Kalyan Chillara v. DCIT

167 Taxmann.com 500High Court2024#15447 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2025 to 2026.

Sections most often in play

Section 147Section 148Section 148ASection 149Section 144BSection 144Section 151Section 115BBE

Issues it is cited on

section 282section 148a(b)section 148asection 149section 28service of noticenotice under section 148section 151unexplained moneyreassessment proceedingssection 144breasonable cause

Judgments citing Kalyan Chillara v. DCIT

SANDHYA SINGH ,BHOPAL vs. ITO (2)(3), BHOPAL

In the result, the appeal of the assessee in ITA No

ITA 585/IND/2025[2014-15]Status: DisposedITAT Indore17 Apr 2026AY 2014-15

Bench: Shri B.M. Biyani & Shri Paresh M. Joshiassessment Year:2014-15 Sandhya Singh Nfac, 121, Rohit Nagar, New Delhi बनाम/ Bawadia Kala, Vs. Bhopal (Assessee/Appellant) (Revenue/Respondent) Pan: Aycps9215K Assessee By Shri Gagan Tiwari & Ms. Priyal Jain, Ars Revenue By Shri Ashish Porwal, Sr. Dr Date Of Hearing 19.03.2026 Date Of Pronouncement 17.04.2026

Section 139Section 147Section 148Section 148ASection 149Section 149(1)(b)Section 69A

…आयकरअपीलीयअिधकरण, इंदौर"ायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI B.M. BIYANI, ACCOUNTANT MEMBER AND SHRI PARESH M. JOSHI, JUDICIAL MEMBER Assessment Year:2014-15 Sandhya Singh NFAC, 121, Rohit Nagar, New Delhi बनाम/ Bawadia Kala, Vs. Bhopal (Assessee/Appellant) (Revenue/Respondent) PAN: AYCPS9215K Assessee by Shri Gagan Tiwari & Ms. Priyal Jain, ARs Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 19.03.2026 Date of Pronouncement 17.04.2026 आदेश/ O R D E R Per B.M. Biyani, A.M.: Feeling aggrieved by order of first appeal dated 05.06.2025 passed by learned Commissi…

THALLA SRISAILAM GOUD,IBRAHIMPATNAM vs. INCOME TAX OFFICER, WARD 9(1), HYDERABAD

In the result, the appeal of the assessee in ITA No

ITA 589/HYD/2024[2013-14]Status: DisposedITAT Hyderabad07 Jan 2026AY 2013-14

Bench: Shri Ravish Sood & Shri Madhusudan Sawdia

For Respondent: Ms. U. Mini Chandran, CIT-DR and Ms. Payal Gupta, SR-DR
Section 147Section 148

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘A’ Bench, Hyderabad BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI MADHUSUDAN SAWDIA, ACCOUNTANT MEMBER आ.अपी.सं /ITA Nos.549 & 589/Hyd/2024 (िनधा"रण वष"/Assessment Years:2015-16 & 2013-14) 1. M/s. Desu Enterprises, Income Tax Officer, Vs. Ward-1, Ongole. Ongole (A.P.) PAN: AAGFD1940C 2. Thalla Srisailam Goud, Income Tax Officer, Ibrahimpatnam. Ward 9(1), Hyderabad. PAN : AITPG3044K (Appellants) (Respondents) िनधा"रती "ारा/Assessees by: Shri Sashank Dundu, Advocate राज" व "ारा/Revenue by: Ms. U. Mini Chandran, CIT-DR and…

DESU ENTERPRISES,ONGOLE vs. ITO., WARD-1, ONGOLE

In the result, the appeal of the assessee in ITA No

ITA 549/HYD/2024[2015-16]Status: DisposedITAT Hyderabad07 Jan 2026AY 2015-16

Bench: Shri Ravish Sood & Shri Madhusudan Sawdiaआ.अपी.सं / Ita Nos.549 & 589/Hyd/2024 (निर्धारण वर्ष/Assessment Years:2015-16 & 2013-14) 1. M/S. Desu Enterprises, Ongole (A.P.) Pan: Aagfd1940C 2. Thalla Srisailam Goud, Ibrahimpatnam. Pan: Αιτpg3044K (Appellants) Vs. Income Tax Officer, Ward-1, Ongole. Income Tax Officer, Ward 9(1), Hyderabad. (Respondents) निर्धारिती द्वारा / Assessees By: राजस्व द्वारा / Revenue By: Shri Sashank Dundu, Advocate Ms. U. Mini Chandran, Cit-Dr & Ms. Payal Gupta, Sr-Dr सुनवाई की तारीख / Date Of Hearing: 06/11/2025 घोषणा की तारीख / Pronouncement: 07/01/2026 आदेश/Order Per Madhusudan Sawdia, A.M.: These Appeals Are Filed By M/S. Desu Enterprises & Shri Thalla Srisailam Goud (“The Assessees”), Feeling Aggrieved By The Separate Orders Passed By The Learned Commissioner Of Income Tax (Appeals), National Faceless Appeal Centre (Nfac), Delhi (“Ld. Cit(A)”), Dated 26.02.2024 & 09.04.2024 For The A.Ys. 2015-16 & 2013-14 Respectively. Since The Issues Involved In These Two Appeals Are Identical, They Are Heard Together & One Consolidated Order Is Being Passed For The Sake Of Convenience & Brevity.

