John Wyeth And Brother Ltd. v. CIT

174 Taxmann 451High Court2008#15098 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2023 to 2023.

Issues it is cited on

section 293section 40a(i)section 10(5)section 44csection 32asection 74section 73section 42section 32(1)(iia)initial assessment yearsection 72vsv scheme

Judgments citing John Wyeth And Brother Ltd. v. CIT

Cairn Energy Hydrocarbon Ltd., Gurgaon vs. DCIT, Intl. Taxation, Circle, Gurgaon

In the result, the appeals of the assessee are partly allowed and the appeals of the revenue are dismissed

ITA 6278/DEL/2018[2014-15]Status: DisposedITAT Delhi31 Jan 2023AY 2014-15

Bench: Sh. Saktijit Deydr. B. R. R. Kumarita No. 6357/Del/2013: Asstt. Year : 2010-11 Dcit, Vs Cairn Energy Hydrocarbon Ltd., C/O. Cairn India Ltd., 3Rd & 4Th Circle-3(2), International Taxation, Floor, Vipul Plaza, Suncity, Sector- New Delhi 54, Gurgaon (Appellant) (Respondent) Pan No. Aaccc3279J

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Sh. Gangadhar Panda, CIT-DR
Section 40aSection 57Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘D’, NEW DELHI Before Sh. Saktijit Dey, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 6357/Del/2013: Asstt. Year : 2010-11 DCIT, Vs Cairn Energy Hydrocarbon Ltd., C/o. Cairn India Ltd., 3rd & 4th Circle-3(2), International Taxation, Floor, Vipul Plaza, Suncity, Sector- New Delhi 54, Gurgaon (APPELLANT) (RESPONDENT) PAN No. AACCC3279J ITA No. 6346/Del/2013: Asstt. Year : 2010-11 Cairn Energy Hydrocarbon Ltd, Vs DDIT, C/o. Cairn India Ltd, 3rd & 4th Floor, Vipul International Taxation, Plaza, Suncity, Sector-54, Gurgaon Circle-3(2), New Delhi (APPELL…

Cairn Energy Hydrocarbon Ltd., Gurgaon vs. DCIT, Intl. Taxation, Circle, Gurgaon

In the result, the appeals of the assessee are partly allowed and the appeals of the revenue are dismissed

ITA 6277/DEL/2018[2013-14]Status: DisposedITAT Delhi31 Jan 2023AY 2013-14

Bench: Sh. Saktijit Deydr. B. R. R. Kumarita No. 6357/Del/2013: Asstt. Year : 2010-11 Dcit, Vs Cairn Energy Hydrocarbon Ltd., C/O. Cairn India Ltd., 3Rd & 4Th Circle-3(2), International Taxation, Floor, Vipul Plaza, Suncity, Sector- New Delhi 54, Gurgaon (Appellant) (Respondent) Pan No. Aaccc3279J

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Sh. Gangadhar Panda, CIT-DR
Section 40aSection 57Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘D’, NEW DELHI Before Sh. Saktijit Dey, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 6357/Del/2013: Asstt. Year : 2010-11 DCIT, Vs Cairn Energy Hydrocarbon Ltd., C/o. Cairn India Ltd., 3rd & 4th Circle-3(2), International Taxation, Floor, Vipul Plaza, Suncity, Sector- New Delhi 54, Gurgaon (APPELLANT) (RESPONDENT) PAN No. AACCC3279J ITA No. 6346/Del/2013: Asstt. Year : 2010-11 Cairn Energy Hydrocarbon Ltd, Vs DDIT, C/o. Cairn India Ltd, 3rd & 4th Floor, Vipul International Taxation, Plaza, Suncity, Sector-54, Gurgaon Circle-3(2), New Delhi (APPELL…

DCIT, Intl. Taxation, Circle, Gurgaon vs. Cairn Energy Hydrocarbon Ltd., Gurgaon

In the result, the appeals of the assessee are partly allowed and the appeals of the revenue are dismissed

ITA 5989/DEL/2018[2014-15]Status: DisposedITAT Delhi31 Jan 2023AY 2014-15

Bench: Sh. Saktijit Deydr. B. R. R. Kumarita No. 6357/Del/2013: Asstt. Year : 2010-11 Dcit, Vs Cairn Energy Hydrocarbon Ltd., C/O. Cairn India Ltd., 3Rd & 4Th Circle-3(2), International Taxation, Floor, Vipul Plaza, Suncity, Sector- New Delhi 54, Gurgaon (Appellant) (Respondent) Pan No. Aaccc3279J

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Sh. Gangadhar Panda, CIT-DR
Section 40aSection 57Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘D’, NEW DELHI Before Sh. Saktijit Dey, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 6357/Del/2013: Asstt. Year : 2010-11 DCIT, Vs Cairn Energy Hydrocarbon Ltd., C/o. Cairn India Ltd., 3rd & 4th Circle-3(2), International Taxation, Floor, Vipul Plaza, Suncity, Sector- New Delhi 54, Gurgaon (APPELLANT) (RESPONDENT) PAN No. AACCC3279J ITA No. 6346/Del/2013: Asstt. Year : 2010-11 Cairn Energy Hydrocarbon Ltd, Vs DDIT, C/o. Cairn India Ltd, 3rd & 4th Floor, Vipul International Taxation, Plaza, Suncity, Sector-54, Gurgaon Circle-3(2), New Delhi (APPELL…

