Kalpana Trading Corporation v. ITO

156 Taxmann 78Reported decision#22792 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2021 to 2021.

Judgments citing Kalpana Trading Corporation v. ITO

Kalpana Trading Corporation v. ITO (156 Taxmann 78) — Cited in 3 Judgments | BharatTax