Jashn Beneficiary Trust v. ACIT

88 Taxmann.com 824Reported decision#11827 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2022 to 2022.

Issues it is cited on

section 86section 263(2)section 198section 92erelated party transactionsection 115jb(2)specified domestic transactioncredit for tdsdeduction u/s 80ialack of enquirysection 80iabook profits

Judgments citing Jashn Beneficiary Trust v. ACIT

Soma Enterprise Limited, Hyderabad vs. The PCIT (Central), Mumbai-1, Mumbai

In the result, all the appeals of the assessee are partly allowed

ITA 1145/MUM/2022[2017-18]Status: DisposedITAT Mumbai19 Oct 2022AY 2017-18
Section 115JSection 132Section 132(4)Section 143(3)Section 14ASection 153ASection 154Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘E‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER ITA No.1137/Mum/2022 to 1145/Mum/2022 (Assessment Year :2009-10 to 2017-18) M/s. Soma Enterprise Vs. The PCIT (Central) Limited Mumbai-1 Room No.1001, 10th Floor 8-2-624/1, Hi Point Road No.10, Banjara Hills Pratishtha Bhavan Hyderabad – 500 034 Old CGO Annexe, M.K.Road Mumbai-400020 PAN/GIR No.AACCS8242F (Appellant) .. (Respondent) Assessee by Shri Gaurav Bansal Revenue by Shri A.B. Koli Date of Hearing 28/09/2022 Date of Pronouncement 19/10/2022 आदेश / O R D E R PER…

Soma Enterprise Limited, Hyderabad vs. The PCIT (Central), Mumbai-1, Mumbai

In the result, all the appeals of the assessee are partly allowed

ITA 1144/MUM/2022[2016-2017]Status: DisposedITAT Mumbai19 Oct 2022AY 2016-2017
Section 115JSection 132Section 132(4)Section 143(3)Section 14ASection 153ASection 154Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER ITA No.1137/Mum/2022 to 1145/Mum/2022 (Assessment Year :2009-10 to 2017-18) M/s. Soma Enterprise Vs. The PCIT (Central) Limited Mumbai-1 Room No.1001, 10th Floor 8-2-624/1, Hi Point Road No.10, Banjara Hills Pratishtha Bhavan Hyderabad – 500 034 Old CGO Annexe, M.K.Road Mumbai-400020 PAN/GIR No.AACCS8242F (Appellant) .. (Respondent) Assessee by Shri Gaurav Bansal Revenue by Shri A.B. Koli Date of Hearing 28/09/2022 Date of Pronouncement 19/10/2022 आदेश / O R D E R PER…

Soma Enterprise Limited, Mumbai vs. The PCIT (Central), Mumbai-1, Mumbai

In the result, all the appeals of the assessee are partly allowed

ITA 1143/MUM/2022[2015-16]Status: DisposedITAT Mumbai19 Oct 2022AY 2015-16
Section 115JSection 132Section 132(4)Section 143(3)Section 14ASection 153ASection 154Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER ITA No.1137/Mum/2022 to 1145/Mum/2022 (Assessment Year :2009-10 to 2017-18) M/s. Soma Enterprise Vs. The PCIT (Central) Limited Mumbai-1 Room No.1001, 10th Floor 8-2-624/1, Hi Point Road No.10, Banjara Hills Pratishtha Bhavan Hyderabad – 500 034 Old CGO Annexe, M.K.Road Mumbai-400020 PAN/GIR No.AACCS8242F (Appellant) .. (Respondent) Assessee by Shri Gaurav Bansal Revenue by Shri A.B. Koli Date of Hearing 28/09/2022 Date of Pronouncement 19/10/2022 आदेश / O R D E R PER…

Soma Enterprises Limited, Telangana vs. The PCIT (Central), Mumbai-1, Mumbai

In the result, all the appeals of the assessee are partly allowed

ITA 1142/MUM/2022[2014-2015]Status: DisposedITAT Mumbai19 Oct 2022AY 2014-2015
Section 115JSection 132Section 132(4)Section 143(3)Section 14ASection 153ASection 154Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER ITA No.1137/Mum/2022 to 1145/Mum/2022 (Assessment Year :2009-10 to 2017-18) M/s. Soma Enterprise Vs. The PCIT (Central) Limited Mumbai-1 Room No.1001, 10th Floor 8-2-624/1, Hi Point Road No.10, Banjara Hills Pratishtha Bhavan Hyderabad – 500 034 Old CGO Annexe, M.K.Road Mumbai-400020 PAN/GIR No.AACCS8242F (Appellant) .. (Respondent) Assessee by Shri Gaurav Bansal Revenue by Shri A.B. Koli Date of Hearing 28/09/2022 Date of Pronouncement 19/10/2022 आदेश / O R D E R PER…

