Jt. CIT (TDS) v. Bharat Business Channels Ltd.

92 Taxmann.com 216Reported decision2018#25883 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 357,253 Indian tax judgments — from 2018 to 2021.

Judgments citing Jt. CIT (TDS) v. Bharat Business Channels Ltd.

ACIT Circle- 16 (1), Mumbai vs. M/S Tata Sky Ltd., Mumbai

In the result, revenue’s appeals are dismissed and assessee’s appeals are allowed for statistical purpose

ITA 7451/MUM/2019[2011-12]Status: DisposedITAT Mumbai24 Aug 2021AY 2011-12

Bench: Shri Shamim Yahya (Am) & Shri Pavan Kumar Gadale (Jm)

For Appellant: Shri Jehangir D.MistriFor Respondent: Shri Sanjeev Kashyap
Section 194HSection 36Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” Bench, Mumbai Before Shri Shamim Yahya (AM) & Shri Pavan Kumar Gadale (JM) ITA Nos.7451 to 7454 /Mum/2019 (Assessment Years: 2011-12 to 2014-15) ACIT Circle-16(1) Tata Sky Ltd. Room No.439, 4th Floor 3rd Floor, C1, Aaykar Bhawan, M.K.Road Wadia International Centre Vs. Mumbai-400 020 Worli, Mumbai-400 025 PAN/GIR No. AAGCS9294M : (Revenue) (Assessee) & ITA Nos.7337 & 7338/Mum/2019 (Assessment Years: 2013-14 & 2014-15) Tata Sky Ltd. ACIT Circle-16(1) 3rd Floor, C1, Room No.439, 4th Floor Wadia International Centre Aaykar Bhawan, M.K.Road Vs. Worli, Mumbai-400 025 Mumbai…

Tata Sky Limited, Mumbai vs. Asst CIT Range 16 (1), Mumbai

In the result, revenue’s appeals are dismissed and assessee’s appeals are allowed for statistical purpose

ITA 7337/MUM/2019[2013-14]Status: DisposedITAT Mumbai24 Aug 2021AY 2013-14

Bench: Shri Shamim Yahya (Am) & Shri Pavan Kumar Gadale (Jm)

For Appellant: Shri Jehangir D.MistriFor Respondent: Shri Sanjeev Kashyap
Section 194HSection 36Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” Bench, Mumbai Before Shri Shamim Yahya (AM) & Shri Pavan Kumar Gadale (JM) ITA Nos.7451 to 7454 /Mum/2019 (Assessment Years: 2011-12 to 2014-15) ACIT Circle-16(1) Tata Sky Ltd. Room No.439, 4th Floor 3rd Floor, C1, Aaykar Bhawan, M.K.Road Wadia International Centre Vs. Mumbai-400 020 Worli, Mumbai-400 025 PAN/GIR No. AAGCS9294M : (Revenue) (Assessee) & ITA Nos.7337 & 7338/Mum/2019 (Assessment Years: 2013-14 & 2014-15) Tata Sky Ltd. ACIT Circle-16(1) 3rd Floor, C1, Room No.439, 4th Floor Wadia International Centre Aaykar Bhawan, M.K.Road Vs. Worli, Mumbai-400 025 Mumbai…

Tata Sky Ltd., Mumbai vs. A.C.I.T.(TDS) RG.3(1), Mumbai

In the result, the assessee’s appeal is allowed and the Revenue’s appeal stands

ITA 6923/MUM/2012[2009-10]Status: DisposedITAT Mumbai12 Oct 2018AY 2009-10

Bench: Shri Shamim Yahya, Am & Shri Amarjit Singh, Jm

For Appellant: Shri Sunil M. LalaFor Respondent: Shri R. Manjunatha Swamy
Section 194CSection 194HSection 194JSection 201Section 201(1)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SHRI SHAMIM YAHYA, AM AND SHRI AMARJIT SINGH, JM I.T.A. Nos.6923 to 6926/Mum/2012 (Assessment Years: 2009-10 to 2012-13) Tata Sky Limited Asst. CIT (TDS), Unit 301 to 305, 3rd Floor, Range 3(1), Windsor, Off. CST Road, Vs. [Now Jt. CIT (OSD)(TDS) Range Kalina, Santacruz (East), 2(3)], Mumbai-400 098 Charni Road, Mumbai – 400 002 PAN/GIR No. AAGCS 9294 M (Assessee) : (Revenue) and I.T.A. Nos.6798, 6799, 6803 & 6804/Mum/2012 (Assessment Years: 2009-10, 2011-12, 2012-13 & 2010-11) ITO, Tata Sky Limited Vs. Mumbai Mumbai-400 098 PAN/GIR No. AAGCS 9294 M (…

Jt. CIT (TDS) v. Bharat Business Channels Ltd. (92 Taxmann.com 216) — Cited in 3 Judgments | BharatTax