Jayesh Govindbhai Balar v. ITO

71 Taxmann.com 221High Court2016#25544 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 352,026 Indian tax judgments — from 2019 to 2024.

Sections most often in play

Section 143(2)Section 143(3)Section 147Section 148Section 250Section 292BB

Judgments citing Jayesh Govindbhai Balar v. ITO

Jaiprakash Jindal, Mumbai vs. The ITO, Ward 20(2)(1), Mumbai

In the result, appeals of the assessee bearing ITA Nos

ITA 3280/MUM/2024[2010-11]Status: DisposedITAT Mumbai12 Sept 2024AY 2010-11

Bench: Shri Anikesh Banerjee () & Shri Gagan Goyal () - 2010-11 - 2009-10

Section 143(2)Section 143(3)Section 147Section 148Section 250

…1 ITA No.3280 & 3281 /Mum/2024 Jaiprakash Jindal IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F”, MUMBAI BEFORE SHRI ANIKESH BANERJEE (JUDICIAL MEMBER) AND SHRI GAGAN GOYAL (ACCOUNTANT MEMBER) - 2010-11 - 2009-10 Jaiprakash Jindal vs The Commissioner of Income-tax 3rd Lane, Darukhana, (Appeals), NFAC./ ITO Ward- Mumbai-400 010 20(2)(1), Mumbai PAN: AAAPJ6514A Piramal Chamber, Mumbai APPELLANT RESPONDENT Assessee represented by Shri C.V. Jain Department represented by Shri Rajeshwari Menon SR DR Date of hearing 10/09/2024 Date of pronouncement 12/09/2024 ORDER PER BENCH: Both the appeals filed by the a…

Bhaktikishoredas Dharmtanyadasji Swami, Vapi vs. Income Tax Officer, Ward-1, Vapi

In the result, grounds of appeal raised by the assessee are allowed

ITA 292/SRT/2022[2011-12]Status: DisposedITAT Surat30 Aug 2023AY 2011-12

Bench: Shri Pawan Singh(Physical Hearing) Bhaktikishoredas I.T.O., Dharmtanyadasji Swami, Ward-1, Vs. Shri Swaminarayan Seva Trust, Vapi. Swaminarayan Gurukul, Gurukul Road, Chala, Vapi, Gujarat India-396191. Pan No. Bmgps 5746 G Appellant/ Assessee Respondent/ Revenue

Section 147Section 148Section 254(1)Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH (SMC), SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER (Physical hearing) Bhaktikishoredas I.T.O., Dharmtanyadasji Swami, Ward-1, Vs. Shri Swaminarayan Seva Trust, Vapi. Swaminarayan Gurukul, Gurukul Road, Chala, Vapi, Gujarat India-396191. PAN No. BMGPS 5746 G Appellant/ assessee Respondent/ revenue Assessee represented by Ms. Chaitali Shah, C.A. Department represented by Shri Vinod Kumar, Sr. DR Date of hearing 28/06/2023 Date of pronouncement 30/08/2023 Order under Section 254(1) of Income Tax Act PER: PAWAN SINGH, JUDICIAL MEMBER: 1. This appeal by the assess…

Sapna Chauhan, Etawah vs. ITO, Etawah

In the result,both the appeals in ITA No

ITA 137/AGR/2018[2009-10]Status: DisposedITAT Agra22 Mar 2019AY 2009-10

Bench: Shri Sudhanshu Srivastava & Dr. Mitha Lal Meena

Section 143(2)Section 143(3)Section 147Section 148Section 148(2)Section 234B

…IN THE INCOME TAX APPELLATE TRIBUNAL AGRA BENCH, AGRA BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER, AND DR. MITHA LAL MEENA, ACCOUNTANT MEMBER ITA No.137 &138/Ag/2018 (Asst. Year: 2009-10 & 2010-11) Smt. Sapna Chauhan, Vs.. Income tax Officer- 2(2)(5), 107, Katra Bal Singh, Etawah. Etawah. PAN:AFZPC6552M (Appellant) (Respondent) Appellant by Shri Anurag Sinha, AR Respondent by Shri Waseem Arshad, Sr. DR. Date of Hearing 21.02.2019 Date of Pronouncement 22.03.2019 ORDER Per Dr.M. L. Meena, A. M.: Both these appeals by the assessee are directed against separate orders passed by the Ld. CIT(A)-II, Agr…

Jayesh Govindbhai Balar v. ITO (71 Taxmann.com 221) — Cited in 3 Judgments | BharatTax