Jai Steel (India), Jodhpur v. ACIT

ACIT, Central Circle-15, New Delhi vs. Versatile Polytech P.Ltd, New Delhi

In the result, ITA No.2257/Del/2018 filed by the Revenue is dismissed and the

Bench: Shri R.K. Panda & Ms Suchitra Kambleassessment Year: 2009-10 Acit, Vs Versatile Polytech P. Ltd., Central Circle-15, 25, Bazar Lane, New Delhi. Superior House, Bangali Market, New Delhi. Pan: Aaccv1244Q Assessment Year: 2014-15 Versatile Polytech P. Ltd., Vs. Acit, 25, Bazar Lane, Central Circle-15, Superior House, New Delhi. Bangali Market, New Delhi. Pan: Aaccv1244Q (Appellant) (Respondent) Assessee By : Shri V.K. Aggarwal, Ar & Ms Shweta Bansal, Ca Revenue By : Smt. Sulekha Verma, Cit, Dr Date Of Hearing : 06.02.2019 Date Of Pronouncement : .03.2019 Order Per R.K. Panda, Am:

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : F : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER Assessment Year: 2009-10 ACIT, Vs Versatile Polytech P. Ltd., Central Circle-15, 25, Bazar Lane, New Delhi. Superior House, Bangali Market, New Delhi. PAN: AACCV1244Q Assessment Year: 2014-15 Versatile Polytech P. Ltd., Vs. ACIT, 25, Bazar Lane, Central Circle-15, Superior House, New Delhi. Bangali Market, New Delhi. PAN: AACCV1244Q (Appellant) (Respondent) Assessee by : Shri V.K. Aggarwal, AR & Ms Shweta Bansal, CA Revenue by : Smt. Sulekha Verma, CIT, DR Date of Hear…

Versatile Polytech P.Ltd, New Delhi vs. ACIT, Central Circle-15, New Delhi

In the result, ITA No.2257/Del/2018 filed by the Revenue is dismissed and the

Bench: Shri R.K. Panda & Ms Suchitra Kambleassessment Year: 2009-10 Acit, Vs Versatile Polytech P. Ltd., Central Circle-15, 25, Bazar Lane, New Delhi. Superior House, Bangali Market, New Delhi. Pan: Aaccv1244Q Assessment Year: 2014-15 Versatile Polytech P. Ltd., Vs. Acit, 25, Bazar Lane, Central Circle-15, Superior House, New Delhi. Bangali Market, New Delhi. Pan: Aaccv1244Q (Appellant) (Respondent) Assessee By : Shri V.K. Aggarwal, Ar & Ms Shweta Bansal, Ca Revenue By : Smt. Sulekha Verma, Cit, Dr Date Of Hearing : 06.02.2019 Date Of Pronouncement : .03.2019 Order Per R.K. Panda, Am:

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : F : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER Assessment Year: 2009-10 ACIT, Vs Versatile Polytech P. Ltd., Central Circle-15, 25, Bazar Lane, New Delhi. Superior House, Bangali Market, New Delhi. PAN: AACCV1244Q Assessment Year: 2014-15 Versatile Polytech P. Ltd., Vs. ACIT, 25, Bazar Lane, Central Circle-15, Superior House, New Delhi. Bangali Market, New Delhi. PAN: AACCV1244Q (Appellant) (Respondent) Assessee by : Shri V.K. Aggarwal, AR & Ms Shweta Bansal, CA Revenue by : Smt. Sulekha Verma, CIT, DR Date of Hear…

Principal Commissioner of Income Tax, Delhi-2 vs. Best City Realtors (India) Pvt. Ltd

The appeals of the Revenue are dismissed but in the

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

…ITA No. 13 of 2017 & connected matters Page 1 of 34 $~35 to 37 & 39 to 47 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA No. 13/2017 PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-2 ...Appellant Through: Mr. Rahul Kaushik, Senior Standing Counsel versus BEST INFRASTRUCTURE (INDIA) PVT. LTD. ...Respondent Through: Mr. Ved Kumar Jain, Ms. Rano Jain and Mr. Pranjal Srivastava, Advocates + ITA No. 11/2017 PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-2…

