Jahangir H.C v. ITO

54 Taxmann.com 68High Court#25240 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2023.

Judgments citing Jahangir H.C v. ITO

M/S. Shivabyay Project Pvt. Ltd., Gandhidham-Kutch vs. The Income Tax Officer, Ward-2, Gandhidham-Kutch

In the result, the appeal of the assessee is allowed

ITA 6/RJT/2018[2014-15]Status: HeardITAT Rajkot08 Nov 2023AY 2014-15

Bench: Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

For Appellant: Written SubmissionFor Respondent: Shri K.L. Solanki, Sr. D.R
Section 144Section 145(3)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT [CONDUCTED THROUGH VIRTUAL COURT ] Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member ITA No. 06 /Rjt/2018 Assessment Year 2014-15 M/s. Shivabyay Project The ITO, Pvt. Limited, Plot No. Ward-2, 305, Ward- 12B, Komal Vs Gandhidham Complex, Office No. 14 & (Respondent) 6, Gandhidham-370201 PAN: AAJCA3934D (Appellant) Assessment Year 2014-15 The ITO, M/s. Shivabyay Project Ward-2, Pvt. Limited, Plot No. Gandhidham Vs 305, Ward- 12B, Komal (Appellant) Complex, Office No. 14 & 6, Gandhidham-370201 PAN: AAJCA3934…

The Income Tax Officer, Ward-2, Gandhidham-Kutch vs. M/S. Shivabyay Project Pvt. Ltd., Gandhidham-Kutch

In the result, the appeal of the assessee is allowed

ITA 37/RJT/2018[2014-15]Status: HeardITAT Rajkot08 Nov 2023AY 2014-15

Bench: Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

For Appellant: Written SubmissionFor Respondent: Shri K.L. Solanki, Sr. D.R
Section 144Section 145(3)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT [CONDUCTED THROUGH VIRTUAL COURT ] Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member ITA No. 06 /Rjt/2018 Assessment Year 2014-15 M/s. Shivabyay Project The ITO, Pvt. Limited, Plot No. Ward-2, 305, Ward- 12B, Komal Vs Gandhidham Complex, Office No. 14 & (Respondent) 6, Gandhidham-370201 PAN: AAJCA3934D (Appellant) Assessment Year 2014-15 The ITO, M/s. Shivabyay Project Ward-2, Pvt. Limited, Plot No. Gandhidham Vs 305, Ward- 12B, Komal (Appellant) Complex, Office No. 14 & 6, Gandhidham-370201 PAN: AAJCA3934…

ITO, Co.Ward-4(3) vs. Frostaire Pvt. Ltd

ITA 4691/DEL/2002[1996-1997]Status: DisposedITAT Delhi11 Jan 2016AY 1996-1997

Bench: Shri I.C. Sudhir & Shri L.P. Sahu Assessment Year: 2009-10 Income-Tax Officer, Vs. M/S. Frostair Pvt.Ltd., Ward-11(3), 6-66, Ndse-I, New Delhi. New Delhi. (Pan: Aaacf1093) (Appellant) (Respondent) Cross Obj. No.113/Del/2006 ( In Ita No. 4691/Del/2002 Assessment Year: 2009-10 M/S. Frostair Pvt. Ltd., Vs. Income-Tax Officer, J-66, Ndse-I, Ward-11(3), New Delhi. New Delhi. (Pan: Aaacf1093) (Appellant) (Respondent) Assessee By: Shri Rakesh Gupta & Sonil Aggarwal, Adv. Department By: Ms. Richa Rastogi, Sr. Dr Date Of Hearing : 13.10.2015 Date Of Pronouncement: 11:01.2016 Order

For Appellant: Shri Rakesh Gupta & Sonil AggarwalFor Respondent: Ms. Richa Rastogi, Sr. DR
Section 260ASection 271(1)(c)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH “D” NEW DELHI) BEFORE SHRI I.C. SUDHIR AND SHRI L.P. SAHU Assessment Year: 2009-10 Income-tax Officer, Vs. M/s. Frostair Pvt.Ltd., Ward-11(3), 6-66, NDSE-I, New Delhi. New Delhi. (PAN: AAACF1093) (Appellant) (Respondent) Cross Obj. No.113/Del/2006 ( In ITA No. 4691/Del/2002 Assessment Year: 2009-10 M/s. Frostair Pvt. Ltd., vs. Income-tax Officer, J-66, NDSE-I, Ward-11(3), New Delhi. New Delhi. (PAN: AAACF1093) (Appellant) (Respondent) Assessee by: Shri Rakesh Gupta & Sonil Aggarwal, Adv. Department by: Ms. Richa Rastogi, Sr. DR Date of hearing : 13.10.2015…

Jahangir H.C v. ITO (54 Taxmann.com 68) — Cited in 3 Judgments | BharatTax