun 2016
Bench: Shri Waseem Ahmed & Shri S.S.Viswanethra Raviasansol Durgapur V/S. Commissioner Of Development Authority Income Tax, 1St Administrative Durgapur, Urmila Building, City Center, Bhawan, City Center Durgapur, West Bengal [Pan No.Aaala 0733G] .. अपीलाथ" /Appellant ""यथ"/Respondent
Section 10Section 11Section 12ASection 2(15)
…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “C” KOLKATA Before Shri Waseem Ahmed, Accountant Member and Shri S.S.Viswanethra Ravi, Judicial Member Asansol Durgapur V/s. Commissioner of Development Authority Income Tax, 1st Administrative Durgapur, Urmila Building, City Center, Bhawan, City Center Durgapur, West Bengal [PAN No.AAALA 0733G] .. अपीलाथ" /Appellant ""यथ"/Respondent Dr. Samcer Chakraborty,Sr. Advocate अपीलाथ" क" ओर से/By Appellant & Shri Abhijit Biswas, Advocate Shri S.Srivastava, CIT-DR ""यथ" क" ओर से/By Respondent 18-05-2016 सुनवाई क" तार"ख/Date of Hearing 24-06-2016 घोषणा क" तार"ख/Date of…