K.S. Rashid & Son v. Income Tax Investigation Commission

25 ITR 167Reported decision1954#13843 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2022 to 2022.

Judgments citing K.S. Rashid & Son v. Income Tax Investigation Commission

Sri K R Gangadharswamy vs. The Superintendent of Police

WP/5354/2022HC Karnataka12 Dec 2022

Bench: The Hon'Ble Mr Justice M.Nagaprasanna Writ Petition No. 5354 Of 2022 (Gm-Police)

…- 1 - WP No. 5354 of 2022 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 12TH DAY OF DECEMBER, 2022 BEFORE THE HON'BLE MR JUSTICE M.NAGAPRASANNA WRIT PETITION NO. 5354 OF 2022 (GM-POLICE) BETWEEN: 1. SRI. K.R. GANGADHARSWAMY, S/O Y C REVANNA, AGED ABOUT 68 YEARS, OCC: RETIRED POST MASTER, R/O WARD NO.13, 7TH A CROSS, BASAVESHWAR BLOCK, K R NAGAR, TQ: K R NAGAR, DIST MYSURU – 571 602. 2. SRI. G. SHIVAPRAKASH, S/O K.R.GANGADHARSWAMY, AGED ABOUT 40 YEARS, OCC: AGRICULTURE, R/O WARD NO.13, 7TH A CROSS, BASAVESHWAR BLOCK, K R NAGAR, TQ: K R NAGA…

Sri G R Somesh vs. The Superintendent of Police

WP/5366/2022HC Karnataka12 Dec 2022

Bench: The Hon'Ble Mr Justice M.Nagaprasanna Writ Petition No. 5366 Of 2022 (Gm-Cc) Between: 1. Sri. G.R.Somesh, S/O G.Y.Rudrappa, Aged About 40 Years, Occ: Agriculture, R/O Chowkahalli, Kasaba Hobli, K.R.Nagar Taluka, District: Mysuru – 571 602.

…- 1 - WP No. 5366 of 2022 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 12TH DAY OF DECEMBER, 2022 BEFORE THE HON'BLE MR JUSTICE M.NAGAPRASANNA WRIT PETITION NO. 5366 OF 2022 (GM-CC) BETWEEN: 1. SRI. G.R.SOMESH, S/O G.Y.RUDRAPPA, AGED ABOUT 40 YEARS, OCC: AGRICULTURE, R/O CHOWKAHALLI, KASABA HOBLI, K.R.NAGAR TALUKA, DISTRICT: MYSURU – 571 602. 2. SRI. VARUN G.S., S/O G.R.SOMESH, AGED ABOUT 10 YEARS, SINCE MINOR REPRESENTED BY HIS GUARDIAN FATHER, R/O CHOWKAHALLI, KASABA HOBLI, K R NAGAR TALUKA, DISTRICT MYSURU – 571 602.…

Sri M B Vishwanath vs. The Superintendent of Police

WP/5336/2022HC Karnataka12 Dec 2022

Bench: The Hon'Ble Mr Justice M.Nagaprasanna Writ Petition No. 5336 Of 2022 (Gm-Police) Between: Sri M.B.Vishwanath S/O Late R. Basappa Aged About 65 Yeawrs Occ: Auto Driver R/O Ward No.15 Basaveshwar Block K.R. Nagar Tq: K.R. Nagar Dist.: Mysuru – 571 602. …Petitioner (By Smt. Sumangala Gachchinamath., Advocate) And: 1. The Superintendent Of Police Civil Rights Enforcement Cell No. 14, 10Th Main Road, Sanmarga, Near Vaishali School Siddarth Nagar Mysuru – 570 011. 2. The Enquiry Officer/Police Inspector Civil Rights Enforcement Cell No. 114, 10Th Main Road, Sanmarga, Near Vaishali School Siddarth Nagar

…- 1 - WP No. 5336 of 2022 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 12TH DAY OF DECEMBER, 2022 BEFORE THE HON'BLE MR JUSTICE M.NAGAPRASANNA WRIT PETITION NO. 5336 OF 2022 (GM-POLICE) BETWEEN: SRI M.B.VISHWANATH S/O LATE R. BASAPPA AGED ABOUT 65 YEAWRS OCC: AUTO DRIVER R/O WARD NO.15 BASAVESHWAR BLOCK K.R. NAGAR TQ: K.R. NAGAR DIST.: MYSURU – 571 602. …PETITIONER (BY SMT. SUMANGALA GACHCHINAMATH., ADVOCATE) AND: 1. THE SUPERINTENDENT OF POLICE CIVIL RIGHTS ENFORCEMENT CELL NO. 14, 10TH MAIN ROAD, SANMARGA, NEAR VAISHALI SCHOOL SIDDARTH NAGAR…

Sri Tontadarya B S vs. The Superintendent of Police

WP/4538/2022HC Karnataka12 Dec 2022

Bench: The Hon'Ble Mr Justice M.Nagaprasanna Writ Petition No. 4538 Of 2022 (Gm-Police) Between: 1. Sri. Tontadarya B.S., S/O Late Somashekaraiah B., Aged 44 Years, Occ: Business, 2. Smt.Revamma, W/O Late B.Somashekariah, Aged 77 Years, Occ: House Hold Work, 3. Smt.Ramya K.P., S/O Sri. Tontadarya B.S., Aged 39 Years, Occ: House Hold Work, 4. Sri.Siddalingeshwar T., S/O Sri.Tontadarya B.S. Aged 13 Years, Since Minor Represented By Minor Guaridan, Petitioner No.1., Sri. Tontadarya B.S., S/O Late Somashekaraiah B., Aged 44 Years, Occ: Business, 5. Kumari. Durgeshwari T., D/O Sri. Tontadarya B.S., Aged 10 Years

