K.M. Sugar Mills v. CIT

262 ITR 70High Court#20193 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

depreciation on leased assetssection 35ddasection 158asection 35ddsection 40a(9)section 36(1)(viii)section 35dstrategic investmentsection 244ablock of assetssection 36(1)(vii)section 41(1)

Judgments citing K.M. Sugar Mills v. CIT

National Dairy Development Board, Anand vs. The Asstt. Commissioner of Income Tax, Anand Circle, Anand

In the result, Ground No. 7 of the assessee’s appeal is allowed for statistical purposes

ITA 2994/AHD/2016[2011-12]Status: DisposedITAT Ahmedabad17 May 2024AY 2011-12

Bench: Shri Siddhartha Nautiyal & Shri Makarand V. Mahadeokar

For Appellant: Shri Yogesh Shah & Ms. Aparna Parlekr A.RsFor Respondent: Shri Sudhendu Das, CIT DR
Section 14ASection 36(1)(viii)Section 36(1)(xii)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI MAKARAND V. MAHADEOKAR, ACCOUNTANT MEMBER I.T.A. No. 2004/Ahd/2014 (Assessment Year: 2010-11) National Dairy Development Vs. The Assistant Commissioner Board, of Income Tax, P.O. Box No. 40, Anand, Anand Circle, Gujarat-388001 Anand [PAN No.AABCN2029C] (Appellant) (Respondent) .. I.T.A. No. 1873/Ahd/2014 (Assessment Year: 2010-11) The Assistant Commissioner of Vs. National Dairy Development Income Tax, Board, Anand Circle, P.O. Box No. 40, Anand, Anand Gujarat-388001 [PAN No.AABCN2029C] (Appellant)…

The Dy.Commissioner of Income Tax., Anand Circle, Anand vs. National Dairy Development Board, Anand

In the result, Ground No. 7 of the assessee’s appeal is allowed for statistical purposes

ITA 2954/AHD/2016[2011-12]Status: DisposedITAT Ahmedabad17 May 2024AY 2011-12

Bench: Shri Siddhartha Nautiyal & Shri Makarand V. Mahadeokar

For Appellant: Shri Yogesh Shah & Ms. Aparna Parlekr A.RsFor Respondent: Shri Sudhendu Das, CIT DR
Section 14ASection 36(1)(viii)Section 36(1)(xii)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI MAKARAND V. MAHADEOKAR, ACCOUNTANT MEMBER I.T.A. No. 2004/Ahd/2014 (Assessment Year: 2010-11) National Dairy Development Vs. The Assistant Commissioner Board, of Income Tax, P.O. Box No. 40, Anand, Anand Circle, Gujarat-388001 Anand [PAN No.AABCN2029C] (Appellant) (Respondent) .. I.T.A. No. 1873/Ahd/2014 (Assessment Year: 2010-11) The Assistant Commissioner of Vs. National Dairy Development Income Tax, Board, Anand Circle, P.O. Box No. 40, Anand, Anand Gujarat-388001 [PAN No.AABCN2029C] (Appellant)…

National Dairy Development Board, Anand vs. The ACIT., Anand Circle, Anand

In the result, Ground No. 7 of the assessee’s appeal is allowed for statistical purposes

ITA 2004/AHD/2014[2010-11]Status: DisposedITAT Ahmedabad17 May 2024AY 2010-11

Bench: Shri Siddhartha Nautiyal & Shri Makarand V. Mahadeokar

For Appellant: Shri Yogesh Shah & Ms. Aparna Parlekr A.RsFor Respondent: Shri Sudhendu Das, CIT DR
Section 14ASection 36(1)(viii)Section 36(1)(xii)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI MAKARAND V. MAHADEOKAR, ACCOUNTANT MEMBER I.T.A. No. 2004/Ahd/2014 (Assessment Year: 2010-11) National Dairy Development Vs. The Assistant Commissioner Board, of Income Tax, P.O. Box No. 40, Anand, Anand Circle, Gujarat-388001 Anand [PAN No.AABCN2029C] (Appellant) (Respondent) .. I.T.A. No. 1873/Ahd/2014 (Assessment Year: 2010-11) The Assistant Commissioner of Vs. National Dairy Development Income Tax, Board, Anand Circle, P.O. Box No. 40, Anand, Anand Gujarat-388001 [PAN No.AABCN2029C] (Appellant)…

The ACIT, Anand Circle, Anand vs. National Dairy Development Board, Anand

In the result, Ground No. 7 of the assessee’s appeal is allowed for statistical purposes

ITA 1873/AHD/2014[2010-11]Status: PendingITAT Ahmedabad17 May 2024AY 2010-11

Bench: Shri Siddhartha Nautiyal & Shri Makarand V. Mahadeokar

For Appellant: Shri Yogesh Shah & Ms. Aparna Parlekr A.RsFor Respondent: Shri Sudhendu Das, CIT DR
Section 14ASection 36(1)(viii)Section 36(1)(xii)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI MAKARAND V. MAHADEOKAR, ACCOUNTANT MEMBER I.T.A. No. 2004/Ahd/2014 (Assessment Year: 2010-11) National Dairy Development Vs. The Assistant Commissioner Board, of Income Tax, P.O. Box No. 40, Anand, Anand Circle, Gujarat-388001 Anand [PAN No.AABCN2029C] (Appellant) (Respondent) .. I.T.A. No. 1873/Ahd/2014 (Assessment Year: 2010-11) The Assistant Commissioner of Vs. National Dairy Development Income Tax, Board, Anand Circle, P.O. Box No. 40, Anand, Anand Gujarat-388001 [PAN No.AABCN2029C] (Appellant)…

K.M. Sugar Mills v. CIT (262 ITR 70) — Cited in 4 Judgments | BharatTax