Jodhpur Medical Research Centre v. Commissioner of Income Tax (Exemption)

166 Taxmann.com 165Reported decision2024#19437 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2025 to 2025.

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Judgments citing Jodhpur Medical Research Centre v. Commissioner of Income Tax (Exemption)

Jodhpur Medical Research Centre v. Commissioner of Income Tax (Exemption) (166 Taxmann.com 165) — Cited in 4 Judgments | BharatTax