K.S.Bilawala v. PCIT

297 Taxmann 464High Court2024#24289 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2024 to 2024.

Sections most often in play

Section 147Section 271(1)(c)Section 139(1)Section 143(1)Section 154Section 43B

Issues it is cited on

companyindiatotal incomedocumentinterest

Judgments citing K.S.Bilawala v. PCIT

Jaipur Rugs Company Pvt Ltd., Mansarovar vs. DCIT Circle-1, Jaipur

The appeal of the assessee is allowed for

ITA 702/JPR/2024[2017-2018]Status: DisposedITAT Jaipur13 Dec 2024AY 2017-2018

Bench: The Due Date Of Filing Of Return Of Income For The Assessment Year.

For Appellant: Sh. P. C. Parwal, CAFor Respondent: Sh. Anup Singh, Addl. CIT
Section 139(1)Section 143(1)Section 154Section 43B

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, vk;dj vihy la-@ITA No. 702/JP/2024 fu/kZkj.k o"kZ@Assessment Year : 2017-18 cuke Jaipur Rugs Company Private DCIT, Vs. Limited CPC, Bengaluru G-250, Mansarovar Industrial Area, Mansarovar, Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AABCJ 6934 C vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. P. C. Parwal, CA jktLo dh vksj…

Sh. Sanjaya Sharma, Sikar vs. ITO, Ward-1, Sikar

In the result, both appeals of the assessee in ITA

ITA 782/JPR/2024[2015-16]Status: DisposedITAT Jaipur24 Jul 2024AY 2015-16

Bench: Dr.S.Seethalakshmi & Dr. Dipak P. Ripoteआयकर अपील सं. / Ita No.781 & 782/Jpr/2024 िनधा"रण वष" / Assessment Year(S) : 2015-16 Sh. Sanjaya Sharma, The Income Tax Kalani & Co, Chartered V Officer, Accountants, 5Th Floor, S Ward-1, Sikar. Milestone Building, Gandhinagar Turn, Tonk Road, Jaipur- 302015. Pan: Agmps6843H Appellant / Assessee Respondent / Revenue Assessee By Shri P.C.Parwal – Ca Revenue By Shri Anoop Singh–Addl.Cit(Ar) Date Of Hearing 23/07/2024 Date Of Pronouncement 24/07/2024 आदेश/ Order Per Dr. Dipak P. Ripote, Am: These Two Appeals Filed By The Assessee I.E.Mr.Sanjay Sharma Against Two Separate Orders Of Ld.Commissioner Of Income Tax(Appeals)[Nfac] Both Dated 29.04.2024 For A.Y.2015-16, One Emanating From The Assessment Order U/Sec.147 Dated 27.03.2023

Section 147Section 271(1)(c)

…।आयकर अपीलीय अिधकरण ”ए” "ायपीठ जयपुरम"। IN THE INCOME TAX APPELLATE TRIBUNAL JAIPUR BENCHES “A” :: JAIPUR BEFORE DR.S.SEETHALAKSHMI, JUDICIAL MEMBER AND DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.781 & 782/JPR/2024 िनधा"रण वष" / Assessment Year(s) : 2015-16 Sh. Sanjaya Sharma, The Income Tax Kalani & Co, Chartered V Officer, Accountants, 5th Floor, s Ward-1, Sikar. Milestone Building, Gandhinagar Turn, Tonk Road, Jaipur- 302015. PAN: AGMPS6843H Appellant / Assessee Respondent / Revenue Assessee by Shri P.C.Parwal – CA Revenue by Shri Anoop Singh–Addl.CIT(AR) Date of hearing 23/07/2024 Date of…

Sh. Sanjaya Sharma, Sikar vs. ITO, Ward-1, Sikar

In the result, both appeals of the assessee in ITA

ITA 781/JPR/2024[2015-16]Status: DisposedITAT Jaipur24 Jul 2024AY 2015-16

Bench: Dr.S.Seethalakshmi & Dr. Dipak P. Ripoteआयकर अपील सं. / Ita No.781 & 782/Jpr/2024 िनधा"रण वष" / Assessment Year(S) : 2015-16 Sh. Sanjaya Sharma, The Income Tax Kalani & Co, Chartered V Officer, Accountants, 5Th Floor, S Ward-1, Sikar. Milestone Building, Gandhinagar Turn, Tonk Road, Jaipur- 302015. Pan: Agmps6843H Appellant / Assessee Respondent / Revenue Assessee By Shri P.C.Parwal – Ca Revenue By Shri Anoop Singh–Addl.Cit(Ar) Date Of Hearing 23/07/2024 Date Of Pronouncement 24/07/2024 आदेश/ Order Per Dr. Dipak P. Ripote, Am: These Two Appeals Filed By The Assessee I.E.Mr.Sanjay Sharma Against Two Separate Orders Of Ld.Commissioner Of Income Tax(Appeals)[Nfac] Both Dated 29.04.2024 For A.Y.2015-16, One Emanating From The Assessment Order U/Sec.147 Dated 27.03.2023

Section 147Section 271(1)(c)

…।आयकर अपीलीय अिधकरण ”ए” "ायपीठ जयपुरम"। IN THE INCOME TAX APPELLATE TRIBUNAL JAIPUR BENCHES “A” :: JAIPUR BEFORE DR.S.SEETHALAKSHMI, JUDICIAL MEMBER AND DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.781 & 782/JPR/2024 िनधा"रण वष" / Assessment Year(s) : 2015-16 Sh. Sanjaya Sharma, The Income Tax Kalani & Co, Chartered V Officer, Accountants, 5th Floor, s Ward-1, Sikar. Milestone Building, Gandhinagar Turn, Tonk Road, Jaipur- 302015. PAN: AGMPS6843H Appellant / Assessee Respondent / Revenue Assessee by Shri P.C.Parwal – CA Revenue by Shri Anoop Singh–Addl.CIT(AR) Date of hearing 23/07/2024 Date of…

K.S.Bilawala v. PCIT (297 Taxmann 464) — Cited in 3 Judgments | BharatTax