…- 1 - WP No. 4538 of 2022 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 12TH DAY OF DECEMBER, 2022 BEFORE THE HON'BLE MR JUSTICE M.NAGAPRASANNA WRIT PETITION NO. 4538 OF 2022 (GM-POLICE) BETWEEN: 1. SRI. TONTADARYA B.S., S/O LATE SOMASHEKARAIAH B., AGED 44 YEARS, OCC: BUSINESS, 2. SMT.REVAMMA, W/O LATE B.SOMASHEKARIAH, AGED 77 YEARS, OCC: HOUSE HOLD WORK, 3. SMT.RAMYA K.P., S/O SRI. TONTADARYA B.S., AGED 39 YEARS, OCC: HOUSE HOLD WORK, 4. SRI.SIDDALINGESHWAR T., S/O SRI.TONTADARYA B.S. AGED 13 YEARS, SINCE MINOR REPRESENTED BY…

Sri Sathish K P vs. The Superintendent of Police

WP/5393/2022HC Karnataka12 Dec 2022

Bench: The Hon'Ble Mr Justice M.Nagaprasanna Writ Petition No. 5393 Of 2022 (Gm-Police) Between: 1. Sri. Sathish K.P., S/O Panchakshari, Aged About 46 Years, Occ: Fast Food Business, R/O Ward No.14, Hallad Beedi, Basaveshwar Block, K.R.Nagar, Tq: K.R.Nagar, District: Mysuru – 571 602. …Petitioner (By Smt.Sumangala Gachchinamath, Advocate) And: 1. The Superintendent Of Police, Civil Rights Enforcement Cell, No.114, 10Th Main Road, Sanmarga, Near Vaishali School, Siddarth Nagar, Mysuru – 570 001. 2. The Enquiry Officer/Police Inspector, Civil Rights Enforcement Cell, No.114, 10Th Main Road, Sanmarga, Near Vaishali School, Siddarth Nagar

…- 1 - WP No. 5393 of 2022 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 12TH DAY OF DECEMBER, 2022 BEFORE THE HON'BLE MR JUSTICE M.NAGAPRASANNA WRIT PETITION NO. 5393 OF 2022 (GM-POLICE) BETWEEN: 1. SRI. SATHISH K.P., S/O PANCHAKSHARI, AGED ABOUT 46 YEARS, OCC: FAST FOOD BUSINESS, R/O WARD NO.14, HALLAD BEEDI, BASAVESHWAR BLOCK, K.R.NAGAR, TQ: K.R…

Sri K M Siddesh vs. The Superintendent of Police

WP/5349/2022HC Karnataka12 Dec 2022

Bench: The Hon'Ble Mr Justice M.Nagaprasanna Writ Petition No. 5349 Of 2022 (Gm-Police) Between: 1. Sri K.M.Siddesh S/O K.G.Mahadeviah Aged About 41 Years Occ. Cook. 2. Kumar Nivedh K.S., S/O Sri K.M.Siddesh Aged About 8 Years Since Minor Represented By His Minor Guardian Sri K.M.Siddesh S/O K.G.Mahadeviah Aged About 41 Years Occ. Cook.

…- 1 - WP No. 5349 of 2022 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 12TH DAY OF DECEMBER, 2022 BEFORE THE HON'BLE MR JUSTICE M.NAGAPRASANNA WRIT PETITION NO. 5349 OF 2022 (GM-POLICE) BETWEEN: 1. SRI K.M.SIDDESH S/O K.G.MAHADEVIAH AGED ABOUT 41 YEARS OCC. COOK. 2. KUMAR NIVEDH K.S., S/O SRI K.M.SIDDESH AGED ABOUT 8 YEARS SINCE MINOR REPRESENTED BY HIS MINOR GUARDIAN SRI K.M.SIDDESH S/O K.G.MAHADEVIAH AGED ABOUT 41 YEARS OCC. COOK. 3. SRI RAVISHANKAR K.M., S/O K.G.MAHADEVIAH AGED ABOUT 38 YEARS OCC. CAR DRIVE…

Yogesh K N vs. The Superintendent of Police

WP/5362/2022HC Karnataka12 Dec 2022

Bench: The Hon'Ble Mr Justice M.Nagaprasanna Writ Petition No. 5362 Of 2022 (Gm-Police) Between: 1. Sri. Yogesh K.N., S/O Late Nataraj, Aged About 31 Years, Occ: Fast Food Business, R/O 7Th 'A' Cross, Ward No.13, Basaveshwar Block, K.R.Nagar, Tq: K.R.Nagar, District: Mysuru – 571 602. …Petitioner (By Smt.Sumangala Gachchinamath, Advocate) And: 1. The Superintendent Of Police, Civil Rights Enforcement Cell, No.114, 10Th Main Road, Sanmarga, Near Vaishali School, Siddarth Nagar, Mysuru – 570 001. 2. The Enquiry Officer/Police Inspector, Civil Rights Enforcement Cell, No.114, 10Th Main Road, Sanmarga, Near Vaishali School, Siddarth Nagar

…- 1 - WP No. 5362 of 2022 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 12TH DAY OF DECEMBER, 2022 BEFORE THE HON'BLE MR JUSTICE M.NAGAPRASANNA WRIT PETITION NO. 5362 OF 2022 (GM-POLICE) BETWEEN: 1. SRI. YOGESH K.N., S/O LATE NATARAJ, AGED ABOUT 31 YEARS, OCC: FAST FOOD BUSINESS, R/O 7TH 'A' CROSS, WARD NO.13, BASAVESHWAR BLOCK, K.R.NAGAR, TQ…