JDA Software India Pvt. Ltd. v. ITO

66 Taxmann.com 150Reported decision2016#21217 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 357,256 Indian tax judgments — from 2016 to 2020.

Judgments citing JDA Software India Pvt. Ltd. v. ITO

Marathon Electric India Pvt. Ltd., Faridabad vs. ACIT, Faridabad

In the result, the appeal of the assessee is partly allowed for statistical purpose

ITA 6100/DEL/2012[2008-09]Status: DisposedITAT Delhi27 Nov 2020AY 2008-09

Bench: Shri R. K. Panda & Ms Suchitra Kamble(Through Video Conferencing) Marathon Electric India Pvt. Vs Acit Ltd. Circle-1 Sector-11, Faridabad Model Town Faridabad (Respondent) Aaacg5525H (Appellant)

Section 10BSection 144Section 254Section 92D

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘I-1’ NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER (THROUGH VIDEO CONFERENCING) Marathon Electric India Pvt. Vs ACIT Ltd. Circle-1 Sector-11, Faridabad Model Town Faridabad (RESPONDENT) AAACG5525H (APPELLANT) Appellant by Sh. Rohit Tiwari, Adv Respondent by Sh. Surendar Pal, CIT DR Date of Hearing 01.09.2020 Date of Pronouncement 27.11.2020 ORDER PER SUCHITRA KAMBLE, JM This appeal is filed by the assessee against the order dated 19.10.2012 passed under Section 254/143(3) read with Section 144 C of the Inc…

DCIT, Chennai vs. Sella Synergy India Pvt Ltd., Chennai

In the result, the appeal of the assessee in ITA

ITA 557/CHNY/2015[2010-11]Status: DisposedITAT Chennai15 Sept 2016AY 2010-11

Bench: Shri Chandra Poojari & Shri G. Pavan Kumarआयकर अपील सं./I.T.A. No.398/Mds/2015 "नधा"रण वष" /Assessment Year : 2010-2011

For Appellant: Shri. Percy PardiwallaFor Respondent: Smt. Parminder Kaur, CIT
Section 142(1)Section 143(1)Section 143(3)Section 2Section 28Section 5OSection 92C

…आयकर अपील"य अ"धकरण, ’डी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH, CHENNAI "ी चं" पूजार",लेखा सद"य एवं "ीजी. पवन कुमार,"या"यकसद"यकेसम" BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI G. PAVAN KUMAR, JUDICIAL MEMBER आयकर अपील सं./I.T.A. No.398/Mds/2015 "नधा"रण वष" /Assessment year : 2010-2011 M/s. Sella Synergy India Pvt. The Deputy Commissioner of Ltd, Vs. Income Tax, Elnet Software City, Company Circle VI(1) TS-140, Rajiv Gandhi Salai, Chennai. Taramani, Chennai 600 113. आयकर अपील सं./I.T.A. No.557/Mds/2015 & C.O.No.45/Mds/2015 "नधा"रण वष" /Assessment year : 2010-2011 The Deputy C…

Banca Sella S.P.A. Chennai Branch (It Division), Chennai vs. DCIT, Chennai

In the result, the appeal of the assessee in ITA

ITA 417/CHNY/2015[2010-11]Status: DisposedITAT Chennai15 Sept 2016AY 2010-11

Bench: Shri Chandra Poojari & Shri G. Pavan Kumarआयकर अपील सं./I.T.A. No.398/Mds/2015 "नधा"रण वष" /Assessment Year : 2010-2011

For Appellant: Shri. Percy PardiwallaFor Respondent: Smt. Parminder Kaur, CIT
Section 142(1)Section 143(1)Section 143(3)Section 2Section 28Section 5OSection 92C

…आयकर अपील"य अ"धकरण, ’डी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH, CHENNAI "ी चं" पूजार",लेखा सद"य एवं "ीजी. पवन कुमार,"या"यकसद"यकेसम" BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI G. PAVAN KUMAR, JUDICIAL MEMBER आयकर अपील सं./I.T.A. No.398/Mds/2015 "नधा"रण वष" /Assessment year : 2010-2011 M/s. Sella Synergy India Pvt. The Deputy Commissioner of Ltd, Vs. Income Tax, Elnet Software City, Company Circle VI(1) TS-140, Rajiv Gandhi Salai, Chennai. Taramani, Chennai 600 113. आयकर अपील सं./I.T.A. No.557/Mds/2015 & C.O.No.45/Mds/2015 "नधा"रण वष" /Assessment year : 2010-2011 The Deputy C…

Sella Synergy India Pvt. Ltd., Chennai vs. DCIT, Chennai

In the result, the appeal of the assessee in ITA

ITA 398/CHNY/2015[2010-11]Status: DisposedITAT Chennai15 Sept 2016AY 2010-11

Bench: Shri Chandra Poojari & Shri G. Pavan Kumarआयकर अपील सं./I.T.A. No.398/Mds/2015 "नधा"रण वष" /Assessment Year : 2010-2011

For Appellant: Shri. Percy PardiwallaFor Respondent: Smt. Parminder Kaur, CIT
Section 142(1)Section 143(1)Section 143(3)Section 2Section 28Section 5OSection 92C

…आयकर अपील"य अ"धकरण, ’डी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH, CHENNAI "ी चं" पूजार",लेखा सद"य एवं "ीजी. पवन कुमार,"या"यकसद"यकेसम" BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI G. PAVAN KUMAR, JUDICIAL MEMBER आयकर अपील सं./I.T.A. No.398/Mds/2015 "नधा"रण वष" /Assessment year : 2010-2011 M/s. Sella Synergy India Pvt. The Deputy Commissioner of Ltd, Vs. Income Tax, Elnet Software City, Company Circle VI(1) TS-140, Rajiv Gandhi Salai, Chennai. Taramani, Chennai 600 113. आयकर अपील सं./I.T.A. No.557/Mds/2015 & C.O.No.45/Mds/2015 "नधा"रण वष" /Assessment year : 2010-2011 The Deputy C…