Jaya Chheda v. ACIT

89 Taxmann.com 152High Court2018#21557 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2018 to 2019.

Judgments citing Jaya Chheda v. ACIT

Bunkim Finance & Investments P. Ltd, Mumbai vs. ITO 10(3)(1), Mumbai

In the result, both the appeals stand dismissed

ITA 6166/MUM/2013[2006-07]Status: DisposedITAT Mumbai17 Dec 2019AY 2006-07

Bench: Shri Saktijit Dey, Jm & Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri Rajiv Khandelwal-Ld. ARFor Respondent: Shri Ajay Kumar-Ld. CIT-DR

Section 14Section 143(3)Section 14ASection 208Section 73

…M/s. Bunkim Finance & Investments Pvt.Ltd. Assessment Year-2006-07 आयकर अपीलीय अिधकरण “बी” "ायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI "ी श""जीत दे,"ाियक सद" एवं "ी मनोज कुमारअ"वाल, लेखा सद" के सम"। BEFORE SHRI SAKTIJIT DEY, JM AND SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपील सं./ I.T.A. No.6166/Mum/2013 (िनधा"रण वष" / Assessment Year: 2006-07) Bunkim Finance & Investments Pvt.Ltd. Income Tax Officer–10(3)(1) Block No.15, 2nd Floor बनाम/ Mumbai. Durga Smruti Building, GV Scheme Vs. Road No.2, Mulund (E), Mumbai-400 081. "थायीलेखासं./जीआइआरसं./PAN/GIR No. AAACB-2974-K (अपीलाथ"/Appellant) ("…

Manish Kumar Jajoo, Mumbai vs. ACIT 21(2), Mumbai

In the result, the appeal of the assessee is allowed

ITA 951/MUM/2019[2015-16]Status: DisposedITAT Mumbai20 Aug 2019AY 2015-16

Bench: Shri C.N. Prasad & Shri Rajesh Kumarassessment Year: 2015-16

For Appellant: Shri J.P. Bairagra, A.RFor Respondent: Shri D.G. Pansari, D.R

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “D”, MUMBAI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER Assessment Year: 2015-16 M/s. Manish Kumar ACIT 21(2), Jajoo, Room No.115, 405, Satayanarayan 1st Floor, Vs. Bhavan, Piramal Chambers, R.G. Thadani Marg, Lal Baug, Worli, Mumbai – 400 018 Mumbai - 400012 PAN: ACJPJ2985J (Appellant) (Respondent) Present for: Assessee by : Shri J.P. Bairagra, A.R. Revenue by : Shri D.G. Pansari, D.R. Date of Hearing : 12.06.2019 Date of Pronouncement : 20.08.2019 O R D E R Per Rajesh Kumar, Accountant Member: The present appeal has…

Ketan Pravinchandra Kamdar, Mumbai vs. DCIT Cen Cir 7(3), Mumbai

In the result, the appeals are partly allowed

ITA 135/MUM/2016[2006-07]Status: DisposedITAT Mumbai21 Aug 2018AY 2006-07

Bench: Shri C.N. Prasad () & Shri N.K. Pradhan () Assessment Year: 2006-07 & Assessment Year: 2008-09 Ketan Pravinchandra Dcit, Central Circle- Kamdar, 111, Loha Bhavan, Vs. 7(3) Erstwhile- Acit, P.D. Mello Road, Carnac Central Circle-42, Bunder, Mumbai-400009. Mumbai Aayakar Bhavan, M.K. Road, Mumbai-400020. Pan No. Aabpk6092R Appellant Respondent Assessee By : Mr. Paresh Shaparia, Ar Revenue By : Mr. B. Srinivas, Cit Dr Date Of Hearing : 02/08/2018 Date Of Pronouncement : 21/08/2018

For Appellant: Mr. Paresh Shaparia, ARFor Respondent: Mr. B. Srinivas, CIT DR

Section 143(3)Section 153A(1)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H” MUMBAI BEFORE SHRI C.N. PRASAD (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2006-07 & Assessment Year: 2008-09 Ketan Pravinchandra DCIT, Central Circle- Kamdar, 111, Loha Bhavan, Vs. 7(3) Erstwhile- ACIT, P.D. Mello Road, Carnac Central Circle-42, Bunder, Mumbai-400009. Mumbai Aayakar Bhavan, M.K. Road, Mumbai-400020. PAN No. AABPK6092R Appellant Respondent Assessee by : Mr. Paresh Shaparia, AR Revenue by : Mr. B. Srinivas, CIT DR Date of Hearing : 02/08/2018 Date of pronouncement : 21/08/2018 ORDER PER N.K. PRADHAN, AM The…

ITO 32(2)(3), Mumbai vs. Mukund T Parmar, Mumbai

In the result both the appeal of the assessee and the Revenue is dismissed

ITA 2826/MUM/2015[2010-11]Status: DisposedITAT Mumbai31 Jan 2018AY 2010-11

Bench: Shri Mahavir Singh & Shri Ramit Kocharआयकर अपीऱ सं./I.T.A. No.2826/Mum/2015 (नििाारण वर्ा / Assessment Year: 2010-11) Ito 32(2)(3) बिाम/ Shri Mukund T Parmar R.No. 305-B, 3R D Floor, C-13 Flat No. 903/A Wing, Pratyakshkar Bhavan, Bkc Ajmera Pristine, Building V. Bandra (E) , Mumbai 400051 No. 70, Yogi Nagar, Eksar Road, Borivali(W), Mumbai 400092 स्थायी ऱेखा सं./ Pan : Aaapp9619E (अपीऱाथी /Appellant) (प्रत्यथी / Respondent) ..

For Appellant: Shri. P. Murli Mohan RaoFor Respondent: Shri. H.N Singh,CIT-DR

Section 10(38)Section 143(3)Section 68

…आयकर अपीऱीय अधिकरण “C” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI MAHAVIR SINGH, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपीऱ सं./I.T.A. No.2826/Mum/2015 (नििाारण वर्ा / Assessment Year: 2010-11) ITO 32(2)(3) बिाम/ Shri Mukund T Parmar R.No. 305-B, 3r d floor, C-13 Flat no. 903/A Wing, Pratyakshkar Bhavan, BKC Ajmera Pristine, Building v. Bandra (E) , Mumbai 400051 No. 70, Yogi Nagar, Eksar Road, Borivali(W), Mumbai 400092 स्थायी ऱेखा सं./ PAN : AAAPP9619E (अपीऱाथी /Appellant) (प्रत्यथी / Respondent) .. आयकर अपीऱ सं./I.T.A. No. 2781/Mum/2015 (न…