Johnson & Johnson v. ADIT (International Taxation)

32 Taxmann.com 102Income Tax Appellate Tribunal2013#24602 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2023.

Judgments citing Johnson & Johnson v. ADIT (International Taxation)

AIRCON BEIBARS (FZE),NEW DELHI vs. DCIT CIRCLE-1(1)(1) INTERNATIONAL TAXATION, NEW DELHI

In the result, the appeal is allowed, as indicated above

ITA 4721/DEL/2019[2015-16]Status: DisposedITAT Delhi31 Jul 2023AY 2015-16

Bench: Shri G.S. Pannu, Hon’Ble & Shri Saktijit Deyassessment Year: 2015-16

Section 9(1)(vi)

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘D’ NEW DELHI BEFORE SHRI G.S. PANNU, HON’BLE PRESIDENT AND SHRI SAKTIJIT DEY, VICE PRESIDENT Assessment Year: 2015-16 Aircon Beibars (FZE), Vs. DCIT, C/o-AL Sehgal & Co., CA 514, Circle -1(1)(1), International Arunachal Building 19, Taxation, Barakhamba Road, New Delhi New Delhi PAN :AALCA6824C (Appellant) (Respondent) Assessee by Sh. K. Sampath, Advocate Sh. V. Rajkumar, Advocate Sh. Vishal Sehgal, FCA Department by Sh. Vizay B. Vasanta, CIT(DR) Date of hearing 15.05.2023 Date of pronouncement 31.07.2023 ORDER The present appeal of the assessee arises out o…

M/S. ABB AG,BANGALORE vs. DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 1(1), BANGALORE

In the result, the appeal filed by the assessee is treated as allowed

ITA 1444/BANG/2019[2014-15]Status: DisposedITAT Bangalore24 Nov 2020AY 2014-15

Bench: Shri N.V. Vasudevan & Shri B.R. Baskaranit(It)A No.1444/Bang/2019 Assessment Year: 2014-15

For Appellant: Shri Nageswar Rao, A.RFor Respondent: Smt. R. Premi, D.R

Section 9(1)(vii)

…IT(IT)A No.1444/Bang/2019 M/s. ABB AG, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI B.R. BASKARAN, ACCOUNTANT MEMBER IT(IT)A No.1444/Bang/2019 Assessment Year: 2014-15 M/s. ABB AG C/o ABB India Limited World Trade Centre Deputy Commissioner of Brigade Gateway Income-tax (International No.26/1, Dr. Rajkumar Road Vs. Taxation( Malleshwaram West Circle-1(1) Bangalore-560 055. Bengaluru PAN NO : AAFCA9551N APPELLANT RESPONDENT Appellant by : Shri Nageswar Rao, A.R. Respondent by : Smt. R. Premi, D.R. Date of Hearing : 24.11.2020 Date…

DCIT (INTERNATIONAL TAXATION), NEW DELHI vs. M/S TMW ASPF I CYPRUS HOLDING COMPANY LTD.,, GURGAON

In the result appeal of the revenue is dismissed and CO IS allowed

ITA 879/DEL/2016[2011-12]Status: DisposedITAT Delhi09 Aug 2019AY 2011-12

Bench: Shri Amit Shukla & Shri O.P. Kantasstt. Year: 2011-12 Dcit (International M/S. Tmw Aspf I Cyprus Holding Taxation) Company Ltd., C/O Deloitee Circle 3 (1)(1), Hasking & Sells Llp, New Delhi. 7Th Floor, Bldg. 10, Tower-B, Dlf Vs. Cyber City Complex, Dlf City Phase – Ii, Gurgaon 122 002 Haryana Pan Aacct6680J (Appellant) (Respondent)

For Appellant: Shri Kanchan Koushal, AdvFor Respondent: Shri H.K. Choudhary, CIT ( DR )

Section 92(1)

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I-2”: NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER Asstt. Year: 2011-12 DCIT (International M/s. TMW ASPF i Cyprus Holding Taxation) Company Ltd., C/o Deloitee Circle 3 (1)(1), Hasking & Sells LLP, New Delhi. 7th Floor, Bldg. 10, Tower-B, DLF Vs. Cyber City Complex, DLF City Phase – II, Gurgaon 122 002 Haryana PAN AACCT6680J (Appellant) (Respondent) CO 200/Del/2018 (Arising out of ITA 879/Del/2016) Asstt. Year 2011-12 M/s. TMW ASPF i Cyprus Vs. DCIT (International Holding Company Ltd., Taxation), Pricewater House Coopers Pvt.…