Kamakshya Narain Singh (Raja Bahadur) v. CIT

15 ITR 311Reported decision#19212 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2018 to 2018.

Judgments citing Kamakshya Narain Singh (Raja Bahadur) v. CIT

ITO, New Delhi vs. Sh. Vishnu Goel, Delhi

In the result appeal filed by the learned assessing officer are allowed for statistical purposes

ITA 3932/DEL/2015[2005-06]Status: DisposedITAT Delhi15 Oct 2018AY 2005-06

Bench: Shri Kuldip Singh & Shri Prashant Maharishi

For Appellant: Shri Shivir Bajaj, CAFor Respondent: Shri S.S.Rana, CIT DR
Section 133Section 133ASection 271

…ITA No. 3929, 3930, 3931 and 3932/Del/2015 (Assessment Year: 2004-05 and 2005-06) ITO V Vishnu Goel INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”: NEW DELHI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. 3929, 3930, 3931 and 3932/Del/2015 (Assessment Year: 2004-05 and 2005-06) ITO, Vs. Vishnu Goel, Ward-47(1), C-65, 1st Floor, Sangam New Delhi Apartment, Sector-9, Rohini, Delhi PAN: AGGPG1385A (Appellant) (Respondent) Revenue by : Shri S.S.Rana, CIT DR Assessee by: Shri Shivir Bajaj, CA Date of Hearing 26/09/2018 Date of pronouncement 15/10/2018 O R D E R PE…

ITO, New Delhi vs. Sh. Vishnu Goel, Delhi

In the result appeal filed by the learned assessing officer are allowed for statistical purposes

ITA 3931/DEL/2015[2004-05]Status: DisposedITAT Delhi15 Oct 2018AY 2004-05

Bench: Shri Kuldip Singh & Shri Prashant Maharishi

For Appellant: Shri Shivir Bajaj, CAFor Respondent: Shri S.S.Rana, CIT DR
Section 133Section 133ASection 271

…ITA No. 3929, 3930, 3931 and 3932/Del/2015 (Assessment Year: 2004-05 and 2005-06) ITO V Vishnu Goel INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”: NEW DELHI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. 3929, 3930, 3931 and 3932/Del/2015 (Assessment Year: 2004-05 and 2005-06) ITO, Vs. Vishnu Goel, Ward-47(1), C-65, 1st Floor, Sangam New Delhi Apartment, Sector-9, Rohini, Delhi PAN: AGGPG1385A (Appellant) (Respondent) Revenue by : Shri S.S.Rana, CIT DR Assessee by: Shri Shivir Bajaj, CA Date of Hearing 26/09/2018 Date of pronouncement 15/10/2018 O R D E R PE…

ITO, New Delhi vs. Sh. Vishnu Goel, Delhi

In the result appeal filed by the learned assessing officer are allowed for statistical purposes

ITA 3930/DEL/2015[2005-06]Status: DisposedITAT Delhi15 Oct 2018AY 2005-06

Bench: Shri Kuldip Singh & Shri Prashant Maharishi

For Appellant: Shri Shivir Bajaj, CAFor Respondent: Shri S.S.Rana, CIT DR
Section 133Section 133ASection 271

…ITA No. 3929, 3930, 3931 and 3932/Del/2015 (Assessment Year: 2004-05 and 2005-06) ITO V Vishnu Goel INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”: NEW DELHI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. 3929, 3930, 3931 and 3932/Del/2015 (Assessment Year: 2004-05 and 2005-06) ITO, Vs. Vishnu Goel, Ward-47(1), C-65, 1st Floor, Sangam New Delhi Apartment, Sector-9, Rohini, Delhi PAN: AGGPG1385A (Appellant) (Respondent) Revenue by : Shri S.S.Rana, CIT DR Assessee by: Shri Shivir Bajaj, CA Date of Hearing 26/09/2018 Date of pronouncement 15/10/2018 O R D E R PE…

ITO, New Delhi vs. Sh. Vishnu Goel, Delhi

In the result appeal filed by the learned assessing officer are allowed for statistical purposes

ITA 3929/DEL/2015[2004-05]Status: DisposedITAT Delhi15 Oct 2018AY 2004-05

Bench: Shri Kuldip Singh & Shri Prashant Maharishi

For Appellant: Shri Shivir Bajaj, CAFor Respondent: Shri S.S.Rana, CIT DR
Section 133Section 133ASection 271

…ITA No. 3929, 3930, 3931 and 3932/Del/2015 (Assessment Year: 2004-05 and 2005-06) ITO V Vishnu Goel INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”: NEW DELHI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. 3929, 3930, 3931 and 3932/Del/2015 (Assessment Year: 2004-05 and 2005-06) ITO, Vs. Vishnu Goel, Ward-47(1), C-65, 1st Floor, Sangam New Delhi Apartment, Sector-9, Rohini, Delhi PAN: AGGPG1385A (Appellant) (Respondent) Revenue by : Shri S.S.Rana, CIT DR Assessee by: Shri Shivir Bajaj, CA Date of Hearing 26/09/2018 Date of pronouncement 15/10/2018 O R D E R PE…

Kamakshya Narain Singh (Raja Bahadur) v. CIT (15 ITR 311) — Cited in 4 Judgments | BharatTax