Jaipur (2019) 105 Taxmann.com 233 (Jaipur Trib). 8. Lajwantiben M. Manglani v. Dy. CIT, Cir-I, Baroda

2020 SCC OnLine ITAT 2690Reported decision2020#19783 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,628 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

section 158bfasection 271(1b)section 44bbbsection 271aab(1)penalty under section 271aabsection 44aesection 271aab(1a)section 270a(6)section 270a(2)construction pesection 44bbspeculative transaction

Judgments citing Jaipur (2019) 105 Taxmann.com 233 (Jaipur Trib). 8. Lajwantiben M. Manglani v. Dy. CIT, Cir-I, Baroda

Mukesh Kumar Ranka, Indore, Madhya Pradesh vs. Assistant Commissioner of Income Tax, Central Circle, Ujjain, Madhya Pradesh

Appeals are allowed

ITA 98/IND/2024[2018-19]Status: HeardITAT Indore21 Mar 2024AY 2018-19

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

Section 132Section 132(4)Section 153ASection 271ASection 274

…आयकर अपीलीय अिधकरण, इंदौर "ायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA Nos.97 & 98/Ind/2024 (AY:2017-18 & 2018-19) Mukesh Kumar Ranka, ACIT, बनाम/ Shop No. 117, 2nd Floor, Central Circle, Vs. Dawa Bazar, Ujjain Indore. (Stationed at Indore) (PAN:ABMPR7841P) (Assessee/Appellant) (Revenue/Respondent) ITA Nos.104 & 103/Ind/2024 (AY:2017-18 & 2018-19) Anju Jain, ACIT, बनाम/ L/H of Late Sushil Jain, Central Circle, Vs. 102, Varun Tower, Ujjain 1/2, Meera Path, (Stationed at Indore) Indore. (PAN:ABNPJ8067…

Mukesh Kumar Ranka, Indore, Madhya Pradesh vs. Assistant Commissioner of Income Tax, Central Circle, Ujjain, Madhya Pradesh

Appeals are allowed

ITA 97/IND/2024[2017-18]Status: HeardITAT Indore21 Mar 2024AY 2017-18

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

Section 132Section 132(4)Section 153ASection 271ASection 274

…आयकर अपीलीय अिधकरण, इंदौर "ायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA Nos.97 & 98/Ind/2024 (AY:2017-18 & 2018-19) Mukesh Kumar Ranka, ACIT, बनाम/ Shop No. 117, 2nd Floor, Central Circle, Vs. Dawa Bazar, Ujjain Indore. (Stationed at Indore) (PAN:ABMPR7841P) (Assessee/Appellant) (Revenue/Respondent) ITA Nos.104 & 103/Ind/2024 (AY:2017-18 & 2018-19) Anju Jain, ACIT, बनाम/ L/H of Late Sushil Jain, Central Circle, Vs. 102, Varun Tower, Ujjain 1/2, Meera Path, (Stationed at Indore) Indore. (PAN:ABNPJ8067…

Anju Jain, Lr Shri Sushil Jain, Indore, Madhya Pradesh vs. Assistant Commissioner of Income Tax, Central Circle, Ujjain, Madhya Pradesh

Appeals are allowed

ITA 104/IND/2024[AY 2017-18]Status: HeardITAT Indore21 Mar 2024

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

Section 132Section 132(4)Section 153ASection 271ASection 274

…आयकर अपीलीय अिधकरण, इंदौर "ायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA Nos.97 & 98/Ind/2024 (AY:2017-18 & 2018-19) Mukesh Kumar Ranka, ACIT, बनाम/ Shop No. 117, 2nd Floor, Central Circle, Vs. Dawa Bazar, Ujjain Indore. (Stationed at Indore) (PAN:ABMPR7841P) (Assessee/Appellant) (Revenue/Respondent) ITA Nos.104 & 103/Ind/2024 (AY:2017-18 & 2018-19) Anju Jain, ACIT, बनाम/ L/H of Late Sushil Jain, Central Circle, Vs. 102, Varun Tower, Ujjain 1/2, Meera Path, (Stationed at Indore) Indore. (PAN:ABNPJ8067…

Anju Jain, Lr Sushil Jain, Indore, Madhya Pradesh vs. Assistant Commissioner of Income Tax, Central Circle, Ujjain, Madhya Pradesh

Appeals are allowed

ITA 103/IND/2024[AY 2018-19]Status: HeardITAT Indore21 Mar 2024

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

Section 132Section 132(4)Section 153ASection 271ASection 274

…आयकर अपीलीय अिधकरण, इंदौर "ायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA Nos.97 & 98/Ind/2024 (AY:2017-18 & 2018-19) Mukesh Kumar Ranka, ACIT, बनाम/ Shop No. 117, 2nd Floor, Central Circle, Vs. Dawa Bazar, Ujjain Indore. (Stationed at Indore) (PAN:ABMPR7841P) (Assessee/Appellant) (Revenue/Respondent) ITA Nos.104 & 103/Ind/2024 (AY:2017-18 & 2018-19) Anju Jain, ACIT, बनाम/ L/H of Late Sushil Jain, Central Circle, Vs. 102, Varun Tower, Ujjain 1/2, Meera Path, (Stationed at Indore) Indore. (PAN:ABNPJ8067…

Jaipur (2019) 105 Taxmann.com 233 (Jaipur Trib). 8. Lajwantiben M. Manglani v. Dy. CIT, Cir-I, Baroda (2020 SCC OnLine ITAT 2690) — Cited in 4 Judgments | BharatTax