Principal Commissioner of Income Tax, Delhi-2 vs. Best Realtors (India) Pvt. Ltd

The appeals of the Revenue are dismissed but in the

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

…ITA No. 13 of 2017 & connected matters Page 1 of 34 $~35 to 37 & 39 to 47 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA No. 13/2017 PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-2 ...Appellant Through: Mr. Rahul Kaushik, Senior Standing Counsel versus BEST INFRASTRUCTURE (INDIA) PVT. LTD. ...Respondent Through: Mr. Ved Kumar Jain, Ms. Rano Jain and Mr. Pranjal Srivastava, Advocates + ITA No. 11/2017 PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-2…

Principal Commissioner of Income Tax, Delhi-2 vs. Best City Developers India Pvt. Ltd

The appeals of the Revenue are dismissed but in the

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

…ITA No. 13 of 2017 & connected matters Page 1 of 34 $~35 to 37 & 39 to 47 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA No. 13/2017 PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-2 ...Appellant Through: Mr. Rahul Kaushik, Senior Standing Counsel versus BEST INFRASTRUCTURE (INDIA) PVT. LTD. ...Respondent Through: Mr. Ved Kumar Jain, Ms. Rano Jain and Mr. Pranjal Srivastava, Advocates + ITA No. 11/2017 PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-2…

Pr Commissioner of Income Tax Central -2 vs. Meeta Gutgutia Prop M/S Ferns N Petals

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR

…ITA Nos. 306, 307, 308, 309 & 310 of 2017 Page 1 of 49 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 3rd May, 2017 Date of decision: 25th May, 2017 + ITA 306/2017 PR. COMMISSIONER OF INCOME TAX CENTRAL-2 NEW DELHI ..... Appellant Through: Mr. Ashok Manchanda, Advocate. versus MEETA GUTGUTIA PROP. M/S FERNS „N‟ PETALS.... Respondent Through: Mr. Piyush Kaushik, Advocate. WITH + ITA 307/2017 PR. COMMISSIONER OF INCOME TAX CENTRAL-2 NEW DELHI ..... Appellant…

Pr. Commissioner of Income Tax Central 2 New Delhi vs. Meeta Gutgutia Prop M/S Ferns N Petals

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR

…ITA Nos. 306, 307, 308, 309 & 310 of 2017 Page 1 of 49 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 3rd May, 2017 Date of decision: 25th May, 2017 + ITA 306/2017 PR. COMMISSIONER OF INCOME TAX CENTRAL-2 NEW DELHI ..... Appellant Through: Mr. Ashok Manchanda, Advocate. versus MEETA GUTGUTIA PROP. M/S FERNS „N‟ PETALS.... Respondent Through: Mr. Piyush Kaushik, Advocate. WITH + ITA 307/2017 PR. COMMISSIONER OF INCOME TAX CENTRAL-2 NEW DELHI ..... Appellant…

Pr. Commissioner of Income Tax Central 2 New Delhi vs. Meeta Gutgutia Prop M/S Fersn N Petals

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR

…ITA Nos. 306, 307, 308, 309 & 310 of 2017 Page 1 of 49 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 3rd May, 2017 Date of decision: 25th May, 2017 + ITA 306/2017 PR. COMMISSIONER OF INCOME TAX CENTRAL-2 NEW DELHI ..... Appellant Through: Mr. Ashok Manchanda, Advocate. versus MEETA GUTGUTIA PROP. M/S FERNS „N‟ PETALS.... Respondent Through: Mr. Piyush Kaushik, Advocate. WITH + ITA 307/2017 PR. COMMISSIONER OF INCOME TAX CENTRAL-2 NEW DELHI ..... Appellant…