Jupiter Radios v. DCIT

88 Taxmann.com 93High Court2017#10782 most cited
10

judgments rely on this decision, according to BharatTax’s citation analysis of 367,735 Indian tax judgments — from 2021 to 2023.

Also referred to as

Jupiter Radios v DCIT · development rebate · section 32A · section 34(3) · section 32AC · acquired and installed · partnership firm

Judgments citing Jupiter Radios v. DCIT