JINDAL STAINLESS STEEL AND ANR. v. STATE OF HARYANA AND OTHERS

145 STC 111Reported decision2006#5420 most cited
21

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2015 to 2015.

Judgments citing JINDAL STAINLESS STEEL AND ANR. v. STATE OF HARYANA AND OTHERS

JINDAL STAINLESS STEEL AND ANR. v. STATE OF HARYANA AND OTHERS (145 STC 111) — Cited in 21 Judgments | BharatTax