Jyotichand Bhaichand Saraf & Son (P.) Ltd. v. DCIT

26 Taxmann.com 239Reported decision2012#11420 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2025 to 2025.

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Judgments citing Jyotichand Bhaichand Saraf & Son (P.) Ltd. v. DCIT

Jyotichand Bhaichand Saraf & Son (P.) Ltd. v. DCIT (26 Taxmann.com 239) — Cited in 9 Judgments | BharatTax