John Deere India Vs.Kirloskar Oil Engines Ltd. (364 IT 88). John Deere India (P.) Ltd. v. ITO (82

82 Taxmann.com 201Reported decision2017#18332 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2023 to 2025.

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Judgments citing John Deere India Vs.Kirloskar Oil Engines Ltd. (364 IT 88). John Deere India (P.) Ltd. v. ITO (82

John Deere India Vs.Kirloskar Oil Engines Ltd. (364 IT 88). John Deere India (P.) Ltd. v. ITO (82 (82 Taxmann.com 201) — Cited in 5 Judgments | BharatTax