Jyotsna M. Mehta v. Principal Commissioner of Income Tax

2024 SCC OnLine BOM 2946Reported decision2024#19876 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2025 to 2025.

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Judgments citing Jyotsna M. Mehta v. Principal Commissioner of Income Tax

Jyotsna M. Mehta v. Principal Commissioner of Income Tax (2024 SCC OnLine BOM 2946) — Cited in 4 Judgments | BharatTax