For Respondent: Shri Sashank Dundu, Advocate
Section 147Section 148

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘A’ Bench, Hyderabad BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI MADHUSUDAN SAWDIA, ACCOUNTANT MEMBER आ.अपी.सं / ITA Nos.549 & 589/Hyd/2024 (निर्धारण वर्ष/Assessment Years:2015-16 & 2013-14) 1. M/s. Desu Enterprises, Ongole (A.P.) PAN: AAGFD1940C 2. Thalla Srisailam Goud, Ibrahimpatnam. PAN: ΑΙΤPG3044K (Appellants) Vs. Income Tax Officer, Ward-1, Ongole. Income Tax Officer, Ward 9(1), Hyderabad. (Respondents) निर्धारिती द्वारा / Assessees by: राजस्व द्वारा / Revenue by: Shri Sashank Dundu, Advocate Ms. U. Mini Chandran, CIT-DR a…

POOJA PRABHAKAR,CHENNAI vs. INCOME TAX OFFICER, NON CORPORATE WARD 15(1), CHENNAI, CHENNAI

In the result, all the three appeals of the assessee for the A

ITA 3047/CHNY/2025[2016-17]Status: DisposedITAT Chennai01 Jan 2026AY 2016-17

Bench: Shri Manu Kumar Giri & Shri S. R. Raghunatha

For Appellant: Mr. R. Venkataraman, FCA &For Respondent: Shri. ARV Sreenivasan, CIT
Section 144Section 147Section 148Section 148ASection 201Section 69A

…आयकर अपील"य अ"धकरण, ‘डी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH, CHENNAI "ी मनु कुमार "ग"र, "या"यक सद"य एवं "ी एस. आर. रघुनाथा, लेखा सद"य के सम$ BEFORE SHRI MANU KUMAR GIRI, JUDICIAL MEMBER AND SHRI S. R. RAGHUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.:3046, 3047 & 3048/Chny/2025 "नधा%रण वष% / Assessment Years: 2015-16, 2016-17 & 2017-18 Pooja Prabhakar, ITO, 17 Kingston Apartments, vs. Non-Corp Ward -15(1), M G Ramachandran Road Chennai. Kalakshetra Colony, Chennai – 600 090. [PAN: BCGPP-8061-H] (अपीलाथ'/Appellant) (()यथ'/Respondent) अपीलाथ' क* ओर से/Appellant by : Mr. R. Venkata…

SAMA SANGEETA REDDY REP. BY GPA HOLDER SAMA SUNIL KUMAR REDDY,HYDERABAD vs. DCIT., CENTRAL CIRCLE-3(2), HYDERABAD.

In the result appeal of the assessee allowed

ITA 680/HYD/2025[2016-17]Status: DisposedITAT Hyderabad24 Sept 2025AY 2016-17

Bench: Shri Vijay Pal Rao & Shri Manjunatha G

For Appellant: CA, KA Sai PrasadFor Respondent: Dr. Sachin Kumar, Sr. AR
Section 142(1)Section 143(2)Section 147Section 148Section 250Section 56(2)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD “B” BENCH: HYDERABAD BEFORE SHRI VIJAY PAL RAO, VICE PRESIDENT AND SHRI MANJUNATHA G, ACCOUNTANT MEMBER ITA.No.680/Hyd./2025 Assessment Year 2016-2017 Sama Sangeeta Reddy The DCIT, [GPA Holder Sama Sunil vs. Central Circle-3(2), Reddy], Hyderabad. Hyderabad – 500 029. PIN – 500 070. Telangana. Telangana. PAN BKVPS1921A (Appellant) (Respondent) For Assessee : CA, KA Sai Prasad For Revenue : Dr. Sachin Kumar, Sr. AR Date of Hearing : 02.09.2025 Date of Pronouncement : 24.09.2025 ORDER PER MANJUNATHA G. : The above appeal has been filed by the assessee against the Orde…

GUPTA BUILDERS AND DEVELOPERS ,MUMBAI vs. ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 4(3), MUMBAI

Appeal of the assessee is allowed

ITA 4361/MUM/2025[2015-16]Status: DisposedITAT Mumbai03 Sept 2025AY 2015-16

Bench: Shri Saktijit Dey, Vp & Ms Padmavathy S, Am

For Appellant: Ms. Ritika Agarwal, Advocate
Section 133ASection 143(1)Section 148Section 148ASection 151Section 250Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, VP & MS PADMAVATHY S, AM I.T.A. No. 4361/Mum/2025 (Assessment Year: 2015-16) Gupta Builders and Developers, ACIT, CC-4(3), Room No. 1921, 19th Floor, 1201 & 1202, Bhumiraj Costarica, Plot No. 1 & 2, Near Moraj Circle, Air India Building, Nariman Point, Vs. Sector-18, Sanpada, Mumbai-400021. Navi Mumbai-400705. PAN: AAJFG3066H Appellant) : Respondent) Appellant /Assessee by : Ms. Ritika Agarwal, Advocate : Shri Swapnil Choudhary, Sr. DR Revenue / Respondent by Date of Hearing : 25.08.2025 Date of Pronouncement : 03.09.2025 O R D E R…