Jodhpur (22018) 1192 TTJ 968 17 Rishabh Buildwell Pvt. Ltd. v. ITAT Delhi ITA Dy. CIT No.2122/Delhi/2018 18 M/s India

71 ITR 19Reported decision2019#16073 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2025 to 2025.

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Judgments citing Jodhpur (22018) 1192 TTJ 968 17 Rishabh Buildwell Pvt. Ltd. v. ITAT Delhi ITA Dy. CIT No.2122/Delhi/2018 18 M/s India

Jodhpur (22018) 1192 TTJ 968 17 Rishabh Buildwell Pvt. Ltd. v. ITAT Delhi ITA Dy. CIT No.2122/Delhi/2018 18 M/s India (71 ITR 19) — Cited in 6 Judgments | BharatTax