DCIT, Intl. Taxation, Circle, Gurgaon vs. Cairn Energy Hydrocarbon Ltd., Gurgaon

In the result, the appeals of the assessee are partly allowed and the appeals of the revenue are dismissed

ITA 5988/DEL/2018[2013-14]Status: DisposedITAT Delhi31 Jan 2023AY 2013-14

Bench: Sh. Saktijit Deydr. B. R. R. Kumarita No. 6357/Del/2013: Asstt. Year : 2010-11 Dcit, Vs Cairn Energy Hydrocarbon Ltd., C/O. Cairn India Ltd., 3Rd & 4Th Circle-3(2), International Taxation, Floor, Vipul Plaza, Suncity, Sector- New Delhi 54, Gurgaon (Appellant) (Respondent) Pan No. Aaccc3279J

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Sh. Gangadhar Panda, CIT-DR
Section 40aSection 57Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘D’, NEW DELHI Before Sh. Saktijit Dey, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 6357/Del/2013: Asstt. Year : 2010-11 DCIT, Vs Cairn Energy Hydrocarbon Ltd., C/o. Cairn India Ltd., 3rd & 4th Circle-3(2), International Taxation, Floor, Vipul Plaza, Suncity, Sector- New Delhi 54, Gurgaon (APPELLANT) (RESPONDENT) PAN No. AACCC3279J ITA No. 6346/Del/2013: Asstt. Year : 2010-11 Cairn Energy Hydrocarbon Ltd, Vs DDIT, C/o. Cairn India Ltd, 3rd & 4th Floor, Vipul International Taxation, Plaza, Suncity, Sector-54, Gurgaon Circle-3(2), New Delhi (APPELL…

DDIT, New Delhi vs. M/S. Cairn Energy Hydrocarbons Ltd., Gurgaon

In the result, the appeals of the assessee are partly allowed and the appeals of the revenue are dismissed

ITA 6357/DEL/2013[2010-11]Status: DisposedITAT Delhi31 Jan 2023AY 2010-11

Bench: Sh. Saktijit Deydr. B. R. R. Kumarita No. 6357/Del/2013: Asstt. Year : 2010-11 Dcit, Vs Cairn Energy Hydrocarbon Ltd., C/O. Cairn India Ltd., 3Rd & 4Th Circle-3(2), International Taxation, Floor, Vipul Plaza, Suncity, Sector- New Delhi 54, Gurgaon (Appellant) (Respondent) Pan No. Aaccc3279J

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Sh. Gangadhar Panda, CIT-DR
Section 40aSection 57Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘D’, NEW DELHI Before Sh. Saktijit Dey, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 6357/Del/2013: Asstt. Year : 2010-11 DCIT, Vs Cairn Energy Hydrocarbon Ltd., C/o. Cairn India Ltd., 3rd & 4th Circle-3(2), International Taxation, Floor, Vipul Plaza, Suncity, Sector- New Delhi 54, Gurgaon (APPELLANT) (RESPONDENT) PAN No. AACCC3279J ITA No. 6346/Del/2013: Asstt. Year : 2010-11 Cairn Energy Hydrocarbon Ltd, Vs DDIT, C/o. Cairn India Ltd, 3rd & 4th Floor, Vipul International Taxation, Plaza, Suncity, Sector-54, Gurgaon Circle-3(2), New Delhi (APPELL…

Cairn Energy Hydrocarbons Ltd., Gurgaon vs. DDIT, New Delhi

In the result, the appeals of the assessee are partly allowed and the appeals of the revenue are dismissed

ITA 6346/DEL/2013[2010-11]Status: DisposedITAT Delhi31 Jan 2023AY 2010-11

Bench: Sh. Saktijit Deydr. B. R. R. Kumarita No. 6357/Del/2013: Asstt. Year : 2010-11 Dcit, Vs Cairn Energy Hydrocarbon Ltd., C/O. Cairn India Ltd., 3Rd & 4Th Circle-3(2), International Taxation, Floor, Vipul Plaza, Suncity, Sector- New Delhi 54, Gurgaon (Appellant) (Respondent) Pan No. Aaccc3279J

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Sh. Gangadhar Panda, CIT-DR
Section 40aSection 57Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘D’, NEW DELHI Before Sh. Saktijit Dey, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 6357/Del/2013: Asstt. Year : 2010-11 DCIT, Vs Cairn Energy Hydrocarbon Ltd., C/o. Cairn India Ltd., 3rd & 4th Circle-3(2), International Taxation, Floor, Vipul Plaza, Suncity, Sector- New Delhi 54, Gurgaon (APPELLANT) (RESPONDENT) PAN No. AACCC3279J ITA No. 6346/Del/2013: Asstt. Year : 2010-11 Cairn Energy Hydrocarbon Ltd, Vs DDIT, C/o. Cairn India Ltd, 3rd & 4th Floor, Vipul International Taxation, Plaza, Suncity, Sector-54, Gurgaon Circle-3(2), New Delhi (APPELL…