Jindal Aluminium Ltd. v. Asst. CIT, Circle- 11(5), Bangalore

26 Taxmann.com 317Reported decision2012#17433 most cited
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judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2017 to 2021.

Judgments citing Jindal Aluminium Ltd. v. Asst. CIT, Circle- 11(5), Bangalore

Deputy Commissioner of Income Tax, Circle - 1(1)(1), Bangalore vs. M/S. Atria Power Corporation Private Limited, Bangalore

In the result, both the appeals of the assessee are dismissed

ITA 1097/BANG/2019[2014-15]Status: DisposedITAT Bangalore12 Oct 2021AY 2014-15

Bench: Shri George George K.And Shri B.R. Baskaran

For Appellant: Shri K. Sankar Ganesh, D.RFor Respondent: Shri V. Srinivasan, A.R
Section 143(3)Section 148Section 14ASection 80I

…ITA Nos.1096 & 1097/Bang/2019 M/s. Atria Power Corporation Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’BENCH: BANGALORE BEFORE SHRI GEORGE GEORGE K., JUDICIAL MEMBERAND SHRI B.R. BASKARAN, ACCOUNTANT MEMBER ITA Nos.1096 & 1097/Bang/2019 AssessmentYears:2013-14 & 2014-15 Deputy Commissioner M/s. Atria Power Corporation Pvt. Ltd. of Income-tax # 11, 1st Floor Circle-1(1)(1) Commissariat Road Vs. Bengaluru Bangalore 560 025 PAN NO : AABCA1880E APPELLANT RESPONDENT Appellant by : Shri K. Sankar Ganesh, D.R. Respondent by : Shri V. Srinivasan, A.R. Date of Hearing : 12.10.2021 Date of Pronounc…

Deputy Commissioner of Income Tax, Circle - 1(1)(1), Bangalore vs. M/S. Atria Power Corporation Private Limited, Bangalore

In the result, both the appeals of the assessee are dismissed

ITA 1096/BANG/2019[2013-14]Status: DisposedITAT Bangalore12 Oct 2021AY 2013-14

Bench: Shri George George K.And Shri B.R. Baskaran

For Appellant: Shri K. Sankar Ganesh, D.RFor Respondent: Shri V. Srinivasan, A.R
Section 143(3)Section 148Section 14ASection 80I

…ITA Nos.1096 & 1097/Bang/2019 M/s. Atria Power Corporation Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’BENCH: BANGALORE BEFORE SHRI GEORGE GEORGE K., JUDICIAL MEMBERAND SHRI B.R. BASKARAN, ACCOUNTANT MEMBER ITA Nos.1096 & 1097/Bang/2019 AssessmentYears:2013-14 & 2014-15 Deputy Commissioner M/s. Atria Power Corporation Pvt. Ltd. of Income-tax # 11, 1st Floor Circle-1(1)(1) Commissariat Road Vs. Bengaluru Bangalore 560 025 PAN NO : AABCA1880E APPELLANT RESPONDENT Appellant by : Shri K. Sankar Ganesh, D.R. Respondent by : Shri V. Srinivasan, A.R. Date of Hearing : 12.10.2021 Date of Pronounc…

M/S Elin Appliances Pvt. Ltd., Nalagarh vs. DCIT, Circle, Parwanoo

The appeals of the assessee are dismissed

ITA 1506/CHANDI/2017[2011-12]Status: DisposedITAT Chandigarh07 Aug 2018AY 2011-12

Bench: Smt. Diva Singh & Dr. B.R.R. Kumar

For Appellant: Shri. Amit SharmaFor Respondent: Shri. Yogendra Mittal
Section 80Section 80HSection 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH’A’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA No.1505 & 1506/Chd/2017 Assessment Year: 2010-11 & 2011-12 M/s Elin Appliances Private Ltd. Vs. The DCIT Vill- Belikhol, Manpura Circle, Parwanoo Nalagarh, Himachal Pradesh PAN No. AABCE3127E (Appellant) (Respondent) Appellant By : Shri. Amit Sharma Shri. Sumit Kharbanda Respondent By : Shri. Yogendra Mittal Date of hearing : 09/07/2018 Date of Pronouncement : 07/08/2018 ORDER PER BENCH: Both the above appeals have been filed by the Assessee against the order…

M/S Elin Appliances Pvt. Ltd., Nalagarh vs. DCIT, Circle, Parwanoo

The appeals of the assessee are dismissed

ITA 1505/CHANDI/2017[2010-11]Status: DisposedITAT Chandigarh07 Aug 2018AY 2010-11

Bench: Smt. Diva Singh & Dr. B.R.R. Kumar

For Appellant: Shri. Amit SharmaFor Respondent: Shri. Yogendra Mittal
Section 80Section 80HSection 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH’A’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA No.1505 & 1506/Chd/2017 Assessment Year: 2010-11 & 2011-12 M/s Elin Appliances Private Ltd. Vs. The DCIT Vill- Belikhol, Manpura Circle, Parwanoo Nalagarh, Himachal Pradesh PAN No. AABCE3127E (Appellant) (Respondent) Appellant By : Shri. Amit Sharma Shri. Sumit Kharbanda Respondent By : Shri. Yogendra Mittal Date of hearing : 09/07/2018 Date of Pronouncement : 07/08/2018 ORDER PER BENCH: Both the above appeals have been filed by the Assessee against the order…

DCIT, Circle-12, Kolkata vs. M/S. India Glycols Ltd., Kolkata

In the result, Revenue’s appeal stands dismissed

ITA 1628/KOL/2014[2006-2007]Status: DisposedITAT Kolkata15 Sept 2017AY 2006-2007

Bench: Shri N.V.Vasudevan & Shri Waseem Ahmedassessment Year :2006-07

Section 143(3)Section 80CSection 80I

…आयकर अपील"य अधीकरण, "यायपीठ – “C” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “C” KOLKATA Before Shri N.V.Vasudevan, Judicial Member and Shri Waseem Ahmed, Accountant Member Assessment Year :2006-07 DCIT, Cicle-12, P-7, V/s. M/s India Glycols Ltd., Chowringhee Square, 3A, Shakespeare Sarani, Aayakar Bhawan, 7th Kolkata-71 Floor, Kol-69 [PAN No.AAACI 7246 P] .. अपीलाथ" /Appellant ""यथ"/Respondent Shri Goulean Halgshing, CIT-DR अपीलाथ" क" ओर से/By Appellant None ""यथ" क" ओर से/By Respondent 29-08-2017 सुनवाई क" तार"ख/Date of Hearing 15-09-2017 घोषणा क" तार"ख/Date of Pronouncement आदेश /O R D E R…