Soma Enterprises Limited, Telagana vs. The PCIT (Central), Mumbai-1, Mumbai

In the result, all the appeals of the assessee are partly allowed

ITA 1141/MUM/2022[2013-2014]Status: DisposedITAT Mumbai19 Oct 2022AY 2013-2014
Section 115JSection 132Section 132(4)Section 143(3)Section 14ASection 153ASection 154Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER ITA No.1137/Mum/2022 to 1145/Mum/2022 (Assessment Year :2009-10 to 2017-18) M/s. Soma Enterprise Vs. The PCIT (Central) Limited Mumbai-1 Room No.1001, 10th Floor 8-2-624/1, Hi Point Road No.10, Banjara Hills Pratishtha Bhavan Hyderabad – 500 034 Old CGO Annexe, M.K.Road Mumbai-400020 PAN/GIR No.AACCS8242F (Appellant) .. (Respondent) Assessee by Shri Gaurav Bansal Revenue by Shri A.B. Koli Date of Hearing 28/09/2022 Date of Pronouncement 19/10/2022 आदेश / O R D E R PER…

Soma Enterprises Limited, Telangana vs. The PCIT, (Central)-Mumbai-1, Mumbai

In the result, all the appeals of the assessee are partly allowed

ITA 1140/MUM/2022[2012-2013]Status: DisposedITAT Mumbai19 Oct 2022AY 2012-2013
Section 115JSection 132Section 132(4)Section 143(3)Section 14ASection 153ASection 154Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER ITA No.1137/Mum/2022 to 1145/Mum/2022 (Assessment Year :2009-10 to 2017-18) M/s. Soma Enterprise Vs. The PCIT (Central) Limited Mumbai-1 Room No.1001, 10th Floor 8-2-624/1, Hi Point Road No.10, Banjara Hills Pratishtha Bhavan Hyderabad – 500 034 Old CGO Annexe, M.K.Road Mumbai-400020 PAN/GIR No.AACCS8242F (Appellant) .. (Respondent) Assessee by Shri Gaurav Bansal Revenue by Shri A.B. Koli Date of Hearing 28/09/2022 Date of Pronouncement 19/10/2022 आदेश / O R D E R PER…

Soma Enterprises Limited, Mumbai vs. The PCIT, (Central)-Mumbai-1, Mumbai

In the result, all the appeals of the assessee are partly allowed

ITA 1139/MUM/2022[2011-12]Status: DisposedITAT Mumbai19 Oct 2022AY 2011-12
Section 115JSection 132Section 132(4)Section 143(3)Section 14ASection 153ASection 154Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER ITA No.1137/Mum/2022 to 1145/Mum/2022 (Assessment Year :2009-10 to 2017-18) M/s. Soma Enterprise Vs. The PCIT (Central) Limited Mumbai-1 Room No.1001, 10th Floor 8-2-624/1, Hi Point Road No.10, Banjara Hills Pratishtha Bhavan Hyderabad – 500 034 Old CGO Annexe, M.K.Road Mumbai-400020 PAN/GIR No.AACCS8242F (Appellant) .. (Respondent) Assessee by Shri Gaurav Bansal Revenue by Shri A.B. Koli Date of Hearing 28/09/2022 Date of Pronouncement 19/10/2022 आदेश / O R D E R PER…

Soma Enterprises Limited, Mumbai vs. The PCIT, (Central)-Mumbai-1, Mumbai

In the result, all the appeals of the assessee are partly allowed

ITA 1138/MUM/2022[2010-2011]Status: DisposedITAT Mumbai19 Oct 2022AY 2010-2011
Section 115JSection 132Section 132(4)Section 143(3)Section 14ASection 153ASection 154Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER ITA No.1137/Mum/2022 to 1145/Mum/2022 (Assessment Year :2009-10 to 2017-18) M/s. Soma Enterprise Vs. The PCIT (Central) Limited Mumbai-1 Room No.1001, 10th Floor 8-2-624/1, Hi Point Road No.10, Banjara Hills Pratishtha Bhavan Hyderabad – 500 034 Old CGO Annexe, M.K.Road Mumbai-400020 PAN/GIR No.AACCS8242F (Appellant) .. (Respondent) Assessee by Shri Gaurav Bansal Revenue by Shri A.B. Koli Date of Hearing 28/09/2022 Date of Pronouncement 19/10/2022 आदेश / O R D E R PER…

Soma Enterprises Limited, Mumbai vs. The PCIT(Central), Mumbai-1, Mumbai

In the result, all the appeals of the assessee are partly allowed

ITA 1137/MUM/2022[2009-10]Status: DisposedITAT Mumbai19 Oct 2022AY 2009-10
Section 115JSection 132Section 132(4)Section 143(3)Section 14ASection 153ASection 154Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER ITA No.1137/Mum/2022 to 1145/Mum/2022 (Assessment Year :2009-10 to 2017-18) M/s. Soma Enterprise Vs. The PCIT (Central) Limited Mumbai-1 Room No.1001, 10th Floor 8-2-624/1, Hi Point Road No.10, Banjara Hills Pratishtha Bhavan Hyderabad – 500 034 Old CGO Annexe, M.K.Road Mumbai-400020 PAN/GIR No.AACCS8242F (Appellant) .. (Respondent) Assessee by Shri Gaurav Bansal Revenue by Shri A.B. Koli Date of Hearing 28/09/2022 Date of Pronouncement 19/10/2022 आदेश / O R D E R PER…