K. Sambasiva Rao v. ITO

46 Taxmann.com 10High Court2014#14221 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2024 to 2025.

Issues it is cited on

Judgments citing K. Sambasiva Rao v. ITO

K. Sambasiva Rao v. ITO (46 Taxmann.com 10) — Cited in 7 Judgments | BharatTax