Jairam Parwani v. DCIT

93 Taxmann.com 291High Court2018#25906 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2024.

Judgments citing Jairam Parwani v. DCIT

Bajaj Capital Limited, New Delhi vs. ACIT, Circle 4(2), New Delhi

In the result, the appeal of the assessee is allowed

ITA 2598/DEL/2023[2017-18]Status: DisposedITAT Delhi31 May 2024AY 2017-18

Bench: Shri Kul Bharat & Dr.B.R.R.Kumar[Assessment Year : 2017-18] Bajaj Capital Ltd., Vs Acit, 97, Bajaj House, Nehru Place, Circle-4(2), South Delhi, New Delhi-110019. New Delhi. Pan-Aaacb1006E Appellant Respondent Appellant By Shri R.K.Sharma, Adv. Respondent By Shri Kanv Bali, Sr.Dr Date Of Hearing 16.04.2024 Date Of Pronouncement 31.05.2024

Section 143(3)Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI “A” BENCH: NEW DELHI BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER & Dr.B.R.R.KUMAR, ACCOUNTANT MEMBER [Assessment Year : 2017-18] Bajaj Capital Ltd., vs ACIT, 97, Bajaj House, Nehru Place, Circle-4(2), South Delhi, New Delhi-110019. New Delhi. PAN-AAACB1006E APPELLANT RESPONDENT Appellant by Shri R.K.Sharma, Adv. Respondent by Shri Kanv Bali, Sr.DR Date of Hearing 16.04.2024 Date of Pronouncement 31.05.2024 ORDER PER KUL BHARAT, JM : The present appeal filed by the assessee is directed against the order passed by Ld.CIT(A), National Faceless Appeal Centre (“NFAC”), Delhi d…

Balrajsingh Jagjitsingh Kharbanda, Mumbai vs. ADIT, CPC, Bangalore

In the result, appeal of the assessee is In the result, appeal of the assessee is dismissed dismissed

ITA 797/MUM/2023[2019-20]Status: DisposedITAT Mumbai07 Jun 2023AY 2019-20

Bench: Shri Vikas Awasthy () & Shri Om Prakash Kant () Assessment Year: 2019-2020 Balrajsinghjagjitsingh Adit, Cpc Bangalore, Kharbanda, Cpc, Bangalore-560500. C/3, Ravi Darshan, Sherly Vs. Rajan Road, Bandra West, Mumbai-400050. Pan No. Adhpk 1733 G Appellant Respondent Assessee By : Mr. Rajesh S. Kothari Revenue By : Kamble Minal Mohan, Dr : Date Of Hearing 05/06/2023 : Date Of Pronouncement 07/06/2023 Order

For Appellant: Mr. Rajesh S. KothariFor Respondent: Kamble Minal Mohan, DR

Section 0Section 143(1)Section 143(1)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B” MUMBAI BEFORE SHRI VIKAS AWASTHY (JUDICIAL MEMBER) AND SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) Assessment Year: 2019-2020 BalrajsinghJagjitsingh ADIT, CPC Bangalore, Kharbanda, CPC, Bangalore-560500. C/3, Ravi Darshan, Sherly Vs. Rajan Road, Bandra West, Mumbai-400050. PAN No. ADHPK 1733 G Appellant Respondent Assessee by : Mr. Rajesh S. Kothari Revenue by : Kamble Minal Mohan, DR : Date of Hearing 05/06/2023 : Date of pronouncement 07/06/2023 ORDER PER OM PRAKASH KANT, AM This appeal by the assessee is directed against order dated 18.01.2023 passed by the…

M/S Rebar Design & Detail Pv. Ltd., Chennai vs. DCIT, Corporate Range VI, Chennai

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 319/CHNY/2021[2018-19]Status: DisposedITAT Chennai08 Jun 2022AY 2018-19

Bench: Shri V. Durga Rao & Shri Girish Agrawalआयकर अपील सं./Ita No.: 319/Chny/2021 िनधा"रण वष" /Assessment Year: 2018-19 M/S. Rebar Design & Detail Pvt Dcit, Ltd., V. Cpc, 45, Chamiers Road, Bangalore. R A Puram, Chennai- 600 028. Pan: Aaecr-2348-K (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant By : Shri. Abhishek Murali, Ca ""यथ" क" ओर से/Respondent By : Shri. Ar V Sreenivasan, Addl. Cit सुनवाई क" तार"ख/Date Of Hearing : 01.06.2022 घोषणा क" तार"ख/Date Of Pronouncement : 08.06.2022

For Appellant: Shri. Abhishek Murali, CAFor Respondent: Shri. AR V Sreenivasan, Addl. CIT

Section 143(1)

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी वी. दुगा" राव, "या"यक सद"य एवं "ी "गर"श अ"वाल, लेखा सद"य के सम" BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.: 319/CHNY/2021 िनधा"रण वष" /Assessment Year: 2018-19 M/s. Rebar Design & Detail Pvt DCIT, Ltd., v. CPC, 45, Chamiers Road, Bangalore. R A Puram, Chennai- 600 028. PAN: AAECR-2348-K (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri. Abhishek Murali, CA ""यथ" क" ओर से/Respondent by : Shri. AR V Sreenivasan, Addl. CIT सुनवाई…