Kamakshi Jute Industries Ltd. v. Deputy Commissioner of Income-tax, CPC

162 Taxmann.com 196Reported decision2024#22924 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2025 to 2026.

Sections most often in play

Section 2(24)(x)Section 36(1)(va)Section 43BSection 139(1)Section 143(1)Section 143(1)(a)Section 250Section 38

Issues it is cited on

section 38section 2(24)(x)section 36(1)(va)section 43bsection 36(1)section 43section 36salarysection 143(1)appeal before the tribunalsection 143section 250

Judgments citing Kamakshi Jute Industries Ltd. v. Deputy Commissioner of Income-tax, CPC

Kaushal Kumar, Raniganj vs. ITO, Ward 3(1), Asansol

In the result, both the appeals filed by the Assessee are partly allowed for statistical purposes

ITA 2619/KOL/2025[2020-2021]Status: DisposedITAT Kolkata24 Feb 2026AY 2020-2021

Bench: Shri Sonjoy Sarma & Shri Rakesh Mishra

Section 143(1)Section 143(1)(a)Section 250Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘B’ BENCH AT KOLKATA Before SHRI SONJOY SARMA, JUDICIAL MEMBER & SHRI RAKESH MISHRA, ACCOUNTANT MEMBER ITA No(s).: 2618 & 2619/KOL/2025 Assessment Year(s): 2019-20 & 2020-21 Kaushal Kumar ITO, Ward-3(1), Asansol Vs. (Appellant) (Respondent) PAN: AMMPK8603M Appearances: Assessee represented by : Shuvo Chakraborty, Adv. Department represented by : Madhumita Das, Addl. CIT, Sr. DR. Date of concluding the hearing : 21-January-2026 Date of pronouncing the order : 24-February-2026 ORDER PER BENCH: These appeals filed by the Assessee are against the separate orders of the Com…

Kaushal Kumar, Raniganj vs. ITO, Ward 3(1), Asansol

In the result, both the appeals filed by the Assessee are partly allowed for statistical purposes

ITA 2618/KOL/2025[2019-2020]Status: DisposedITAT Kolkata24 Feb 2026AY 2019-2020

Bench: Shri Sonjoy Sarma & Shri Rakesh Mishra

Section 143(1)Section 143(1)(a)Section 250Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘B’ BENCH AT KOLKATA Before SHRI SONJOY SARMA, JUDICIAL MEMBER & SHRI RAKESH MISHRA, ACCOUNTANT MEMBER ITA No(s).: 2618 & 2619/KOL/2025 Assessment Year(s): 2019-20 & 2020-21 Kaushal Kumar ITO, Ward-3(1), Asansol Vs. (Appellant) (Respondent) PAN: AMMPK8603M Appearances: Assessee represented by : Shuvo Chakraborty, Adv. Department represented by : Madhumita Das, Addl. CIT, Sr. DR. Date of concluding the hearing : 21-January-2026 Date of pronouncing the order : 24-February-2026 ORDER PER BENCH: These appeals filed by the Assessee are against the separate orders of the Com…

Kamakshi Jute Industries Ltd., Kolkata vs. D.C.I.T., CPC, Bengaluru

In the result, the appeal filed by the assessee is partly allowed for statistical purposes

ITA 69/KOL/2023[2018-2019]Status: DisposedITAT Kolkata23 Oct 2025AY 2018-2019

Bench: Shri Sonjoy Sarma & Shri Rakesh Mishra

Section 139(1)Section 143(1)Section 250Section 36(1)(va)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘SMC’ BENCH, KOLKATA Before SHRI SONJOY SARMA, JUDICIAL MEMBER & SHRI RAKESH MISHRA, ACCOUNTANT MEMBER I.T.A. No.: 69/KOL/2023 Assessment Year: 2018-19 Kamakshi Jute Industries Ltd. D.C.I.T., CPC, Bengaluru Vs. (Appellant) (Respondent) PAN: AACCK4928Q Appearances: Assessee represented by : Miraz D. Shah, AR. Department represented by : Ranu Biswas, Addl. CIT, Sr. DR. Date of concluding the hearing : 31-July-2025 Date of pronouncing the order : 23-October-2025 ORDER PER RAKESH MISHRA, ACCOUNTANT MEMBER: This appeal filed by the assessee is against the order of the Commi…