Jyotichand Bhaichand Saraf & Sons Pvt. Ltd. v. DCIT

154 TTJ 226Income Tax Appellate Tribunal2013#22886 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2018.

Judgments citing Jyotichand Bhaichand Saraf & Sons Pvt. Ltd. v. DCIT

Jyotichand Bhaichand Saraf & Sons Pvt. Ltd. v. DCIT (154 TTJ 226) — Cited in 3 Judgments | BharatTax